High Courts13 Dec 2021Allowed
Mohanamurukan Vs State Of Kerala
High Court Of Kerala · (2021) 12 KL CK 0096
Kerala Abkari Act, 1967 — Section 55(a), 55(i), 58
COURT ARCHIVE
High Court Of Kerala judgments, 2021
3,296 judgments · page 7 of 165
High Courts13 Dec 2021Dismissed
Jyothi Vs Regional Transport Authority Malappuram
High Court Of Kerala · (2021) 12 KL CK 0095
Motor Vehicles Act, 1988 — Section 2(17), 2(17), 83, 88, 89Kerala Motor Vehicles Taxation Act, 1976 — Section 15Central Motor Vehicles Rules, 1989 — Rule 174, 174(2)(b)
High Courts10 Dec 2021Dismissed
Equity Intelligence India Private Limited Vs Deputy Commissioner Of Income Tax Corporate Cir 1(1), Kochi
High Court Of Kerala · (2021) 12 KL CK 0094
Income Tax Act, 1961 — Section 119, 143(2), 154, 246, 264
High Courts10 Dec 2021Dismissed
Joseph George Vs T.A.Raju
High Court Of Kerala · (2021) 12 KL CK 0093
Constitution of India, 1950 — Article 39A, 141, 226, 227Legal Services Authorities Act, 1987 — Section 19, 20(2), 21, 21(2)Code of Civil Procedure, 1908 — Order 23 Rule 3
High Courts10 Dec 2021Dismissed
Betson Antony Vs State Of Kerala
High Court Of Kerala · (2021) 12 KL CK 0092
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(B), 29, 37
High Courts10 Dec 2021Disposed Of
C. Thulaseedharan Vs State Of Kerala
High Court Of Kerala · (2021) 12 KL CK 0091
High Courts10 Dec 2021Dismissed
Praveen P Vs State Of Kerala
High Court Of Kerala · (2021) 12 KL CK 0090
Indian Penal Code, 1860 — Section 308, 324, 326, 341, 452, 506
High Courts10 Dec 2021Dismissed
Vijesh K.N. @ Ittu Vs State Of Kerala
High Court Of Kerala · (2021) 12 KL CK 0089
Kerala Abkari Act, 1967 — Section 55(i)
High Courts10 Dec 2021Disposed Of
Padmakumari T Vs N.Venugopal
High Court Of Kerala · (2021) 12 KL CK 0088
High Courts10 Dec 2021Allowed
Nithin Paulose Vs State Of Kerala
High Court Of Kerala · (2021) 12 KL CK 0087
Indian Penal Code, 1860 — Section 323, 341 354, 354(D), 509Information Technology Act., 2000 — Section 67
High Courts10 Dec 2021Allowed
Arpookar Grama Panchayath Vs Thomas
High Court Of Kerala · (2021) 12 KL CK 0086
Kerala Town and Country Planning Act, 2016 — Section 2(g), 2(z), 2(ac), 34, 34(1), 44, 46(7), 50, 50(1), 61, 63, 63(2), 63(3), 63(4), 63(5), 113, 113(2)Kerala Panchayat Building Rules, 2019 — Rule 3
High Courts10 Dec 2021Dismissed
Sobha Limited Vs Sobha City Residence Owners Association
High Court Of Kerala · (2021) 12 KL CK 0085
Kerala Land Reforms Act, 1963 — Section 82, 83High Court Act, 1958 — Section 5Kerala Panchayat Buildings Rules, 2011 — Rule 11(1), 26(3), 26(4a), 31(iii), 31(iv), 31(x)
High Courts10 Dec 2021Partly Allowed
Sudheer Vs State Of Kerala
High Court Of Kerala · (2021) 12 KL CK 0084
Code of Criminal Procedure, 1973 — Section 164Indian Penal Code, 1860 — Section 323, 376Protection of Children from Sexual Offences Act, 2012 — Section 3, 4, 42
High Courts10 Dec 2021Partly Allowed
Najma Vs Union Of India
High Court Of Kerala · (2021) 12 KL CK 0083
Indian Medical Council Act, 1956 — Section 10A
High Courts09 Dec 2021Allowed
Sheeja Varghese Vs Geevarghese P.B.SAHASRANAMAN
High Court Of Kerala · (2021) 12 KL CK 0082
Code of Civil Procedure, 1908 — Order 18 Rule 16
High Courts09 Dec 2021Dismissed
M/s International Nut Alliance LLC Vs M/s Johns Cashew Company
High Court Of Kerala · (2021) 12 KL CK 0081
Arbitration and Conciliation Act, 1996 — Section 34, 48, 48(1), 48(1)(b), 48(2)
High Courts09 Dec 2021Dismissed
Abdullakutty K. Vs K. Unninarayanan
High Court Of Kerala · (2021) 12 KL CK 0079
Negotiable Instruments Act, 1881 — Section 148
High Courts09 Dec 2021Allowed
Albin A. @ Arun Vs State Of Kerala
High Court Of Kerala · (2021) 12 KL CK 0078
Code of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 143, 147, 148, 149, 294(b), 324, 326
High Courts09 Dec 2021Dismissed
XXX Vs State Of Kerala
High Court Of Kerala · (2021) 12 KL CK 0077
Indian Penal Code, 1860 — Section 363Protection of Children from Sexual Offences Act, 2012 — Section 7, 8, 11(i), 11(iii)