High Courts04 Jan 2021Disposed Of
Amala Jayan And Ors Vs Vs Union Of India And Ors
High Court Of Kerala · (2021) 01 KL CK 0019
COURT ARCHIVE
High Court Of Kerala judgments, 2021
3,296 judgments · page 165 of 165
High Courts04 Jan 2021
Inspector/Executive And Ors Vs Director General /Central Industrial Security Force And Ors
High Court Of Kerala · (2021) 01 KL CK 0018
High Courts04 Jan 2021Disposed Of
Shaji P.K Vs District Police Chief And Ors
High Court Of Kerala · (2021) 01 KL CK 0017
Constitution Of India, 1950 — Article 226
High Courts04 Jan 2021Dismissed
Pushpa Leela Vs State Of Kerala And Ors
High Court Of Kerala · (2021) 01 KL CK 0016
Constitution Of India, 1950 — Article 226
High Courts04 Jan 2021
Rajesh Krishnan R Vs State Of Kerala And Ors
High Court Of Kerala · (2021) 01 KL CK 0015
High Courts04 Jan 2021Disposed Of
Manoj Kumar K Pillai Vs State Bank Of India And Ors
High Court Of Kerala · (2021) 01 KL CK 0014
High Courts04 Jan 2021
M.A. Titto Vs State Of Kerala And Ors
High Court Of Kerala · (2021) 01 KL CK 0013
High Courts04 Jan 2021
Changanacherry Co-Operative Rubber Marketing Vs Assistant Provident Fund Commissioner And Ors
High Court Of Kerala · (2021) 01 KL CK 0012
Employees Provident Funds And Miscellaneous Provisions Act, 1952 — Section 7(A)
High Courts04 Jan 2021Disposed Of
Sreekumar P. J Vs Managing Director Kerala Water Authority And Ors
High Court Of Kerala · (2021) 01 KL CK 0011
High Courts04 Jan 2021Disposed Of
M/S. Shwas Homes Pvt. Ltd Vs Union Of India And Ors
High Court Of Kerala · (2021) 01 KL CK 0010
Information Technology Act, 2000 — Section 46
High Courts04 Jan 2021Disposed Of
Mebin Varghese Vs Mahatma Gandhi University And Ors
High Court Of Kerala · (2021) 01 KL CK 0009
High Courts04 Jan 2021Disposed Of
M.C. Philipose Vs State Of Kerala And Ors
High Court Of Kerala · (2021) 01 KL CK 0008
Co-Operative Societies Act, 1912 — Section 69
High Courts04 Jan 2021Allowed
Xxx And Ors Vs State Of Kerala And Ors
High Court Of Kerala · (2021) 01 KL CK 0006
Medical Termination Of Pregnancy Act, 1971 — Section 3, 4, 5
High Courts04 Jan 2021Allowed
Xxx Vs Union Of India And Ors
High Court Of Kerala · (2021) 01 KL CK 0005
Medical Termination Of Pregnancy Act, 1971 — Section 3, 4, 5
High Courts04 Jan 2021
M. Hazeena Vs Kerala State Financial Enterprises Limited And Ors
High Court Of Kerala · (2021) 01 KL CK 0004
High Courts04 Jan 2021
Mahesh Sugathan Vs Sub Inspector Of Police And Ors
High Court Of Kerala · (2021) 01 KL CK 0003