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High Court Of Kerala judgments, 2021

3,296 judgments · page 163 of 165

High Courts04 Jan 2021Disposed Of

Santhosh Vs State Of Kerala

High Court Of Kerala · (2021) 01 KL CK 0060

Indian Penal Code, 1860 — Section 34, 378, 379Code Of Criminal Procedure, 1973 — Section 41(1)(d), 102, 313(1)(b), 401Evidence Act, 1872 — Section 114(a)
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High Courts04 Jan 2021Disposed Of

Ramar Vs State Of Kerala

High Court Of Kerala · (2021) 01 KL CK 0058

Kerala Abkari Act, — Section 8(1), 8(2), 55(a)Code Of Criminal Procedure, 1973 — Section 313(1)(b), 401
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