High Courts05 Jan 2021Dismissed
Suharabi Vs Deputy Superintendent Of Police Tirur And Ors
High Court Of Kerala · (2021) 01 KL CK 0103
Land Acquisition Act, 1894 — Section 4, 6Land Acquisition (Companies) Rules, 1963 — Rule 3, 4
COURT ARCHIVE
High Court Of Kerala judgments, 2021
3,296 judgments · page 161 of 165
High Courts05 Jan 2021Disposed Of
K.P. George Vs Regional Transport Authority Wayanad And Ors
High Court Of Kerala · (2021) 01 KL CK 0102
High Courts05 Jan 2021Dismissed
Principal, Century International Institute Of Dental Science And Research Centre Vs Kerala University Of Health Science And Ors
High Court Of Kerala · (2021) 01 KL CK 0101
Indian Medical Council Act, 1956 — Section 10(A), 10(A)(1), 10(B), 10(C)Kerala University Of Health Sciences Act, 2010 — Section 50, 53National Council For Teacher Education Act, 1993 — Section 14, 14(3)(a), 14(6)
High Courts05 Jan 2021Disposed Of
Neha Sebastian And Ors Vs Government Of Kerala And Ors
High Court Of Kerala · (2021) 01 KL CK 0100
High Courts05 Jan 2021Dismissed
K.R Distribution Vs Assistant General Manager (Eb And Mktg) And Ors
High Court Of Kerala · (2021) 01 KL CK 0099
High Courts05 Jan 2021Disposed Of
Fathima Abdul Azeez And Ors Vs District Geologist And Ors
High Court Of Kerala · (2021) 01 KL CK 0097
High Courts05 Jan 2021Disposed Of
Krishna Moorthy M And Ors Vs District Collector And Ors
High Court Of Kerala · (2021) 01 KL CK 0096
Kerala Land Conservancy Act, 1957 — Section 16
High Courts05 Jan 2021
Neelakeshi Vidya Peedom Vs State Of Kerala And Ors
High Court Of Kerala · (2021) 01 KL CK 0095
High Courts05 Jan 2021
Renjini S Vs Kollam Co-Operative Urban Bank Ltd And Ors
High Court Of Kerala · (2021) 01 KL CK 0094
High Courts05 Jan 2021
Appukuttan T Vs Kerala Water Authority And Ors
High Court Of Kerala · (2021) 01 KL CK 0092
High Courts05 Jan 2021Disposed Of
Dinesan T Vs District Collector Malappuram And Ors
High Court Of Kerala · (2021) 01 KL CK 0091
High Courts05 Jan 2021
Ajayakumar Kozhithody And Ors Vs District Level Authorization Committee For Transplantation Of Human Organs And Ors
High Court Of Kerala · (2021) 01 KL CK 0090
High Courts05 Jan 2021Disposed Of
Ramesh Iron And Steel Company Private Limited Vs State Tax Officer
High Court Of Kerala · (2021) 01 KL CK 0089
Central Goods And Services Tax Act, 2017 — Section 107, 129, 129(1), 129(3)
High Courts05 Jan 2021Dismissed
John M.T And Ors Vs Mary T.A And Ors
High Court Of Kerala · (2021) 01 KL CK 0088
Constitution Of India, 1950 — Article 226
High Courts04 Jan 2021Dismissed
Sivadasan Vs State Of Kerala
High Court Of Kerala · (2021) 01 KL CK 0087
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 302, 324, 326
High Courts04 Jan 2021Dismissed
Ranjith @Kadavi Ranjith Vs State Of Kerala
High Court Of Kerala · (2021) 01 KL CK 0086
Code Of Criminal Procedure, 1973 — Section 167(2), 437(1), 439, 439(2)Indian Penal Code, 1860 — Section 34, 120(B), 308, 398, 452, 506(ii)Arms Act, 1959 — Section 27
High Courts04 Jan 2021
Illyas M And Ors Vs State Of Kerala
High Court Of Kerala · (2021) 01 KL CK 0085
Code Of Criminal Procedure, 1973 — Section 438Explosive Substances Act, 1883 — Section 4
High Courts04 Jan 2021Allowed
R. Goplakrishna Pillai @Pattathanam And Ors Vs State Of Kerala And Ors
High Court Of Kerala · (2021) 01 KL CK 0084
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 409, 420, 468, 469
High Courts04 Jan 2021Disposed Of
Noufal T C And Ors Vs State Of Kerala
High Court Of Kerala · (2021) 01 KL CK 0083
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 143, 147, 332, 379, 394, 506(1)Kerala Protection Of River Banks And Regulation Of Removal Of Sand Act, 2001 — Section 20, 23
High Courts04 Jan 2021Allowed
Vinu K Sathyan Vs State Of Kerala
High Court Of Kerala · (2021) 01 KL CK 0082
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 120(B), 212, 302