High Courts05 Jan 2021Disposed Of
K.J. Mathew Vs State Of Kerala And Ors
High Court Of Kerala · (2021) 01 KL CK 0126
COURT ARCHIVE
High Court Of Kerala judgments, 2021
3,296 judgments · page 160 of 165
High Courts05 Jan 2021
Omana K.R Vs State Of Kerala And Ors
High Court Of Kerala · (2021) 01 KL CK 0125
High Courts05 Jan 2021Disposed Of
Kannur District Ex-Servicemen Multi-Purpose Cooperative Society Ltd Vs Registrar Of Co-Operative Societies And Ors
High Court Of Kerala · (2021) 01 KL CK 0123
High Courts05 Jan 2021
Sabu A.A Vs Authorized Officer And Ors
High Court Of Kerala · (2021) 01 KL CK 0122
High Courts05 Jan 2021Disposed Of
Kirankumar Vs State Of Kerala And Ors
High Court Of Kerala · (2021) 01 KL CK 0121
Constitution Of India, 1950 — Article 226
High Courts05 Jan 2021
Abdul Gafoor Vs Kerala State Co-Operative Bank Ltd Kerala State Co-Operative Bank Ltd
High Court Of Kerala · (2021) 01 KL CK 0120
High Courts05 Jan 2021
Kannan T Vs Assistant General Manager State Bank Of India And Ors
High Court Of Kerala · (2021) 01 KL CK 0118
High Courts05 Jan 2021
A.S.A Stores Vs Asst. State Tax Officer And Ors
High Court Of Kerala · (2021) 01 KL CK 0117
High Courts05 Jan 2021Disposed Of
Alan Oommen Mathew And Ors Vs State Of Kerala And Ors
High Court Of Kerala · (2021) 01 KL CK 0116
High Courts05 Jan 2021
Anil Kumar E.M And Ors Vs Indus Towers Ltd And Ors
High Court Of Kerala · (2021) 01 KL CK 0115
High Courts05 Jan 2021Dismissed
State Bank Of India Scheduled Cast/Scheduled Tribe Employees Welfare Association Vs Registrar (Society), Registration Department And Ors
High Court Of Kerala · (2021) 01 KL CK 0114
Constitution Of India, 1950 — Article 226
High Courts05 Jan 2021Dismissed
S. Jesuraj Vs Village Officer And Ors
High Court Of Kerala · (2021) 01 KL CK 0113
High Courts05 Jan 2021Dismissed
Lathika E @Usha Alfred Vs Principal Secretary To Finance Finance (Education-A) Department And Ors
High Court Of Kerala · (2021) 01 KL CK 0112
High Courts05 Jan 2021Dismissed
Reema R And Ors Vs Guruvayur Devaswom And Ors
High Court Of Kerala · (2021) 01 KL CK 0110
High Courts05 Jan 2021Dismissed
P.D. Joseph Vs State Of Kerala And Ors
High Court Of Kerala · (2021) 01 KL CK 0109
High Courts05 Jan 2021Disposed Of
M.K. Sanoo Vs State Of Kerala And Ors
High Court Of Kerala · (2021) 01 KL CK 0108
Kerala Non-Trading Companies Act, 1961 — Section 3, 4, 5Companies Act, 2013 — Section 152(3), 152(4), 154, 164, 164(2), 164(2)(a), 167, 167(1)(a)Constitution Of India, 1950 — Article 226
High Courts05 Jan 2021Dismissed
Faisal B.E Vs Kerala State Civil Supplies Corporation Ltd And Ors
High Court Of Kerala · (2021) 01 KL CK 0107
Constitution Of India, 1950 — Article 226
High Courts05 Jan 2021Dismissed
Issac Daniel Vs Director General Of Police And Ors
High Court Of Kerala · (2021) 01 KL CK 0106
High Courts05 Jan 2021
Niranjana C.A Vs State Of Kerala And Ors
High Court Of Kerala · (2021) 01 KL CK 0105
High Courts05 Jan 2021Disposed Of
Athul D.A And Ors Vs Central Board Of Secondary Education Regional Office And Ors
High Court Of Kerala · (2021) 01 KL CK 0104