High Courts05 Jan 2021Allowed
George Abraham Vs Elias And Ors
High Court Of Kerala · (2021) 01 KL CK 0167
Negotiable Instruments Act, 1881 — Section 138Code Of Criminal Procedure, 1973 — Section 357(1)(b)
COURT ARCHIVE
High Court Of Kerala judgments, 2021
3,296 judgments · page 158 of 165
High Courts05 Jan 2021Allowed
K.R. Mohanan Vs N.K. Surendran And Ors
High Court Of Kerala · (2021) 01 KL CK 0166
Negotiable Instruments Act, 1881 — Section 138Code Of Criminal Procedure, 1973 — Section 357(1)(b)
High Courts05 Jan 2021Dismissed
Shiju S Vs Sub Inspector Of Police And Ors
High Court Of Kerala · (2021) 01 KL CK 0165
Code Of Criminal Procedure, 1973 — Section 239Indian Penal Code, 1860 — Section 34, 120(B), 201, 379, 417, 419, 420, 448, 468, 471Information Technology Act, 2000 — Section 43(a), 43(g), 66
High Courts05 Jan 2021Dismissed
Shiju S Vs State Of Kerala
High Court Of Kerala · (2021) 01 KL CK 0164
Code Of Criminal Procedure, 1973 — Section 239Indian Penal Code, 1860 — Section 34, 120(B), 201, 379, 417, 419, 420, 448, 468, 471Information Technology Act, 2000 — Section 43(a), 43(g), 66
High Courts05 Jan 2021Disposed Of
Robertlal Vs State Of Kerala
High Court Of Kerala · (2021) 01 KL CK 0163
Indian Penal Code, 1860 — Section 279, 304(A), 337, 338Code Of Criminal Procedure, 1973 — Section 313(1)(b)
High Courts05 Jan 2021Allowed
Surendran Vs State Of Kerala
High Court Of Kerala · (2021) 01 KL CK 0162
Indian Penal Code, 1860 — Section 320, 323, 326Code Of Criminal Procedure, 1973 — Section 313(1)(b)
High Courts05 Jan 2021Allowed
Sivarajan Vs Santhosh Kumar
High Court Of Kerala · (2021) 01 KL CK 0160
High Courts05 Jan 2021Disposed Of
Sandeep VM Vs Union Of India And Ors
High Court Of Kerala · (2021) 01 KL CK 0159
Constitution Of India, 1950 — Article 227
High Courts05 Jan 2021Disposed Of
P. V. Damodaran Vs Union Of India And Ors
High Court Of Kerala · (2021) 01 KL CK 0158
Constitution Of India, 1950 — Article 227
High Courts05 Jan 2021Disposed Of
Suresh Vs State Of Kerala And Ors
High Court Of Kerala · (2021) 01 KL CK 0157
High Courts05 Jan 2021Dismissed
M.V. Deepak Nair Vs Sasirekha
High Court Of Kerala · (2021) 01 KL CK 0154
High Courts05 Jan 2021Dismissed
State Of Kerala And Ors Vs C. Somasundaram
High Court Of Kerala · (2021) 01 KL CK 0153
High Courts05 Jan 2021Disposed Of
Secretary To Government Industries Department And Ors Vs Biju Kurian And Ors
High Court Of Kerala · (2021) 01 KL CK 0152
Constitution Of India, 1950 — Article 226, 227
High Courts05 Jan 2021Dismissed
State Of Kerala And Ors Vs M. Prasanna Kumari
High Court Of Kerala · (2021) 01 KL CK 0151
High Courts05 Jan 2021Disposed Of
State Of Kerala And Ors Vs Syam Kumar S.V And Ors
High Court Of Kerala · (2021) 01 KL CK 0150
Constitution Of India, 1950 — Article 226, 227
High Courts05 Jan 2021Dismissed
Sindhu P.K And Ors Vs Biju Kurian And Ors
High Court Of Kerala · (2021) 01 KL CK 0149
Limitation Act, 1963 — Section 14Constitution Of India, 1950 — Article 226, 227
High Courts05 Jan 2021Dismissed
Binukumar Vs Neha V.S
High Court Of Kerala · (2021) 01 KL CK 0148
Code Of Criminal Procedure, 1973 — Section 125, 125(1), 127, 127(1)Indian Contract Act, 1872 — Section 23
High Courts05 Jan 2021
Maruthukunnel George Cyriac Vs Kaviyil Elsamma Cheriyan And Ors
High Court Of Kerala · (2021) 01 KL CK 0147