High Courts06 Jan 2021
Sudharman R And Ors Vs Union Of India And Ors
High Court Of Kerala · (2021) 01 KL CK 0211
COURT ARCHIVE
High Court Of Kerala judgments, 2021
3,296 judgments · page 156 of 165
High Courts06 Jan 2021
Subairath S Vs Sub Regional Transport Officer And Ors
High Court Of Kerala · (2021) 01 KL CK 0210
High Courts06 Jan 2021Dismissed
Maneesh E.P And Ors Vs Directorate Of Enforcement And Ors
High Court Of Kerala · (2021) 01 KL CK 0209
Prevention Of Money Laundering Act, 2002 — Section 50, 50(2)Foreign Exchange Management Act, 1999 — Section 40
High Courts06 Jan 2021Dismissed
Indus Towers Limited Vs District Police Chief And Ors
High Court Of Kerala · (2021) 01 KL CK 0208
Land Acquisition Act, 1894 — Section 4, 6Constitution Of India, 1950 — Article 226
High Courts06 Jan 2021Disposed Of
Vijayakumaran Nair Vs Chairman Bharat Petroleum Corporation Limited And Ors
High Court Of Kerala · (2021) 01 KL CK 0207
High Courts06 Jan 2021
Babu Alanchintavida Vs Secretary, Environment Department And Ors
High Court Of Kerala · (2021) 01 KL CK 0206
High Courts06 Jan 2021Disposed Of
P.K. Shameem Vs Revenue Divisional Office And Ors
High Court Of Kerala · (2021) 01 KL CK 0204
Kerala Land Tax Act, 1961 — Section 6(3)Kerala Conservation Of Paddy Land And Wetland Act, 2008 — Section 27(A), 28
High Courts06 Jan 2021Disposed Of
Thomas Raju Vs Government Of India And Ors
High Court Of Kerala · (2021) 01 KL CK 0203
High Courts06 Jan 2021Disposed Of
Marson And Ors Vs Revenue Divisional Officer Thrissur Taluk And Ors
High Court Of Kerala · (2021) 01 KL CK 0201
High Courts06 Jan 2021
Mohammed Hasker K.T Vs State Of Kerala And Ors
High Court Of Kerala · (2021) 01 KL CK 0200
High Courts06 Jan 2021Disposed Of
Biju. K And Ors Vs State Of Kerala And Ors
High Court Of Kerala · (2021) 01 KL CK 0199
Kerala Stamp Act, 1959 — Section 28(A)
High Courts06 Jan 2021Disposed Of
Kabeer Vs Sub Inspector Of Police And Ors
High Court Of Kerala · (2021) 01 KL CK 0198
High Courts06 Jan 2021
Noor Mohamed Nooreesa Vs Central Board Of Secondary Education Affiliation Branch And Ors
High Court Of Kerala · (2021) 01 KL CK 0197
High Courts06 Jan 2021
Prathibha T Vs Director Directorate Of Women And Child Development And Ors
High Court Of Kerala · (2021) 01 KL CK 0196
High Courts06 Jan 2021
Ashok Kumar K Vs Deputy Chief Labour Commissioner And Ors
High Court Of Kerala · (2021) 01 KL CK 0195
High Courts06 Jan 2021
T.R. George Vs State Of Kerala And Ors
High Court Of Kerala · (2021) 01 KL CK 0194
Right To Fair Compensation And Transparency In Land Acquisition, Rehabilitation And Resettlement Act, 2013 — Section 21, 51, 64, 64(1), 64(2)Constitution Of India, 1950 — Article 226
High Courts06 Jan 2021
T.R. Thomas Vs State Of Kerala And Ors
High Court Of Kerala · (2021) 01 KL CK 0192
Right To Fair Compensation And Transparency In Land Acquisition, Rehabilitation And Resettlement Act, 2013 — Section 21, 51, 64, 64(1), 64(2)Constitution Of India, 1950 — Article 226
High Courts06 Jan 2021Disposed Of
Hima Dani Vs Tahasildar And Ors
High Court Of Kerala · (2021) 01 KL CK 0191
High Courts06 Jan 2021Disposed Of
Wilson K.V Vs State Of Kerala And Ors
High Court Of Kerala · (2021) 01 KL CK 0190
High Courts06 Jan 2021
Ancy M.M Vs Station House Officer Neyyattinkara Police Station And Ors
High Court Of Kerala · (2021) 01 KL CK 0188