COURT ARCHIVE

High Court Of Kerala judgments, 2021

3,296 judgments · page 159 of 165

High Courts05 Jan 2021Allowed

Hilmath Vs Abdul Razak

High Court Of Kerala · (2021) 01 KL CK 0146

High Courts05 Jan 2021Allowed

Anjana Sivanandan Vs Vinu Krishnan

High Court Of Kerala · (2021) 01 KL CK 0145

High Courts05 Jan 2021Disposed Of

South India Wires And Ropes Ltd And Ors Vs Abraham V. Antony

High Court Of Kerala · (2021) 01 KL CK 0144

Industrial Disputes Act, 1947 — Section 33(C)(2)

High Courts05 Jan 2021Disposed Of

Kerala State Road Transport Corporation And Ors Vs Suresh Kumar K

High Court Of Kerala · (2021) 01 KL CK 0143

Kerala High Court Act, 1958 — Section 5

High Courts05 Jan 2021Dismissed

T.I. Madhusoodanan And Ors Vs Union Of India And Ors

High Court Of Kerala · (2021) 01 KL CK 0142

Indian Penal Code, 1860 — Section 40, 120(B), 141, 143, 147, 148, 149, 201, 202, 212, 302, 307, 324Explosive Substances Act, 1908 — Section 3, 4, 5, 7Unlawful Activities (Prevention) Act, 1967 — Section 13(a), 15, 15(1), 15(1)(a)(i), 16, 16(a), 19, 43, 45(1)(i), 45(1)(ii), 45(ii)

High Courts05 Jan 2021Dismissed

Shaji J. Kodankandath Vs State Of Kerala And Ors

High Court Of Kerala · (2021) 01 KL CK 0141

National Highways Act, 1956 — Section 4Constitution Of India, 1950 — Article 226

High Courts05 Jan 2021Allowed

V. Gopalan Vs Chief Commissioner Of Income Tax Chief Commissioner Of Income Tax

High Court Of Kerala · (2021) 01 KL CK 0140

Income Tax Act, 1961 — Section 10(10C)(viii), 17(3), 89, 89(1), 143(1), 154, 246(A), 264Constitution Of India, 1950 — Article 226

High Courts05 Jan 2021Dismissed

Vinod Subhash Vs Mahatma Gandhi University And Ors

High Court Of Kerala · (2021) 01 KL CK 0139

Kerala High Court Act, 1958 — Section 5

High Courts05 Jan 2021Dismissed

Ananthan V Vs Union Of India And Ors

High Court Of Kerala · (2021) 01 KL CK 0138

High Courts05 Jan 2021Dismissed

State Of Kerala Vs Jalal P And Ors

High Court Of Kerala · (2021) 01 KL CK 0137

High Courts05 Jan 2021Disposed Of

M.P. Varghese @George Mundackal Vs State Of Kerala And Ors

High Court Of Kerala · (2021) 01 KL CK 0136

High Courts05 Jan 2021

Anandan P.K And Ors Vs Adoor Co-Operative Urban Bank Ltd

High Court Of Kerala · (2021) 01 KL CK 0135

High Courts05 Jan 2021

Shine Plast Vs Assistant State Tax Officer And Ors

High Court Of Kerala · (2021) 01 KL CK 0134

Central Goods And Services Tax Act, 2017 — Section 31, 129(1)

High Courts05 Jan 2021Disposed Of

Libin Baby Vs Vathikudi Grama Panchayat And Ors

High Court Of Kerala · (2021) 01 KL CK 0133

High Courts05 Jan 2021

Rajesh K Vs Kseb Limited And Ors

High Court Of Kerala · (2021) 01 KL CK 0132

High Courts05 Jan 2021

Mohammed Musthafa Vs Kerala State Co-Operative Bank Ltd And Ors

High Court Of Kerala · (2021) 01 KL CK 0131

High Courts05 Jan 2021

Mohanan K. S Vs Regional Provident Fund Commissioner Epf Organization And Ors

High Court Of Kerala · (2021) 01 KL CK 0130

High Courts05 Jan 2021

Rakhi U.K Vs State Of Kerala And Ors

High Court Of Kerala · (2021) 01 KL CK 0129

High Courts05 Jan 2021Disposed Of

Sajitha V.S Vs District Collector And Ors

High Court Of Kerala · (2021) 01 KL CK 0128

Kerala Conservation Of Paddy Land And Wetland Act, 2008 — Section 27(A)

High Courts05 Jan 2021Disposed Of

Kunju Mohammed Vs Director, Department Of Mining And Geology And Ors

High Court Of Kerala · (2021) 01 KL CK 0127