COURT ARCHIVE

High Court Of Kerala judgments, 2021

3,296 judgments · page 164 of 165

High Courts04 Jan 2021Disposed Of

Mayil Swamy N Vs State Of Kerala And Ors

High Court Of Kerala · (2021) 01 KL CK 0040

Kerala Restriction On Transfer By And Restoration Of Lands To Scheduled Tribes Act, 1999 — Section 1(3), 2(g), 4, 5, 5(1), 5(2), 5(3), 6, 7, 7(1), 7(2), 7(3), 7, (4), 7(5), 14, 15, 15(1), 15(2), 19, 20Constitution Of India, 1950 — Article 226

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High Courts04 Jan 2021Disposed Of

Malankara Syrian Catholicate Diocese Of Pathanamthitta Vs District Collector Civil Station And Ors

High Court Of Kerala · (2021) 01 KL CK 0038

Kerala Education Act, 1958 — Section 6(1)

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High Courts04 Jan 2021Disposed Of

Indus Towers Limited Vs District Police Chief Alappuzha And Ors

High Court Of Kerala · (2021) 01 KL CK 0037

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High Courts04 Jan 2021Dismissed

S. Nuooman And Ors Vs G.K. Mohanan Pillai And Ors

High Court Of Kerala · (2021) 01 KL CK 0036

Indian Penal Code, 1860 — Section 324, 427, 452Code Of Criminal Procedure, 1973 — Section 197

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High Courts04 Jan 2021

Ajay Krishnan And Ors Vs Union Of India And Ors

High Court Of Kerala · (2021) 01 KL CK 0035

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High Courts04 Jan 2021Allowed

K. Abdul Rehiman Vs Kerala Police Housing And Construction Corporation Ltd And Ors

High Court Of Kerala · (2021) 01 KL CK 0034

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High Courts04 Jan 2021Dismissed

C.V. Sujai Vs Divisional Forest Officer And Ors

High Court Of Kerala · (2021) 01 KL CK 0033

Forest Conservation Act, 1980 — Section 2

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High Courts04 Jan 2021Dismissed

Sabu Varghese And Ors Vs Regional Transport Authority And Ors

High Court Of Kerala · (2021) 01 KL CK 0032

Motor Vehicles Act, 1988 — Section 80(3), 83Constitution Of India, 1950 — Article 226

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High Courts04 Jan 2021Dismissed

K.M. Shaju And Ors Vs Chief General Manager Telecom And Ors

High Court Of Kerala · (2021) 01 KL CK 0031

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High Courts04 Jan 2021

Anu K. P And Ors Vs State Of Kerala And Ors

High Court Of Kerala · (2021) 01 KL CK 0030

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High Courts04 Jan 2021Dismissed

Arun P.R Vs State Of Kerala And Ors

High Court Of Kerala · (2021) 01 KL CK 0029

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High Courts04 Jan 2021Disposed Of

Abdul Salam Vs State Of Kerala And Ors

High Court Of Kerala · (2021) 01 KL CK 0028

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High Courts04 Jan 2021Dismissed

Central Engineering Company Vs Director Of Civil Supplies And Ors

High Court Of Kerala · (2021) 01 KL CK 0027

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High Courts04 Jan 2021Disposed Of

Elambulassery Dairy Development Co-Operative Society Ltd Vs Director Office Of The Directorate And Ors

High Court Of Kerala · (2021) 01 KL CK 0026

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High Courts04 Jan 2021Disposed Of

Anjana C And Ors Vs State Of Kerala And Ors

High Court Of Kerala · (2021) 01 KL CK 0025

Kerala (Scheduled Castes And Scheduled Tribes) Regulation Of Issue Of Community Certificates Act, 1996 — Section 6, 6(2), 9

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High Courts04 Jan 2021Disposed Of

Sruthy S Vs Central Board Of Secondary Education And Ors

High Court Of Kerala · (2021) 01 KL CK 0024

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High Courts04 Jan 2021Allowed

M/S. Bharat Parenterals Ltd Vs State Of Kerala And Ors

High Court Of Kerala · (2021) 01 KL CK 0023

Drugs And Cosmetics Act, 1940 — Section 9(B)

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High Courts04 Jan 2021Disposed Of

Ancy Rajan Vs Kochi Municipal Corporation And Ors

High Court Of Kerala · (2021) 01 KL CK 0022

Kerala Municipality Act, 1994 — Section 317

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High Courts04 Jan 2021Dismissed

Mararikulam South Grama Panchayath Vs V. Bhaskaran

High Court Of Kerala · (2021) 01 KL CK 0021

Consumer Protection Act, 2019 — Section 12

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High Courts04 Jan 2021Disposed Of

Rassali And Ors Vs District Collector Civil Station And Ors

High Court Of Kerala · (2021) 01 KL CK 0020

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