High Courts04 Jan 2023Dismissed
Shajahan Vs State Of Kerala
High Court Of Kerala · (2023) 01 KL CK 0021
Indian penal Code, 1860 — Section 34, 294(b), 307 , 323, 324, 326, 341
COURT ARCHIVE
High Court Of Kerala judgments, 2023
3,204 judgments · page 160 of 161
High Courts04 Jan 2023Dismissed
Savio Sebastian Joseph Vs State Of Kerala
High Court Of Kerala · (2023) 01 KL CK 0020
Indian penal Code, 1860 — Section 143, 144, 147, 148, 149, 294(b), 308, 323, 324, 341
High Courts04 Jan 2023Dismissed
Sumesh Vs State Of Kerala
High Court Of Kerala · (2023) 01 KL CK 0019
Indian penal Code, 1860 — Section 143, 147, 148, 149, 308, 324, 341
High Courts04 Jan 2023Dismissed
Manoharan @ Vavachi Vs State Of Kerala
High Court Of Kerala · (2023) 01 KL CK 0018
Kerala Abkari Act, 1967 — Section 8(1), 8(2), 55(g)
High Courts04 Jan 2023Dismissed
Firos Vs State Of Kerala
High Court Of Kerala · (2023) 01 KL CK 0017
Indian penal Code, 1860 — Section 34, 294(b), 308, 323, 324, 326
High Courts04 Jan 2023Dismissed
Jeswin Mariya Vs State Of Kerala
High Court Of Kerala · (2023) 01 KL CK 0001
Code of Criminal Procedure, 1973 — Section 255(2), 313(1)(b), 357(3), 397, 401Negotiable Instruments Act, 1881 — Section 118, 138, 139
High Courts03 Jan 2023Allowed
[email protected] John Vs Life Insurance Corporation Of India
High Court Of Kerala · (2023) 01 KL CK 0281
Code of Civil Procedure, 1908 — Section 144, Order 38 Rule 1, Order 38 Rule 5, Order 41 Rule 5(1)
High Courts03 Jan 2023Allowed
Rathish Sivakumar Vs Neena Sachithanandan
High Court Of Kerala · (2023) 01 KL CK 0280
Code of Criminal Procedure, 1973 — Section 482Negotiable Instruments Act, 1881 — Section 138Evidence Act, 1872 — Section 122
High Courts03 Jan 2023Allowed
A.P. Sindhu Vs State Of Kerala
High Court Of Kerala · (2023) 01 KL CK 0279
Constitution of India, 1950 — Article 32Code of Criminal Procedure, 1973 — Section 125, 125(3), 128Family Courts Act, 1984 — Section 18, 18(2)
High Courts03 Jan 2023Disposed Of
Haris M A Vs Authorized Officer Union Bank Of India , Chirakkara ,(E Corporation Bank ) Empee Towers Tc Road , Thalassery, Pin 670104
High Court Of Kerala · (2023) 01 KL CK 0016
High Courts03 Jan 2023Dismissed
Surendranatha Swamy Vs Recovery Officer Debts Recovery Tribunal Ii, 2nd Floor, Ksbh Building, Panampilly Nagar, Ernaulak, Kochi., Pin 682036
High Court Of Kerala · (2023) 01 KL CK 0015
Constitution of India, 1950 — Article 226
High Courts03 Jan 2023Allowed
Annamma P.K Vs Kerala State Road Transport Corporation Rep. By The Managing Director, Transport Bhavan, East Fort, Thiruvananthapuram 695023
High Court Of Kerala · (2023) 01 KL CK 0014
High Courts03 Jan 2023Allowed
Reshmachandran L.P Vs Registrar Of Co Operative Societies, Thiruvananthapuram District, Pin 695001
High Court Of Kerala · (2023) 01 KL CK 0013
High Courts03 Jan 2023Allowed
Gireesh V.Panicker Vs State Of Kerala
High Court Of Kerala · (2023) 01 KL CK 0012
High Courts03 Jan 2023Allowed
Haseena A. K Vs Suhail M. K
High Court Of Kerala · (2023) 01 KL CK 0011
Code of Civil Procedure, 1908 — Section 24
High Courts03 Jan 2023Dismissed
Ridwie Sharaf (Minor) Vs State Of Kerala
High Court Of Kerala · (2023) 01 KL CK 0010
High Courts03 Jan 2023Disposed Of
Alex P Thomas Vs Annie Easow
High Court Of Kerala · (2023) 01 KL CK 0009
Constitution of India, 1950 — Article 227
High Courts03 Jan 2023Allowed
Saiju Vs Murali
High Court Of Kerala · (2023) 01 KL CK 0008
Constitution of India, 1950 — Article 227Transfer of Property Act, 1882 — Section 107Registration Act, 1908 — Section 17(1)(d), 49
High Courts03 Jan 2023Disposed Of
Ammukutty Varughese Vs Joseph Thomas
High Court Of Kerala · (2023) 01 KL CK 0007
Constitution of India, 1950 — Article 227
High Courts03 Jan 2023Dismissed
Pradeep M.G Vs State Of Kerala
High Court Of Kerala · (2023) 01 KL CK 0006
Code of Criminal Procedure, 1973 — Section 439Indian penal Code, 1860 — Section 326, 498A