High Courts26 Dec 2023Dismissed

Sachin V.S Vs State Of Kerala

High Court Of Kerala · (2023) 12 KL CK 0238

Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 294(b), 308, 323, 324, 452, 506(ii)Arms Act, 1959 — Section 3, 25(1)(B)(a)
High Courts26 Dec 2023Dismissed

Mathew E.C Vs State Of Kerala

High Court Of Kerala · (2023) 12 KL CK 0231

Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 323, 365, 506
High Courts26 Dec 2023Dismissed

Sharook.S Vs State Of Kerala

High Court Of Kerala · (2023) 12 KL CK 0230

Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 22(b), 22(c)
High Courts26 Dec 2023Dismissed

Muhammed Salih Vs State Of Kerala

High Court Of Kerala · (2023) 12 KL CK 0229

Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 22(b), 22(c)
High Courts26 Dec 2023Dismissed

Rahul @ Muthu Vs State Of Kerala

High Court Of Kerala · (2023) 12 KL CK 0228

Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 323, 324, 326, 341Wild Life (Protection) Act, 1972 — Section 51, 51A(b)
High Courts26 Dec 2023Dismissed

Madhavi .M Vs State Of Kerala

High Court Of Kerala · (2023) 12 KL CK 0226

Code of Criminal Procedure, 1973 — Section 439Abkari Act, 1 of 1077 — Section 41A(b)(i), 41A(b)(ii), 55(i)
High Courts22 Dec 2023Dismissed

Rajeevkumar Vs Remya Manoharan

High Court Of Kerala · (2023) 12 KL CK 0235

Code of Civil Procedure, 1908 — Order 8 Rule 3, Order 8 Rule 5Protection of Women from Domestic Violence Act, 2005 — Section 18, 19, 20, 21, 22, 23, 26, 26(1)Family Courts Act, 1984 — Section 14, 15, 16(1), 16(2), 19(1)
High Courts22 Dec 2023Partly Allowed

Shaji Vs State Of Kerala

High Court Of Kerala · (2023) 12 KL CK 0225

Code of Criminal Procedure, 1973 — Section 357(1)(b), 397, 401Indian Penal Code, 1860 — Section 34, 323, 324, 325, 326
High Courts22 Dec 2023Disposed Of

Jijo Mathew Alex Vs Anu T Cherian

High Court Of Kerala · (2023) 12 KL CK 0224

Code of Civil Procedure, 1908 — Section 151Code of Criminal Procedure, 1973 — Section 125, 125(1), 125(3), 128Hindu Marriage Act, 1955 — Section 24
High Courts22 Dec 2023Dismissed

Sarath Priyan Vs State Of Kerala

High Court Of Kerala · (2023) 12 KL CK 0219

Indian Penal Code, 1860 — Section 34, 323, 341, 354A, 376, 376D, 506(ii)Information Technology Act, 2000 — Section 66E, 67, 67A