High Courts22 Dec 2023Dismissed
Lithin. P Vs State Of Kerala
High Court Of Kerala · (2023) 12 KL CK 0217
Indian Penal Code, 1860 — Section 376(2)(n), 406
COURT ARCHIVE
High Court Of Kerala judgments, 2023
3,204 judgments · page 3 of 161
High Courts22 Dec 2023Dismissed
Basheer Vs State Of Kerala
High Court Of Kerala · (2023) 12 KL CK 0216
Indian Penal Code, 1860 — Section 354, 354A(I)(i), 452Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(2)(Va)
High Courts22 Dec 2023Dismissed
Vasudevan Manoj Vs Praseeda
High Court Of Kerala · (2023) 12 KL CK 0214
High Courts22 Dec 2023Allowed
K. Tony Thomas Vs Vythiri Grama Panchayath
High Court Of Kerala · (2023) 12 KL CK 0213
Disaster Management Act, 2005 — Section 30(2), 30(2)(iii), 30(2)(v), 31(2)
High Courts22 Dec 2023Dismissed
A. E. Varghese Vs Commissioner Of Income Tax (APPEALS)
High Court Of Kerala · (2023) 12 KL CK 0212
High Courts21 Dec 2023Disposed Of
Baby Vs State Of Kerala
High Court Of Kerala · (2023) 12 KL CK 0211
he Kerala Prisons and Correctional Services (Management) Rules, 2014 — 400(1)(i)
High Courts21 Dec 2023Disposed Of
T.S .Soman Vs A R Santhoshkumar
High Court Of Kerala · (2023) 12 KL CK 0210
Code of Criminal Procedure, 1973 — Section 482
High Courts21 Dec 2023Allowed
Uralungal Labour Contract Co Operative Society Ltd.No.10957 Vs Airport Authority Of India
High Court Of Kerala · (2023) 12 KL CK 0209
High Courts21 Dec 2023Allowed
V.C. James Vs District Collector
High Court Of Kerala · (2023) 12 KL CK 0208
High Courts21 Dec 2023Disposed Of
Saleel Raveendran Vs Union Of India
High Court Of Kerala · (2023) 12 KL CK 0206
Constitution of India, 1950 — Article 14, 19(1)(a), 19(2), 21, 226Code of Criminal Procedure, 1973 — Section 2(g), 327(2), 327(3)Indian Penal Code, 1860 — Section 228A, 228A(1), 228A(3), 376, 376A, 376B, 376C, 376D, 376E, 376(2)(l), 376(2)(n)
High Courts21 Dec 2023Dismissed
Rajesh Vs State Of Kerala
High Court Of Kerala · (2023) 12 KL CK 0205
Code of Criminal Procedure, 1973 — Section 439Abkari Act, 1 of 1077 — Section 55(i), 67B
High Courts21 Dec 2023Dismissed
Santhosh Vs State Of Kerala
High Court Of Kerala · (2023) 12 KL CK 0204
Code of Criminal Procedure, 1973 — Section 439Abkari Act, 1 of 1077 — Section 55(i)
High Courts21 Dec 2023Dismissed
Ashkar Vs State Of Kerala
High Court Of Kerala · (2023) 12 KL CK 0203
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 307, 323, 324, 341
High Courts21 Dec 2023Dismissed
Ashir Vs State Of Kerala
High Court Of Kerala · (2023) 12 KL CK 0202
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 22(c)
High Courts21 Dec 2023Dismissed
Fayis Vs State Of Kerala
High Court Of Kerala · (2023) 12 KL CK 0201
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 294(b), 308, 324, 341, 506
High Courts21 Dec 2023Dismissed
Muhammed Rasheed Vs State Of Kerala
High Court Of Kerala · (2023) 12 KL CK 0200
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 201, 379
High Courts21 Dec 2023Dismissed
Rahmath Mon .T Vs State Of Kerala
High Court Of Kerala · (2023) 12 KL CK 0199
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b),(ii)(B), 29
High Courts21 Dec 2023Allowed
Zamra Endeavours Pvt Ltd Represented By Its Managing Director Riyas M.A Vs Deputy Commissioner Of Police
High Court Of Kerala · (2023) 12 KL CK 0198