High Courts21 Dec 2020Allowed
Mahesh Vs State Of Kerala
High Court Of Kerala · (2020) 12 KL CK 0331
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 201, 212, 302, 307, 324, 341
COURT ARCHIVE
High Court Of Kerala judgments, 2020
616 judgments · page 3 of 31
High Courts21 Dec 2020Allowed
Sajeesh P.P. Vs State Of Kerala
High Court Of Kerala · (2020) 12 KL CK 0330
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 354D(1), 366, 376Information Technology Act, 2000 — Section 66E
High Courts21 Dec 2020Allowed
Noufal C Vs State Of Kerala
High Court Of Kerala · (2020) 12 KL CK 0329
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20(b)(ii)A, 21(b), 29
High Courts21 Dec 2020Allowed
Arjun @ Balu And Ors Vs State Of Kerala
High Court Of Kerala · (2020) 12 KL CK 0328
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 143, 147, 148, 149, 294(b), 323, 324, 354, 427, 452
High Courts21 Dec 2020Allowed
Unais P.S Vs State Of Kerala
High Court Of Kerala · (2020) 12 KL CK 0327
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 324, 342, 377, 384
High Courts21 Dec 2020Allowed
Shyni @ Sindhu And Ors Vs State Of Kerala
High Court Of Kerala · (2020) 12 KL CK 0326
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 323, 395, 448
High Courts21 Dec 2020Allowed
Dr. Ramkumar And Anr Vs State Of Kerala And Anr
High Court Of Kerala · (2020) 12 KL CK 0325
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 294(b), 325, 498A, 506
High Courts21 Dec 2020Allowed
Abdhul Khader Vs State Of Kerala
High Court Of Kerala · (2020) 12 KL CK 0324
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 509Protection Of Children From Sexual Offences Act, 2012 — Section 11, 12
High Courts21 Dec 2020Allowed
Haridasan Nair Vs State Of Kerala
High Court Of Kerala · (2020) 12 KL CK 0323
Code Of Criminal Procedure, 1973 — Section 438Protection Of Children From Sexual Offences Act, 2012 — Section 11(iii), 12
High Courts21 Dec 2020Allowed
Asif Vs State Of Kerala
High Court Of Kerala · (2020) 12 KL CK 0322
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 367, 377
High Courts21 Dec 2020Allowed
Sanal Vs State Of Kerala
High Court Of Kerala · (2020) 12 KL CK 0321
Code Of Criminal Procedure, 1973 — Section 174, 438Indian Penal Code, 1860 — Section 306
High Courts21 Dec 2020Allowed
Mohammed Rafi Vs State Of Kerala
High Court Of Kerala · (2020) 12 KL CK 0320
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 294(b), 323, 325, 341, 354, 506(i)
High Courts21 Dec 2020Allowed
Ananthu R Gopal And Anr Vs State Of Kerala
High Court Of Kerala · (2020) 12 KL CK 0319
Code Of Criminal Procedure, 1973 — Section 438, 439Indian Penal Code, 1860 — Section 143, 147, 148, 149, 294(b), 324, 354, 427, 452
High Courts21 Dec 2020Allowed
Shibu T Vs State Of Kerala
High Court Of Kerala · (2020) 12 KL CK 0318
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 294(b), 323, 341, 354, 354B, 506
High Courts21 Dec 2020Allowed
Prem Sudheer Vs State Of Kerala And Anr
High Court Of Kerala · (2020) 12 KL CK 0317
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 294(b), 323, 341, 354, 506(ii)
High Courts21 Dec 2020Allowed
Abdul Roufal And Anr Vs State Of Kerala And Ors
High Court Of Kerala · (2020) 12 KL CK 0316
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 498A
High Courts21 Dec 2020Allowed
Shehin Vs State Of Kerala
High Court Of Kerala · (2020) 12 KL CK 0315
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 294(b), 322, 354, 451
High Courts21 Dec 2020Allowed
Shabeer Ali And Anr Vs State Of Kerala
High Court Of Kerala · (2020) 12 KL CK 0314
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 307, 326
High Courts21 Dec 2020Allowed
Vipin S. Vs State Of Kerala
High Court Of Kerala · (2020) 12 KL CK 0313
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 323, 326, 498AJuvenile Justice (Care And Protection Of Children) Act, 2015 — Section 75
High Courts21 Dec 2020Allowed
Benoy K Mathew Vs State Of Kerala
High Court Of Kerala · (2020) 12 KL CK 0312
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 294(b), 308, 323, 324, 427, 447, 506(ii)