High Courts17 Dec 2020Disposed Of
Vishnu K. Vs State Of Kerala
High Court Of Kerala · (2020) 12 KL CK 0357
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 294(b), 308, 448
COURT ARCHIVE
High Court Of Kerala judgments, 2020
616 judgments · page 5 of 31
High Courts17 Dec 2020Allowed
Favas T. Vs State Of Kerala
High Court Of Kerala · (2020) 12 KL CK 0356
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 379Kerala Protection Of River Banks And Regulation Of Removal Of Sand Act, 2001 — Section 20, 23
High Courts17 Dec 2020Allowed
Mudabbir M.T. Vs State Of Kerala
High Court Of Kerala · (2020) 12 KL CK 0355
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 379Kerala Protection Of River Banks And Regulation Of Removal Of Sand Act, 2001 — Section 20, 23
High Courts17 Dec 2020Dismissed
Omana Vs State Of Kerala
High Court Of Kerala · (2020) 12 KL CK 0354
Code Of Criminal Procedure, 1973 — Section 311, 313
High Courts17 Dec 2020Allowed
Prasad K.K And Anr Vs State Of Kerala
High Court Of Kerala · (2020) 12 KL CK 0353
Kerala Abkari Act, — Section 8(1)(2), 12(1), 55(g), 67B
High Courts17 Dec 2020Disposed Of
Sunil J Vs State Of Kerala
High Court Of Kerala · (2020) 12 KL CK 0352
Code Of Criminal Procedure, 1973 — Section 437, 438Indian Penal Code, 1860 — Section 34, 143, 147, 148, 149, 294(b), 323, 324, 452
High Courts17 Dec 2020Allowed
Abdul Kader Vs State Of Kerala And Anr
High Court Of Kerala · (2020) 12 KL CK 0351
Code Of Criminal Procedure, 1973 — Section 107, 438Indian Penal Code, 1860 — Section 143, 147, 149, 204(b), 307, 324, 376, 397, 427, 441, 452Arms Act, 1959 — Section 4, 25(1)(b)(B)
High Courts17 Dec 2020Disposed Of
Hfcl Ltd Vs Union Of India And Ors
High Court Of Kerala · (2020) 12 KL CK 0294
High Courts17 Dec 2020Disposed Of
Kamarudeen Vs Special Tahsildr (Lr) And Anr
High Court Of Kerala · (2020) 12 KL CK 0293
High Courts17 Dec 2020Disposed Of
Riyas Vs State Of Kerala And Ors
High Court Of Kerala · (2020) 12 KL CK 0292
High Courts16 Dec 2020Dismissed
Rajan Vs State Of Kerala And Anr
High Court Of Kerala · (2020) 12 KL CK 0295
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 376(3), 376(2)(f), 447Protection Of Children From Sexual Offences Act, 2012 — Section 3(b)(d), 4(2), 5(n), 6(l), 7, 8
High Courts16 Dec 2020Allowed
Satheesh Kumar T.M. Vs State Of Kerala
High Court Of Kerala · (2020) 12 KL CK 0291
Indian Penal Code, 1860 — Section 279, 337, 338
High Courts16 Dec 2020Allowed
M. Arumughan Vs State Of Kerala And Anr
High Court Of Kerala · (2020) 12 KL CK 0290
Negotiable Instruments Act, 1881 — Section 138Code Of Criminal Procedure, 1973 — Section 357(1)
High Courts16 Dec 2020Allowed
Purushothaman And Ors Vs State Of Kerala
High Court Of Kerala · (2020) 12 KL CK 0289
Indian Penal Code, 1860 — Section 34, 498ACode Of Criminal Procedure, 1973 — Section 156(3), 161, 313(1)(b), 357(1)
High Courts16 Dec 2020Dismissed
Santhosh K. Vs State Of Kerala And Anr
High Court Of Kerala · (2020) 12 KL CK 0288
Negotiable Instruments Act, 1881 — Section 138
High Courts16 Dec 2020Allowed
Adarsh And Ors Vs Kerala State And Ors
High Court Of Kerala · (2020) 12 KL CK 0287
Indian Penal Code, 1860 — Section 34, 294(b), 323, 324, 341
High Courts16 Dec 2020Allowed
Chakrapani Vs State Of Kerala And Ors
High Court Of Kerala · (2020) 12 KL CK 0286
Indian Penal Code, 1860 — Section 354A(ii), 447, 509
High Courts16 Dec 2020Allowed
Saji Vs State Of Kerala
High Court Of Kerala · (2020) 12 KL CK 0285
Abkari Act, — Section 8(2), 55(i)
High Courts16 Dec 2020Allowed
Tenson Vs State Of Kerala And Anr
High Court Of Kerala · (2020) 12 KL CK 0284
High Courts16 Dec 2020Dismissed
Lijo Joy @ Joseph Vs State Of Kerala
High Court Of Kerala · (2020) 12 KL CK 0283
Evidence Act, 1872 — Section 3(a), 27, 65(B), 114, 114(a)Indian Penal Code, 1860 — Section 34, 201, 302, 392, 394Code Of Criminal Procedure, 1973 — Section 313(1)(b)