High Courts18 Nov 2020Disposed Of
Union Of India And Anr Vs G. Swaminathan
High Court Of Kerala · (2020) 11 KL CK 0002
COURT ARCHIVE
High Court Of Kerala judgments, 2020
616 judgments · page 31 of 31
High Courts18 Nov 2020Disposed Of
Anas Vs District Collector And Ors
High Court Of Kerala · (2020) 11 KL CK 0001
High Courts02 Nov 2020Allowed
Niviya T S @ Sruthi And Ors Vs State Of Kerala And Ors
High Court Of Kerala · (2020) 11 KL CK 0238
Indian Penal Code, 1860 — Section 120B, 143, 147, 148, 149, 201, 212, 294(b), 302, 323, 324, 341, 506(ii)
High Courts02 Nov 2020Dismissed
Dr Gazal And Anr Vs State Of Kerala
High Court Of Kerala · (2020) 11 KL CK 0237
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 498AMuslim Women (Protection Of Rights On Marriage) Act, 2019 — Section 2(c), 4
High Courts02 Nov 2020Disposed Of
Anjana And Anr Vs State Of Kerala And Ors
High Court Of Kerala · (2020) 11 KL CK 0236
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 294(b), 384, 419, 420, 506Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(r), 3(1)(s), 14A
High Courts02 Nov 2020Disposed Of
Dileep And Anr Vs State Of Kerala
High Court Of Kerala · (2020) 11 KL CK 0235
Indian Penal Code, 1860 — Section 143, 147, 149, 269, 270, 294(b), 353Kerala Police Act, 2011 — Section 119AKerala Epidemic Diseases Ordinance, 2020 — Section 4(2)(d), 5
High Courts02 Nov 2020Allowed
Krishnakumar B And Ors Vs State Of Kerala
High Court Of Kerala · (2020) 11 KL CK 0234
Code Of Criminal Procedure, 1973 — Section 156(3), 438Indian Penal Code, 1860 — Section 143, 144, 149, 294(b), 307, 324, 326, 354, 427, 447, 506Arms Act, 1959 — Section 27
High Courts02 Nov 2020Allowed
Sujith S.R. Vs State Of Kerala
High Court Of Kerala · (2020) 11 KL CK 0233
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 294(b), 323, 324, 354, 427, 448, 452, 509
High Courts02 Nov 2020Dismissed
Rajesh Kumar Vs State Of Kerala
High Court Of Kerala · (2020) 11 KL CK 0232
Indian Penal Code, 1860 — Section 294(b), 307, 323, 324, 326, 341
High Courts02 Nov 2020Dismissed
Hafis Vs State Of Kerala
High Court Of Kerala · (2020) 11 KL CK 0231
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(c), 20(b)(ii)C, 25, 29, 37
High Courts02 Nov 2020Allowed
Aji And Anr Vs State Of Kerala
High Court Of Kerala · (2020) 11 KL CK 0230
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 294(b), 324, 326, 354
High Courts02 Nov 2020Dismissed
Benson Vs State Of Kerala And Anr
High Court Of Kerala · (2020) 11 KL CK 0229
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 363, 370(1), 376, 450Protection Of Children From Sexual Offences Act, 2012 — Section 3, 4, 5, 6
High Courts02 Nov 2020Disposed Of
Santhosh And Anr Vs State Of Kerala
High Court Of Kerala · (2020) 11 KL CK 0228
Indian Penal Code, 1860 — Section 34, 294(b), 308, 324, 341
High Courts02 Nov 2020Allowed
C.K. Vijayan Vs State Of Kerala And Ors
High Court Of Kerala · (2020) 11 KL CK 0227
Code Of Criminal Procedure, 1973 — Section 438, 439Indian Penal Code, 1860 — Section 120B, 406, 420, 468, 471
High Courts03 Jul 2020Disposed Of
Pranav S.R. Vs Branch Manager State Bank Of India, Kadakkal Branch
High Court Of Kerala · (2020) 07 KL CK 0001
High Courts10 Jan 2020Dismissed
Ambili R Vs Sree Gokulam Chit And Finance Company (P) Ltd And Ors
High Court Of Kerala · (2020) 01 KL CK 0001
Negotiable Instruments Act, 1881 — Section 138, 148, 148(1)Code Of Criminal Procedure, 1973 — Section 389Constitution Of India, 1950 — Article 227