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High Court Of Kerala judgments, 2020

616 judgments · page 29 of 31

High Courts20 Nov 2020Allowed

Namjith P B And Anr Vs State Of Kerala

High Court Of Kerala · (2020) 11 KL CK 0041

Code Of Criminal Procedure, 1973 — Section 439Arms Act, 1959 — Section 4, 27Indian Penal Code, 1860 — Section 143, 144, 147, 148, 294(b), 427, 452, 506
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High Courts20 Nov 2020Allowed

Sudeesh Vs State Of Kerala

High Court Of Kerala · (2020) 11 KL CK 0040

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 332, 333, 341, 353
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High Courts20 Nov 2020Allowed

Nibin Vs State Of Kerala

High Court Of Kerala · (2020) 11 KL CK 0039

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 120B, 201, 202, 307, 326, 341, 427, 452
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High Courts20 Nov 2020Disposed Of

Abdul Rehman Vs State Of Kerala And Anr

High Court Of Kerala · (2020) 11 KL CK 0037

Code Of Criminal Procedure, 1973 — Section 437, 438Indian Penal Code, 1860 — Section 376, 376(2)(n), 406Information Technology Act, 2000 — Section 66E, 67
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High Courts20 Nov 2020Allowed

Anurag Haridas Vs State Of Kerala

High Court Of Kerala · (2020) 11 KL CK 0036

Code Of Criminal Procedure, 1973 — Section 438Information Technology Act, 2000 — Section 66(d), 67Indian Penal Code, 1860 — Section 354(d)
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High Courts20 Nov 2020Allowed

Manikuttan Vs State Of Kerala

High Court Of Kerala · (2020) 11 KL CK 0033

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 294(b), 324, 326
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High Courts20 Nov 2020Disposed Of

Aju And Anr Vs State Of Kerala

High Court Of Kerala · (2020) 11 KL CK 0032

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 294(b), 323, 324, 326, 506(ii)
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High Courts20 Nov 2020Allowed

Sameer Vs State Of Kerala

High Court Of Kerala · (2020) 11 KL CK 0030

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 307, 327, 332, 353Kerala Protection Of River Banks And Regulation Of Removal Of Sand Act, 2001 — Section 23
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High Courts20 Nov 2020Allowed

Akhil Solly Vs State Of Kerala

High Court Of Kerala · (2020) 11 KL CK 0029

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 307, 324, 341, 506(i)
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High Courts20 Nov 2020Allowed

Sangeeth @ Chinnukuttan Vs State Of Kerala

High Court Of Kerala · (2020) 11 KL CK 0028

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 341, 363, 377, 506, 511Protection Of Children From Sexual Offences Act, 2012 — Section 7, 8
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