CourtKutchehry.com

COURT ARCHIVE

High Court Of Kerala judgments, 2020

616 judgments · page 27 of 31

High Courts23 Nov 2020Allowed

Rahul Shaji Vs State Of Kerala

High Court Of Kerala · (2020) 11 KL CK 0079

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 143, 144, 147, 148, 149, 324, 341, 342, 363, 365
Read judgment
High Courts23 Nov 2020Disposed Of

Darsan Lal. S Vs State Of Kerala

High Court Of Kerala · (2020) 11 KL CK 0077

Code Of Criminal Procedure, 1973 — Section 437, 438Indian Penal Code, 1860 — Section 294(b), 324, 427, 447, 506Kerala Health Service Persons And Health Care Service Institutions (Prevention Of Violence And Damage To Property) Act, 2012 — Section 3, 4
Read judgment
High Courts23 Nov 2020Allowed

Suresh Babu Vs State Of Kerala

High Court Of Kerala · (2020) 11 KL CK 0076

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 294(b), 308, 324, 354, 427, 452, 506
Read judgment
High Courts23 Nov 2020Allowed

Shanu Vs State Of Kerala And Anr

High Court Of Kerala · (2020) 11 KL CK 0074

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 201, 294(b), 308, 323, 324, 326, 341, 506(ii)Arms Act, 1959 — Section 27
Read judgment
High Courts23 Nov 2020Allowed

Akhil John Vs State Of Kerala

High Court Of Kerala · (2020) 11 KL CK 0073

Code Of Criminal Procedure, 1973 — Section 439Information Technology Act, 2000 — Section 67, 67A, 67BProtection Of Children From Sexual Offences Act, 2012 — Section 13A, 14
Read judgment
High Courts23 Nov 2020Allowed

Basheer Vs State Of Kerala

High Court Of Kerala · (2020) 11 KL CK 0071

Code Of Criminal Procedure, 1973 — Section 438, 439Indian Penal Code, 1860 — Section 376(1), 506
Read judgment
High Courts23 Nov 2020Allowed

Shakir. C. Vs State Of Kerala

High Court Of Kerala · (2020) 11 KL CK 0070

Code Of Criminal Procedure, 1973 — Section 438, 439Indian Penal Code, 1860 — Section 34, 325, 498A
Read judgment