High Courts24 Nov 2020Allowed
Moorthy Alias Balasubramanian Vs State Of Kerala And Anr
High Court Of Kerala · (2020) 11 KL CK 0101
Code Of Criminal Procedure, 1973 — Section 438, 439Indian Penal Code, 1860 — Section 34, 308, 326, 341, 354
COURT ARCHIVE
High Court Of Kerala judgments, 2020
616 judgments · page 26 of 31
High Courts24 Nov 2020Allowed
A.R. George Vs State Of Kerala
High Court Of Kerala · (2020) 11 KL CK 0100
Code Of Criminal Procedure, 1973 — Section 438Protection Of Children From Sexual Offences Act, 2012 — Section 7, 8Juvenile Justice (Care And Protection Of Children) Act, 2015 — Section 75
High Courts24 Nov 2020Allowed
Francis @ Saji Sebastin Vs State Of Kerala And Anr
High Court Of Kerala · (2020) 11 KL CK 0099
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 323, 324, 354A(1)(iv), 363, 506(1)Protection Of Children From Sexual Offences Act, 2012 — Section 11, 12
High Courts24 Nov 2020Allowed
Abdulla Vs State Of Kerala And Anr
High Court Of Kerala · (2020) 11 KL CK 0098
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(c), 20(b), 37
High Courts24 Nov 2020Allowed
Sangeeth @ Sanju Vs State Of Kerala
High Court Of Kerala · (2020) 11 KL CK 0097
Code Of Criminal Procedure, 1973 — Section 107, 439Indian Penal Code, 1860 — Section 141, 143, 144, 149, 294(b), 308, 427, 452, 506(ii)
High Courts24 Nov 2020Allowed
Suresh. S And Anr Vs State Of Kerala
High Court Of Kerala · (2020) 11 KL CK 0096
Code Of Criminal Procedure, 1973 — Section 439Abkari Act, — Section 55(a), 55(i), 67B
High Courts24 Nov 2020Disposed Of
S.S. Satheesachandran Vs State Of Kerala
High Court Of Kerala · (2020) 11 KL CK 0095
High Court Judges Travelling Allowance Rules, 1956 — Rule 7CKerala Consumer Protection Rules, 2005 — Rule 26(1), 26(3)
High Courts24 Nov 2020Dismissed
Anvardeen. K Vs Union Of India And Ors
High Court Of Kerala · (2020) 11 KL CK 0094
Constitution Of India, 1950 &mdesh; Article 226
High Courts24 Nov 2020Disposed Of
Athirappally Resorts Assocation Athirappally And Anr Vs State Of Kerala And Ors
High Court Of Kerala · (2020) 11 KL CK 0093
High Courts24 Nov 2020Allowed
Gopi Vs State Of Kerala
High Court Of Kerala · (2020) 11 KL CK 0092
Abkari Act, — Section 8(2)
High Courts24 Nov 2020Allowed
Radhakrishnan Vs State Of Kerala
High Court Of Kerala · (2020) 11 KL CK 0091
Abkari Act, — Section 8(2)
High Courts24 Nov 2020Allowed
Basheer. N Vs State Of Kerala
High Court Of Kerala · (2020) 11 KL CK 0090
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 354, 354A, 354B, 376(2)(e)Protection Of Children From Sexual Offences Act, 2012 — Section 5(e), 6, 9(e), 10
High Courts24 Nov 2020Allowed
Shyni. P Vs State Of Kerala
High Court Of Kerala · (2020) 11 KL CK 0089
Code Of Criminal Procedure, 1973 — Section 438Kerala Police Act, 2011 — Section 57Juvenile Justice (Care And Protection Of Children) Act, 2015 — Section 2, 75
High Courts24 Nov 2020Dismissed
Pranathmaka Ayurvedics Pvt Ltd And Ors Vs Cocosath Health Products And Ors
High Court Of Kerala · (2020) 11 KL CK 0088
Arbitration And Conciliation Act, 1996 — Section 9, 37, 37(1), 37(1)(b)Commercial Courts Act, 2015 — Section 1(3), 8, 13, 13(1), 13(2), 13(1A)Constitution Of India 1950 &mdesh; Article 227
High Courts24 Nov 2020Dismissed
Dileepkumar Vs State Of Kerala
High Court Of Kerala · (2020) 11 KL CK 0087
Code Of Criminal Procedure, 1973 — Section 232, 235(1), 313(1)(b), 374(2), 386(b)(i)Abkari Act, — Section 8(1), 8(2)
High Courts24 Nov 2020Dismissed
Karunakaran Vs State Of Kerala
High Court Of Kerala · (2020) 11 KL CK 0086
Abkari Act, — Section 8(2)Code Of Criminal Procedure, 1973 — Section 232, 313(1)(b), 386(b)(i)
High Courts23 Nov 2020Allowed
Pradeepkumar Vs State Of Kerala
High Court Of Kerala · (2020) 11 KL CK 0114
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 323, 376, 376(2)(n), 376C(b), 506(i)Constitution Of India, 1950 &mdesh; Article 21
High Courts23 Nov 2020Allowed
Lalkitchu And Ors Vs State Of Kerala And Ors
High Court Of Kerala · (2020) 11 KL CK 0085
Indian Penal Code, 1860 — Section 34, 120B, 201, 302, 323, 341Arms Act, 1959 — Section 27
High Courts23 Nov 2020Allowed
Omana Noushad And Anr Vs State Of Kerala
High Court Of Kerala · (2020) 11 KL CK 0084
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 498AMuslim Women (Protection Of Rights On Marriage) Act, 2019 — Section 3, 4
High Courts23 Nov 2020Allowed
Sreekumar Vs State Of Kerala And Anr
High Court Of Kerala · (2020) 11 KL CK 0083
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 22(b), 37