High Courts25 Nov 2020Allowed
Prakash Vs State Of Kerala
High Court Of Kerala · (2020) 11 KL CK 0122
Kerala Abkari Act, — Section 8(2)
COURT ARCHIVE
High Court Of Kerala judgments, 2020
616 judgments · page 25 of 31
High Courts25 Nov 2020Allowed
Balai Kora Vs State Of Kerala
High Court Of Kerala · (2020) 11 KL CK 0121
Code Of Criminal Procedure, 1973 — Section 167(2), 439Indian Penal Code, 1860 — Section 366, 370, 376(2)(n)Protection Of Children From Sexual Offences Act, 2012 — Section 3(a), 4, 5(l), 5(j)(ii), 6
High Courts25 Nov 2020Allowed
Nakulan Nadar And Anr Vs State Of Kerala
High Court Of Kerala · (2020) 11 KL CK 0120
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 143, 147, 148, 149, 308, 323, 324, 447, 506
High Courts25 Nov 2020Dismissed
Sudheer P.K Vs State Of Kerala
High Court Of Kerala · (2020) 11 KL CK 0119
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C), 37
High Courts25 Nov 2020Allowed
Saji M C Vs State Of Kerala And Anr
High Court Of Kerala · (2020) 11 KL CK 0118
Code Of Criminal Procedure, 1973 — Section 174, 438Indian Penal Code, 1860 — Section 306, 498A
High Courts25 Nov 2020Dismissed
Praveen Vs State Of Kerala And Anr
High Court Of Kerala · (2020) 11 KL CK 0117
Indian Penal Code, 1860 — Section 118, 143, 147, 148, 149, 201, 302, 323, 324, 326
High Courts25 Nov 2020Allowed
Roy V Kuruvila Vs State Of Kerala And Ors
High Court Of Kerala · (2020) 11 KL CK 0116
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 420
High Courts25 Nov 2020Dismissed
Tony Xavier Vs State Of Kerala
High Court Of Kerala · (2020) 11 KL CK 0115
Indian Penal Code, 1860 — Section 118, 143, 147, 148, 149, 201, 302, 323, 324, 326
High Courts25 Nov 2020Allowed
Laila Vs State Of Kerala And Anr
High Court Of Kerala · (2020) 11 KL CK 0113
Indian Penal Code, 1860 — Section 302, 307, 324
High Courts25 Nov 2020Allowed
Abdul Kareem Vs State Of Kerala And Anr
High Court Of Kerala · (2020) 11 KL CK 0112
Abkari Act — Section 55(a)
High Courts25 Nov 2020Allowed
Kuttappan Vs State Of Kerala
High Court Of Kerala · (2020) 11 KL CK 0111
Abkari Act — Section 8(2)
High Courts25 Nov 2020Disposed Of
Gopalan Nair A. Vs Union Of India And Ors
High Court Of Kerala · (2020) 11 KL CK 0109
High Courts25 Nov 2020Dismissed
Vishnu C.S. Vs Union Of India And Ors
High Court Of Kerala · (2020) 11 KL CK 0108
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 52ACode Of Criminal Procedure, 1973 — Section 451Constitution Of India, 1950 &mdesh; Article 14, 21
High Courts25 Nov 2020Dismissed
K. Krishnankutty Nair President/Delegate To The Kerala State Co-Operative Baank Vs State Co-Operative Election Commision And Ors
High Court Of Kerala · (2020) 11 KL CK 0107
High Courts25 Nov 2020Allowed
Information Kerala Mission And Anr Vs Murukadas R. Murukavilasom And Ors
High Court Of Kerala · (2020) 11 KL CK 0106
Constitution Of India, 1950 &mdesh; Article 14
High Courts24 Nov 2020Dismissed
Nahas Vs State Of Kerala
High Court Of Kerala · (2020) 11 KL CK 0105
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 22(c), 37Drugs And Cosmetics Act, 1940 — Section 18(c), 27(b)(ii)
High Courts24 Nov 2020Allowed
Aneesh V.S Vs State Of Kerala
High Court Of Kerala · (2020) 11 KL CK 0104
Kerala Abkari Act, — Section 55(i), 58
High Courts24 Nov 2020Allowed
Namjith P B And Anr Vs State Of Kerala
High Court Of Kerala · (2020) 11 KL CK 0103
Indian Penal Code, 1860 — Section 143, 144, 147, 149, 323, 324, 326, 341
High Courts24 Nov 2020Allowed
Babu @ Kootara Babu And Anr Vs State Of Kerala
High Court Of Kerala · (2020) 11 KL CK 0102
Kerala Abkari Act, — Section 55(a), 58, 67B