High Courts19 Nov 2020Allowed
Saji And Ors Vs State Of Kerala And Anr
High Court Of Kerala · (2020) 11 KL CK 0022
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 294(b), 323, 498A, 509
COURT ARCHIVE
High Court Of Kerala judgments, 2020
616 judgments · page 30 of 31
High Courts19 Nov 2020Allowed
Munna Vs State Of Kerala And Anr
High Court Of Kerala · (2020) 11 KL CK 0021
Code Of Criminal Procedure, 1973 — Section 107, 439Indian Penal Code, 1860 — Section 34, 294(b), 307, 326, 341
High Courts19 Nov 2020Allowed
Sivasankaran Vs State Of Kerala
High Court Of Kerala · (2020) 11 KL CK 0020
Code Of Criminal Procedure, 1973 — Section 439Kerala Abkari Act — Section 8(1), 8(2)
High Courts19 Nov 2020Allowed
Fasaludheen Vs State Of Kerala And Anr
High Court Of Kerala · (2020) 11 KL CK 0019
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20(b)(ii)B, 37
High Courts19 Nov 2020Allowed
Chandrika Vs State Of Kerala
High Court Of Kerala · (2020) 11 KL CK 0018
Abkari Act — Section 55(a)
High Courts19 Nov 2020Allowed
Jayadevan Vs State Of Kerala
High Court Of Kerala · (2020) 11 KL CK 0017
Abkari Act — Section 55(a)
High Courts19 Nov 2020Allowed
Murukan Vs State Of Kerala
High Court Of Kerala · (2020) 11 KL CK 0016
Abkari Act — Section 55(i)
High Courts19 Nov 2020Dismissed
United India Insurance Company Ltd Kunnamkulam Vs Ajitha And Ors
High Court Of Kerala · (2020) 11 KL CK 0015
Workmen's Compensation Act, 1923 — Section 3Motor Vehicles Act, 1988 — Section 157
High Courts19 Nov 2020Disposed Of
Muhammed Haleem K.K And Ors Vs State Of Kerala And Ors
High Court Of Kerala · (2020) 11 KL CK 0014
Constitution Of India, 1950 &mdesh; Article 21, 25, 226
High Courts19 Nov 2020Dismissed
Sibi Thomas Vs Kerala State Electricity Board Ltd And Ors
High Court Of Kerala · (2020) 11 KL CK 0013
Constitution Of India, 1950 &mdesh; Article 226
High Courts19 Nov 2020Dismissed
Shameem @ Muhammed Shameem Vs State Of Kerala And Anr
High Court Of Kerala · (2020) 11 KL CK 0012
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 363, 376(1), 506(1)Protection Of Children From Sexual Offences Act, 2012 — Section 3, 4, 5(j)(ii), 6
High Courts19 Nov 2020Allowed
Mary Gomas And Anr Vs Vaitus And Ors
High Court Of Kerala · (2020) 11 KL CK 0011
Legal Services Authorities Act, 1987 — Section 19, 20, 20(3), 20(4), 21, 21(1), 21(2)Code Of Civil Procedure, 1908 — Section 2(2), 151Constitution Of India, 1950 &mdesh; Article 227
High Courts18 Nov 2020Allowed
Guruvayya Vs State Of Kerala
High Court Of Kerala · (2020) 11 KL CK 0010
Abkari Act — Section 55(a)
High Courts18 Nov 2020Allowed
Raghavan S/O Thiruvanjan Panmmathil House Vs State Of Kerala
High Court Of Kerala · (2020) 11 KL CK 0009
Abkari Act — Section 8(2)
High Courts18 Nov 2020Allowed
Noorudeen Koya Vs State Of Kerala And Anr
High Court Of Kerala · (2020) 11 KL CK 0008
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 354Protection Of Children From Sexual Offences Act, 2012 — Section 7, 8, 9(m), 10
High Courts18 Nov 2020Allowed
Anees And Anr Vs State Of Kerala
High Court Of Kerala · (2020) 11 KL CK 0007
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 294(b), 323, 324, 341, 452
High Courts18 Nov 2020Dismissed
Hima. P Vs State Of Kerala And Ors
High Court Of Kerala · (2020) 11 KL CK 0004
High Courts18 Nov 2020Allowed, Dismissed
Eldo. K. Thomas And Ors Vs Naveen. B. Parappattu And Ors
High Court Of Kerala · (2020) 11 KL CK 0003
Code Of Civil Procedure, 1908 — Section 2, 3, 4Partition Act, 1893 — Section 8