High Courts15 Dec 2020Allowed
Vijeesh And Ors Vs State Of Kerala And Anr
High Court Of Kerala · (2020) 12 KL CK 0261
Indian Penal Code, 1860 — Section 34, 420, 498AHindu Marriage Act, 1955 — Section 13B
COURT ARCHIVE
High Court Of Kerala judgments, 2020
616 judgments · page 7 of 31
High Courts15 Dec 2020Allowed
Navas Sharef Vs State Of Kerala And Anr
High Court Of Kerala · (2020) 12 KL CK 0260
Indian Penal Code, 1860 — Section 498A
High Courts15 Dec 2020Allowed
Haridasan Vs State Of Kerala And Anr
High Court Of Kerala · (2020) 12 KL CK 0259
Indian Penal Code, 1860 — Section 324, 325, 341, 498A
High Courts15 Dec 2020Allowed
Nasif. T And Anr Vs State Of Kerala And Ors
High Court Of Kerala · (2020) 12 KL CK 0258
Indian Penal Code, 1860 — Section 34, 323, 324, 341
High Courts15 Dec 2020Allowed
Rajeevan. P. Vs State Of Kerala And Anr
High Court Of Kerala · (2020) 12 KL CK 0257
Indian Penal Code, 1860 — Section 323, 498A
High Courts15 Dec 2020Allowed
Raja Thilakan And Anr Vs State Of Kerala
High Court Of Kerala · (2020) 12 KL CK 0256
Negotiable Instruments Act, 1881 — Section 138Code Of Criminal Procedure, 1973 — Section 446(3)
High Courts15 Dec 2020Allowed
Suritha Vinayan Vs Samsuth And Anr
High Court Of Kerala · (2020) 12 KL CK 0255
Negotiable Instruments Act, 1881 — Section 138Code Of Criminal Procedure, 1973 — Section 357(3)
High Courts15 Dec 2020Dismissed
K.B. Binu Vs S. Sreekanth And Anr
High Court Of Kerala · (2020) 12 KL CK 0254
Negotiable Instruments Act, 1881 — Section 138
High Courts15 Dec 2020Allowed
Vijaya Kumar And Ors Vs State Of Kerala
High Court Of Kerala · (2020) 12 KL CK 0253
Indian Penal Code, 1860 — Section 34, 141, 143, 144, 146, 147, 148, 149, 324, 326, 452, 506(ii)Code Of Criminal Procedure, 1973 — Section 313(1)(b)
High Courts15 Dec 2020Allowed
Aneesh. N Vs State Of Kerala
High Court Of Kerala · (2020) 12 KL CK 0252
Indian Penal Code, 1860 — Section 34, 143, 147, 149, 435, 447, 452Code Of Criminal Procedure, 1973 — Section 313(1)(b)
High Courts15 Dec 2020Allowed
Anwarsha And Ors Vs State Of Kerala And Ors
High Court Of Kerala · (2020) 12 KL CK 0251
Indian Penal Code, 1860 — Section 34, 498A
High Courts15 Dec 2020Disposed Of
Midhun K.V. And Ors Vs State Of Kerala And Ors
High Court Of Kerala · (2020) 12 KL CK 0250
Code Of Criminal Procedure, 1973 — Section 161, 164, 482Kerala Police Act, 2011 — Section 57(a)Indian Penal Code, 1860 — Section 376
High Courts15 Dec 2020Allowed
Shanid And Ors Vs State Of Kerala And Ors
High Court Of Kerala · (2020) 12 KL CK 0249
Indian Penal Code, 1860 — Section 143, 147, 148, 149, 323, 324
High Courts15 Dec 2020Allowed
Prabhakaran Vs State Of Kerala
High Court Of Kerala · (2020) 12 KL CK 0248
Kerala Abkari Act, — Section 8(1), 8(2)
High Courts15 Dec 2020Allowed
Dayananda Shetty Vs Station House Officer And Ors
High Court Of Kerala · (2020) 12 KL CK 0247
Kerala Abkari Act, — Section 55(a)
High Courts15 Dec 2020Allowed
A. Gangadharan Vs State Excise Inspector
High Court Of Kerala · (2020) 12 KL CK 0246
Abkari Act, — Section 55(a)
High Courts15 Dec 2020Allowed
P.G. Pragesh (Died) And Ors Vs U.K.Sudha @ Nanditha Aswathy And Ors
High Court Of Kerala · (2020) 12 KL CK 0245
Negotiable Instruments Act, 1881 — Section 138Code Of Criminal Procedure, 1973 — Section 256
High Courts15 Dec 2020Dismissed
Thekke Changaram Karshaka Sangham Nellupadaka Samithi Vs A. Alexander And Anr
High Court Of Kerala · (2020) 12 KL CK 0244
High Courts15 Dec 2020Allowed
Sathyaraj Vs State Of Kerala
High Court Of Kerala · (2020) 12 KL CK 0243
Kerala Abkari Act, — Section 8(1), 8(2), 55(g)
High Courts15 Dec 2020Allowed
Ramsheed U.P. Vs State Of Kerala And Anr
High Court Of Kerala · (2020) 12 KL CK 0242
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 379Kerala Protection Of River Banks And Regulation Of Removal Of Sand Act, 2001 — Section 20, 21