High Courts15 Dec 2020Allowed
Shijil @ Muthu Vs State Of Kerala And Anr
High Court Of Kerala · (2020) 12 KL CK 0241
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 308, 323, 326, 341
COURT ARCHIVE
High Court Of Kerala judgments, 2020
616 judgments · page 8 of 31
High Courts15 Dec 2020Allowed
Bindu S. Vs State Of Kerala And Anr
High Court Of Kerala · (2020) 12 KL CK 0240
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 201, 409, 420
High Courts15 Dec 2020Dismissed
Muraleedharan Vs State Of Kerala
High Court Of Kerala · (2020) 12 KL CK 0239
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 354, 506(1)Protection Of Children From Sexual Offences Act, 2012 — Section 7, 9(n), 10
High Courts15 Dec 2020Allowed
Sreekanth Vs State Of Kerala
High Court Of Kerala · (2020) 12 KL CK 0238
Abkari Act, — Section 55(a), 55(i)
High Courts15 Dec 2020Allowed
Safir Vs State Of Kerala
High Court Of Kerala · (2020) 12 KL CK 0237
Indian Penal Code, 1860 — Section 399Explosive Substances Act, 1908 — Section 5
High Courts15 Dec 2020Allowed
Jitesh Kumar And Ors Vs State Of Kerala And Anr
High Court Of Kerala · (2020) 12 KL CK 0236
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 406, 498A
High Courts15 Dec 2020Allowed
Ansar Vs State Of Kerala
High Court Of Kerala · (2020) 12 KL CK 0235
Indian Penal Code, 1860 — Section 308, 323, 324
High Courts15 Dec 2020Allowed
Hameed A.K. Vs State Of Kerala And Anr
High Court Of Kerala · (2020) 12 KL CK 0234
Explosive Substances Act, 1908 — Section 4
High Courts15 Dec 2020Allowed
Sudheesh Vs State Of Kerala
High Court Of Kerala · (2020) 12 KL CK 0233
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 323, 341Juvenile Justice (Care And Protection Of Children) Act, 2015 — Section 75
High Courts15 Dec 2020Allowed
Gopan And Ors Vs State Of Kerala And Anr
High Court Of Kerala · (2020) 12 KL CK 0232
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 294(b), 323, 341, 354, 427, 451
High Courts15 Dec 2020Allowed
Raju Vs State Of Kerala
High Court Of Kerala · (2020) 12 KL CK 0231
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 294(b), 323, 354, 447, 506(i)
High Courts15 Dec 2020Allowed
Jithin G. Babu And Anr Vs State Of Kerala And Anr
High Court Of Kerala · (2020) 12 KL CK 0230
Code Of Criminal Procedure, 1973 — Section 156(3), 438Indian Penal Code, 1860 — Section 34, 406, 498A
High Courts15 Dec 2020Allowed
Jinu Mon Vs State Of Kerala And Anr
High Court Of Kerala · (2020) 12 KL CK 0229
Code Of Criminal Procedure, 1973 — Section 156(3), 438Indian Penal Code, 1860 — Section 34, 294(b), 326, 447, 451, 498A, 506
High Courts15 Dec 2020Allowed
Nanas. S Vs State Of Kerala
High Court Of Kerala · (2020) 12 KL CK 0228
Indian Penal Code, 1860 — Section 34, 307, 394
High Courts15 Dec 2020Allowed
Afsal Vs State Of Kerala And Anr
High Court Of Kerala · (2020) 12 KL CK 0227
Indian Penal Code, 1860 — Section 34, 308, 324, 341, 427
High Courts15 Dec 2020Disposed Of
Priyesh And Ors Vs State Of Kerala
High Court Of Kerala · (2020) 12 KL CK 0226
Code Of Criminal Procedure, 1973 — Section 437, 438Indian Penal Code, 1860 — Section 34, 324, 341, 427, 452, 506
High Courts15 Dec 2020Disposed Of
Nazar T.C Vs State Of Kerala
High Court Of Kerala · (2020) 12 KL CK 0225
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 304, 304A
High Courts15 Dec 2020Allowed
Radhakrishnan Nair Vs State Of Kerala
High Court Of Kerala · (2020) 12 KL CK 0224
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 420, 468, 471
High Courts15 Dec 2020Allowed
Asha Thomas Vs State Of Kerala
High Court Of Kerala · (2020) 12 KL CK 0223
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 406, 420, 465, 468, 471
High Courts15 Dec 2020Allowed
Praveen And Anr Vs State Of Kerala And Anr
High Court Of Kerala · (2020) 12 KL CK 0222
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 323, 324, 326, 506