COURT ARCHIVE

High Court Of Kerala judgments, 2020

616 judgments · page 10 of 31

High Courts14 Dec 2020Allowed

Vigil Lal Manappadan Vs State Of Kerala

High Court Of Kerala · (2020) 12 KL CK 0201

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 379Kerala Protection Of River Banks And Regulation Of Removal Of Sand Act, 2001 — Section 20, 23

High Courts14 Dec 2020Allowed

Ali Askar And Ors Vs State Of Kerala And Anr

High Court Of Kerala · (2020) 12 KL CK 0200

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 143, 147, 148, 149, 308, 323, 324, 326, 341

High Courts14 Dec 2020Dismissed

Rafeek. P. Vs State Of Kerala

High Court Of Kerala · (2020) 12 KL CK 0199

Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20(b)(ii)(c), 29, 37

High Courts14 Dec 2020Allowed

Pradeep Kumar K P Vs State Of Kerala

High Court Of Kerala · (2020) 12 KL CK 0198

Kerala Abkari Act, — Section 34(I)(a)(iv), 55(i), 67(B)

High Courts14 Dec 2020

Shyju And Anr Vs State Of Kerala

High Court Of Kerala · (2020) 12 KL CK 0197

Code Of Criminal Procedure, 1973 — Section 107, 437, 438Indian Penal Code, 1860 — Section 34, 294(b), 308, 399, 506(1)Explosive Substances Act, 1908 — Section 9(B)(1)

High Courts14 Dec 2020Allowed

Hassan U.K. Vs State Of Kerala And Anr

High Court Of Kerala · (2020) 12 KL CK 0196

Kerala Abkari Act, — Section 55(i)

High Courts14 Dec 2020Allowed

Syamkrishnan Vs State Of Kerala And Anr

High Court Of Kerala · (2020) 12 KL CK 0195

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 120B, 143, 147, 148, 149, 212, 308, 323, 324, 326, 342Kerala Epidemic Disease Ordinance, 2020 — Section 4(2)(a), 4(2)(d)

High Courts14 Dec 2020Allowed

Muhammed Afsal N.K And Anr Vs State Of Kerala And Anr

High Court Of Kerala · (2020) 12 KL CK 0194

Indian Penal Code, 1860 — Section 34, 143, 147, 148, 149, 294(b), 308, 324, 341, 452

High Courts14 Dec 2020Allowed

Anas M And Ors Vs State Of Kerala And Ors

High Court Of Kerala · (2020) 12 KL CK 0193

Indian Penal Code, 1860 — Section 34, 143, 147, 148, 149, 294(b), 308, 324, 326, 341, 452

High Courts14 Dec 2020Allowed

Mershid Vs State Of Kerala

High Court Of Kerala · (2020) 12 KL CK 0192

Indian Penal Code, 1860 — Section 34, 294(b), 302, 308, 324, 341, 427, 440Code Of Criminal Procedure, 1973 — Section 107

High Courts14 Dec 2020Disposed Of

Gopan M.G. Vs State Of Kerala

High Court Of Kerala · (2020) 12 KL CK 0191

Code Of Criminal Procedure, 1973 — Section 438Arms Act, 1959 — Section 3, 25(1B)(a)

High Courts14 Dec 2020Disposed Of

K.M. Thomas Vs State Of Kerala And Anr

High Court Of Kerala · (2020) 12 KL CK 0189

Indian Penal Code, 1860 — Section 420

High Courts11 Dec 2020Disposed Of

Shajida Shajahan Vs District Magistrate And Ors

High Court Of Kerala · (2020) 12 KL CK 0190

Petroleum Act, 1934 — Section 154(2)

High Courts11 Dec 2020Disposed Of

Lijina M.V And Ors Vs State Of Kerala And Ors

High Court Of Kerala · (2020) 12 KL CK 0188

Kerala Panchayat Raj Act, 1994 — Section 40AKerala Municipality Act, 1994 — Section 96A

High Courts11 Dec 2020Disposed Of

Manager And Ors Vs State Of Kerala And Ors

High Court Of Kerala · (2020) 12 KL CK 0187

Constitution Of India, 1950 — Article 226

High Courts11 Dec 2020Dismissed

Deepthi Transport Service Vs Kerala Minerals And Metals Limited (Kmml) And Ors

High Court Of Kerala · (2020) 12 KL CK 0186

Constitution Of India, 1950 — Article 226

High Courts11 Dec 2020Disposed Of

Femina Siyad And Ors Vs Union Of India And Ors

High Court Of Kerala · (2020) 12 KL CK 0185

High Courts11 Dec 2020Disposed Of

Mary J. And Ors Vs State Of Kerala And Ors

High Court Of Kerala · (2020) 12 KL CK 0184

High Courts11 Dec 2020Allowed

University Of Calicut Tirur Calicut Rd And Anr Vs Dr. J. Vijayan And Anr

High Court Of Kerala · (2020) 12 KL CK 0183

Kerala University Act, 1969 — Section 6(2)Kerala State And Subordinate Service Rules, 1958 — Rule 14, 15, 16, 17

High Courts11 Dec 2020Dismissed

John Varghese And Ors Vs Sudhakaran K.A. And Ors

High Court Of Kerala · (2020) 12 KL CK 0182