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High Court Of Kerala judgments, 2020

616 judgments · page 9 of 31

High Courts15 Dec 2020Allowed

Chandran And Anr Vs State Of Kerala

High Court Of Kerala · (2020) 12 KL CK 0219

Kerala Abkari Act, — Section 55(a), 64Kerala Motor Spirit And High Speed Diesel Oil (Maintenance And Regulation Of Supplies) Order, 1979 — Section 6Essential Commodities Act, 1955 — Section 3, 7(1)(a)
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High Courts14 Dec 2020Allowed

Alhad Vs State Of Kerala

High Court Of Kerala · (2020) 12 KL CK 0218

Code Of Criminal Procedure, 1973 — Section 439, 482Indian Penal Code, 1860 — Section 34, 420, 465, 468, 471
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High Courts14 Dec 2020Allowed

Santhosh And Ors Vs State Of Kerala

High Court Of Kerala · (2020) 12 KL CK 0215

Code Of Criminal Procedure, 1973 — Section 156(3), 438Indian Penal Code, 1860 — Section 34, 294(b), 323, 324, 354, 452, 506, 509
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High Courts14 Dec 2020Allowed

Vijayan And Ors Vs State Of Kerala

High Court Of Kerala · (2020) 12 KL CK 0212

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 294(b), 323, 354, 427Protection Of Women From Domestic Violence Act, 2005 — Section 31
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High Courts14 Dec 2020Allowed

Joseph S Vs State Of Kerala

High Court Of Kerala · (2020) 12 KL CK 0211

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 406, 471, 498A
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High Courts14 Dec 2020Allowed

Balkees Vs State Of Kerala

High Court Of Kerala · (2020) 12 KL CK 0210

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 109, 354A, 376(2)(l), 506
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High Courts14 Dec 2020Disposed Of

Rahul Satheesan Vs State Of Kerala

High Court Of Kerala · (2020) 12 KL CK 0209

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 323, 324, 326, 341, 427, 448
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High Courts14 Dec 2020Allowed

Lijeesh Allesh Vs State Of Kerala

High Court Of Kerala · (2020) 12 KL CK 0208

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 294b, 323, 324, 354, 354A, 341, 427, 506
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High Courts14 Dec 2020Allowed

Shamnad Vs State Of Kerala

High Court Of Kerala · (2020) 12 KL CK 0203

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 379Kerala Protection Of River Banks And Regulation Of Removal Of Sand Act, 2001 — Section 20, 23
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