High Courts09 Dec 2020Dismissed
Koyakutty Vs Kainikkara Abdurahiman And Ors
High Court Of Kerala · (2020) 12 KL CK 0160
Kerala Building (Lease And Rent) Control Act, 1965 — Section 20
COURT ARCHIVE
High Court Of Kerala judgments, 2020
616 judgments · page 12 of 31
High Courts09 Dec 2020Allowed
M/S. Chembra Peak Estates Ltd And Ors Vs State Of Kerala And Ors
High Court Of Kerala · (2020) 12 KL CK 0159
kerala Value Added Tax Act, 2003 — Section 25(1), 63
High Courts09 Dec 2020Allowed
Vishnu Velayudhan Vs Kerala Public Service Commission And Ors
High Court Of Kerala · (2020) 12 KL CK 0158
Kerala State And Subordinate Service Rules, 1958 — Rule 14
High Courts09 Dec 2020Disposed Of
Mohanan And Anr Vs State Of Kerala And Anr
High Court Of Kerala · (2020) 12 KL CK 0157
Kerala Abkari Act, — Section 55(a), 56(b), 58
High Courts09 Dec 2020Allowed
Febin V. Vs State Of Kerala And Anr
High Court Of Kerala · (2020) 12 KL CK 0156
Indian Penal Code, 1860 — Section 313, 376(2)(n)Scheduled Casts And Scheduled Tribes (Prevention Of Atrocities) Act, 1989 — Section 3(2)(v)
High Courts09 Dec 2020Allowed
Prasannan Vs State Of Kerala
High Court Of Kerala · (2020) 12 KL CK 0155
Abkari Act, — Section 8(2)
High Courts09 Dec 2020Allowed
Prabhu Vs State Of Kerala
High Court Of Kerala · (2020) 12 KL CK 0154
Abkari Act, — Section 55(a), 55(i)
High Courts09 Dec 2020Allowed
Siju John @ Siju Vs State Of Kerala
High Court Of Kerala · (2020) 12 KL CK 0153
Indian Penal Code, 1860 — Section 34, 324, 326, 341, 447Code Of Criminal Procedure, 1973 — Section 107
High Courts09 Dec 2020Allowed
Chellappan Vs State Of Kerala
High Court Of Kerala · (2020) 12 KL CK 0152
Kerala Abkari Act, — Section 55(A)(I)
High Courts09 Dec 2020Allowed
Ashraf Azeez Vs State Of Kerala
High Court Of Kerala · (2020) 12 KL CK 0151
Indian Penal Code, 1860 — Section 468, 471Passport Act, 1967 — Section 12(1)(b)
High Courts09 Dec 2020Allowed
Suseendran And Anr Vs State Of Kerala
High Court Of Kerala · (2020) 12 KL CK 0150
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 294(b), 308, 323, 324, 354
High Courts09 Dec 2020Allowed
Amaljith Vs State Of Kerala
High Court Of Kerala · (2020) 12 KL CK 0149
Indian Penal Code, 1860 — Section 34, 308, 323, 324, 341, 506(1)
High Courts09 Dec 2020Allowed
Manaf Vs State Of Kerala
High Court Of Kerala · (2020) 12 KL CK 0148
Indian Penal Code, 1860 — Section 341, 392, 427Code Of Criminal Procedure, 1973 — Section 107
High Courts09 Dec 2020Allowed
Sarath Vs State Of Kerala
High Court Of Kerala · (2020) 12 KL CK 0147
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 143, 147, 148, 149, 294(b), 308, 323, 324, 354, 452, 506
High Courts09 Dec 2020Allowed
Prasoon G K Vs State Of Kerala
High Court Of Kerala · (2020) 12 KL CK 0146
Indian Penal Code, 1860 — Section 143, 147, 148, 149, 307, 324, 427, 448Explosive Substances Act, 1908 — Section 3, 5
High Courts09 Dec 2020Dismissed
John William Vs State Of Kerala
High Court Of Kerala · (2020) 12 KL CK 0145
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 376, 376(2)(i)(n), 419
High Courts09 Dec 2020Allowed
Alhad K Vs State Of Kerala And Ors
High Court Of Kerala · (2020) 12 KL CK 0144
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 354A(ii)(iv), 354(D), 420, 465, 468, 471, 509
High Courts09 Dec 2020Disposed Of
Sukumaran K S Vs State Of Kerala And Anr
High Court Of Kerala · (2020) 12 KL CK 0143
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 323, 341, 342, 354, 354A(1)(i), 370, 376(2)(f)(i)(n), 376AB, 506Protection Of Children From Sexual Offences Act, 2012 — Section 5(l), 5(m), 5(n), 9(l), 9(m), 9(n), 9(p), 10
High Courts09 Dec 2020Allowed
Sajeev Vs State Of Kerala
High Court Of Kerala · (2020) 12 KL CK 0142
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 323, 498A
High Courts08 Dec 2020Allowed
Alson Vs State Of Kerala
High Court Of Kerala · (2020) 12 KL CK 0141
Indian Penal Code, 1860 — Section 143, 308, 323, 420