High Courts08 Dec 2020Disposed Of
Rejimon A.T. Vs Superintending Engineer And Ors
High Court Of Kerala · (2020) 12 KL CK 0140
COURT ARCHIVE
High Court Of Kerala judgments, 2020
616 judgments · page 13 of 31
High Courts08 Dec 2020Disposed Of
Tyrex Tyre Trading Vs State Tax Officer And Ors
High Court Of Kerala · (2020) 12 KL CK 0139
High Courts08 Dec 2020
M.J. Pappachan Master And Ors Vs State Election Commission And Ors
High Court Of Kerala · (2020) 12 KL CK 0138
Kerala Panchayat Raj Act, 1994 — Section 40AKerala Municipalities Act, 1960 — Section 96A
High Courts08 Dec 2020Dismissed
K. Muraleedharan Vs State Election Commission And Ors
High Court Of Kerala · (2020) 12 KL CK 0137
Kerala Municipalities Act, 1960 — Section 120, 122, 127, 127(1), 133
High Courts08 Dec 2020
Joji Issac Vs State Election Commission And Ors
High Court Of Kerala · (2020) 12 KL CK 0136
High Courts08 Dec 2020Dismissed
E.A. Murali Vs New India Assurance Company Ltd
High Court Of Kerala · (2020) 12 KL CK 0135
Insurance Act, 1938 — Section 64V(b)
High Courts08 Dec 2020Dismissed
Thomas Cherian Vs State Of Kerala And Ors
High Court Of Kerala · (2020) 12 KL CK 0134
Indian Penal Code, 1860 — Section 34, 120B, 406, 465, 467, 468, 471Constitution Of India, 1950 — Article 226
High Courts08 Dec 2020Dismissed
P.V. Sebastian Vs District Collector And Ors
High Court Of Kerala · (2020) 12 KL CK 0133
High Courts08 Dec 2020Disposed Of
A.P. Narayana Pisharady Vs Executive Engineer And Ors
High Court Of Kerala · (2020) 12 KL CK 0132
Constitution Of India, 1950 — Article 226
High Courts08 Dec 2020Allowed
Nithin Maheswari Vs National Insurance Company Limited And Anr
High Court Of Kerala · (2020) 12 KL CK 0131
High Courts08 Dec 2020Disposed Of
K. Thulaseedharan Nair And Ors Vs R. Sudarsanan Pillai And Anr
High Court Of Kerala · (2020) 12 KL CK 0130
High Courts08 Dec 2020Allowed
Siyad N Vs State Of Kerala And Anr
High Court Of Kerala · (2020) 12 KL CK 0129
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 376, 376D, 376(2)(n), 506(i)
High Courts08 Dec 2020Allowed
Puthoochalil Ismail And Ors Vs Directorate Of Revenue Intelligence And Ors
High Court Of Kerala · (2020) 12 KL CK 0128
Customs Act, 1962 — Section 135(1)(b)
High Courts08 Dec 2020Allowed
Kaikkalan Vs Excise Inspector
High Court Of Kerala · (2020) 12 KL CK 0127
Abkari Act, — Section 55(g)
High Courts08 Dec 2020Allowed
V. Kannan Vs Station House Officer And Anr
High Court Of Kerala · (2020) 12 KL CK 0126
Abkari Act, — Section 8(2), 55(a)
High Courts08 Dec 2020Allowed
X Vs State Of Kerala
High Court Of Kerala · (2020) 12 KL CK 0125
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 354A, 506(i)Protection Of Children From Sexual Offences Act, 2012 — Section 7, 8, 16, 17
High Courts08 Dec 2020Allowed
Kannan Vs State Of Kerala
High Court Of Kerala · (2020) 12 KL CK 0124
Indian Penal Code, 1860 — Section 307, 324, 326, 341, 506
High Courts08 Dec 2020Disposed Of
Abid T.V Vs State Of Kerala
High Court Of Kerala · (2020) 12 KL CK 0123
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 376DProtection Of Children From Sexual Offences Act, 2012 — Section 3, 3(a), 5(g)(ii), 6, 11, 12
High Courts08 Dec 2020Disposed Of
Ananthu And Anr Vs State Of Kerala
High Court Of Kerala · (2020) 12 KL CK 0122
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 323, 376, 420, 506Kerala Police Act, 2011 — Section 120(o)
High Courts08 Dec 2020Dismissed
Sarbananda Mili Vs State Of Kerala
High Court Of Kerala · (2020) 12 KL CK 0121
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 343, 354A(ii), 366A, 370, 370A, 372, 376(i), 376(ii)(n)(k), 506(i)Protection Of Children From Sexual Offences Act, 2012 — Section 3(a), 4, 5(j)(ii), 5(l), 5(p), 6