High Courts08 Dec 2020Allowed
Mohammed Kunju @ Gopi Pillai Vs State Of Kerala
High Court Of Kerala · (2020) 12 KL CK 0120
Abkari Act, — Section 55(a), 55(i)
COURT ARCHIVE
High Court Of Kerala judgments, 2020
616 judgments · page 14 of 31
High Courts08 Dec 2020Allowed
Lalitha Vs State Of Kerala
High Court Of Kerala · (2020) 12 KL CK 0119
Abkari Act, — Section 58
High Courts08 Dec 2020
A.P. Mohammed Asif Vs District Collector And Ors
High Court Of Kerala · (2020) 12 KL CK 0118
Revenue Recovery Act, 1890 — Section 34
High Courts08 Dec 2020Dismissed
Lenin Vs State Of Kerala
High Court Of Kerala · (2020) 12 KL CK 0117
Narcotic Drugs And Psychotropic Substance Act, 1985 — Section 20(b)(ii)(A), 52AJuvenile Justice (Care And Protection Of Children) Act, 2015 — Section 77Code Of Criminal Procedure, 1973 — Section 451
High Courts07 Dec 2020Disposed Of
K. Hamid And Ors Vs State Of Kerala And Ors
High Court Of Kerala · (2020) 12 KL CK 0116
High Courts07 Dec 2020Disposed Of
Thomas Varghese Vs Election Commissioner And Ors
High Court Of Kerala · (2020) 12 KL CK 0115
High Courts07 Dec 2020Disposed Of
Padmanabhan P. And Ors Vs District Police Chief And Ors
High Court Of Kerala · (2020) 12 KL CK 0113
Kerala Panchayat Raj Act, 1994 — Section 40AKerala Municipalities Act, 1960 — Section 96A
High Courts07 Dec 2020Disposed Of
Augustine Antony And Ors Vs District Collector And District Election Officer And Ors
High Court Of Kerala · (2020) 12 KL CK 0112
Kerala Panchayat Raj Act, 1994 — Section 40AKerala Municipalities Act, 1960 — Section 96A
High Courts07 Dec 2020Disposed Of
Hashik V.M Vs Authorized Officer Repco Home Finance Ltd And Ors
High Court Of Kerala · (2020) 12 KL CK 0111
High Courts07 Dec 2020Disposed Of
K. Suhara Beevi And Ors Vs State Of Kerala And Ors
High Court Of Kerala · (2020) 12 KL CK 0110
High Courts07 Dec 2020Allowed
Smruthy K.V And Anr Vs Praveen
High Court Of Kerala · (2020) 12 KL CK 0109
High Courts07 Dec 2020
V. Safarullah Vs Gracy Josephine Lambie
High Court Of Kerala · (2020) 12 KL CK 0108
Constitution Of India, 1950 — Article 227
High Courts07 Dec 2020Allowed
George Augustine Vs Jose. R. Erinjeri
High Court Of Kerala · (2020) 12 KL CK 0107
Code of Civil Procedure, 1908 — Order 21 Rule 66, Order 21 Rule 66(1), Order 21 Rule 66(2), Order 21 Rule 68, Order 21 Rule 72AKerala Civil Services (Classification, Control And Appeal) Rules, 1960 — Rule 329(1)Constitution Of India, 1950 — Article 227
High Courts07 Dec 2020Allowed
Idavanchal Kannambeth Krishnan Vs State Of Kerala
High Court Of Kerala · (2020) 12 KL CK 0106
Abkari Act, — Section 4, 50, 55(a)Code Of Criminal Procedure, 1973 — Section 232, 313(1)(b), 374(2), 386(b)(i)
High Courts07 Dec 2020Allowed
Fahad Hassan Ali Vs State Of Kerala
High Court Of Kerala · (2020) 12 KL CK 0105
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 376
High Courts07 Dec 2020Allowed
Abdul Gafoor Vs State Of Kerala
High Court Of Kerala · (2020) 12 KL CK 0104
Code Of Criminal Procedure, 1973 — Section 438, 439Indian Penal Code, 1860 — Section 34, 323, 354, 354(A)(2)
High Courts07 Dec 2020Allowed
Radhakrishnan Vs State Of Kerala
High Court Of Kerala · (2020) 12 KL CK 0103
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 354A(I)(ii), 376, 384, 506(i)
High Courts07 Dec 2020Allowed
Haridasan And Anr Vs State Of Kerala
High Court Of Kerala · (2020) 12 KL CK 0102
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 294(b), 323, 341, 354
High Courts07 Dec 2020Disposed Of
Saphy V.R Vs State Of Kerala And Ors
High Court Of Kerala · (2020) 12 KL CK 0101
Code Of Criminal Procedure, 1973 — Section 438Prevention Of Corruption Act, 1988 — Section 13(2), 13(1)(c)(d)(ii)Indian Penal Code, 1860 — Section 201, 417, 420, 468, 471
High Courts07 Dec 2020Disposed Of
Prakash Vs State Of Kerala
High Court Of Kerala · (2020) 12 KL CK 0100
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 323, 354A, 498AProtection Of Children From Sexual Offences Act, 2012 — Section 7, 8, 9(m)(n), 10, 11(i)(iii), 12