High Courts16 Dec 2020Disposed Of
Vijayalakshmi Channatti And Anr Vs Vishwas Mehta And Ors
High Court Of Kerala · (2020) 12 KL CK 0282
COURT ARCHIVE
High Court Of Kerala judgments, 2020
616 judgments · page 6 of 31
High Courts16 Dec 2020Allowed
Nikhil Antony And Ors Vs State Of Kerala
High Court Of Kerala · (2020) 12 KL CK 0281
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 143, 147, 148, 149, 323, 324, 326, 506(ii)
High Courts16 Dec 2020Dismissed
Jithin Vs State Of Kerala
High Court Of Kerala · (2020) 12 KL CK 0280
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21(c), 29, 37
High Courts16 Dec 2020Allowed
Suresh P. Vs State Of Kerala
High Court Of Kerala · (2020) 12 KL CK 0279
Code Of Criminal Procedure, 1973 — Section 439Kerala Abkari Act, — Section 8(1), 8(2), 55(g)
High Courts16 Dec 2020Allowed
Maju Manoj And Ors Vs State Of Kerala
High Court Of Kerala · (2020) 12 KL CK 0278
Indian Penal Code, 1860 — Section 143, 147, 148, 149, 294(b), 427, 447Arms Act, 1959 — Section 27
High Courts16 Dec 2020Allowed
Kochani Vs State Of Kerala
High Court Of Kerala · (2020) 12 KL CK 0277
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 143, 147, 149, 294(b), 353, 354
High Courts16 Dec 2020Disposed Of
Akbar @ Akbar Ali Khan Vs State Of Kerala
High Court Of Kerala · (2020) 12 KL CK 0276
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 354B, 363, 370A, 376DProtection Of Children From Sexual Offences Act, 2012 — Section 3(a), 4, 5(g), 6, 7, 8
High Courts16 Dec 2020Disposed Of
Sudheesh Kumar Vs State Of Kerala
High Court Of Kerala · (2020) 12 KL CK 0275
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 376(2)(l), 376(2)(n), 450
High Courts16 Dec 2020Allowed
Sarath Krishnan Vs State Of Kerala
High Court Of Kerala · (2020) 12 KL CK 0274
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 379Kerala Protection Of River Banks And Regulation Of Removal Of Sand Act, 2001 — Section 20, 23
High Courts16 Dec 2020Allowed
Muneer Vs State Of Kerala
High Court Of Kerala · (2020) 12 KL CK 0273
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 379Kerala Protection Of River Banks And Regulation Of Removal Of Sand Act, 2001 — Section 20, 23
High Courts16 Dec 2020Allowed
Al Ameen P.A. And Anr Vs State Of Kerala
High Court Of Kerala · (2020) 12 KL CK 0272
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 294(b), 308, 324, 341
High Courts16 Dec 2020Dismissed
Abhilash K.P. Vs State Of Kerala
High Court Of Kerala · (2020) 12 KL CK 0271
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 120B, 143, 147, 148, 149, 201, 212, 294(B), 302, 323, 324, 341, 506(ii)
High Courts16 Dec 2020Dismissed
Jinto Devasya Vs State Of Kerala
High Court Of Kerala · (2020) 12 KL CK 0270
Abkari Act, — Section 8(1), 8(2), 41A, 55(g)
High Courts16 Dec 2020Allowed
Harisson Rashid Alias Haris And Anr Vs State Of Kerala
High Court Of Kerala · (2020) 12 KL CK 0269
Indian Penal Code, 1860 — Section 34, 323, 342, 365, 394, 506(1)
High Courts16 Dec 2020Disposed Of
Manikandan And Ors Vs State Of Kerala
High Court Of Kerala · (2020) 12 KL CK 0267
Indian Penal Code, 1860 — Section 308, 353, 379, 380, 394, 511
High Courts16 Dec 2020Disposed Of
Aneesh T.A Vs State Of Kerala
High Court Of Kerala · (2020) 12 KL CK 0266
Indian Penal Code, 1860 — Section 294(b), 308, 326, 341
High Courts16 Dec 2020Dismissed
Baby And Anr Vs State Of Kerala
High Court Of Kerala · (2020) 12 KL CK 0265
Indian Penal Code, 1860 — Section 34, 201, 294(b), 323, 324, 326, 341, 342, 354, 451, 506, 506(ii)
High Courts16 Dec 2020Dismissed
Giri Alias Krishnakesh G.H Vs State Of Kerala
High Court Of Kerala · (2020) 12 KL CK 0264
Indian Penal Code, 1860 — Section 143, 147, 148, 149, 294(B), 308, 323, 324, 326, 341
High Courts16 Dec 2020Disposed Of
Sijo Mathew And Ors Vs State Of Kerala And Ors
High Court Of Kerala · (2020) 12 KL CK 0263
Wildlife (Protection) Act, 1972 — Section 2(16), 2(20), 2(35), 2(36), 9, 39, 50, 51Indian Penal Code, 1860 — Section 379
High Courts15 Dec 2020Allowed
Anju And Ors Vs State Of Kerala And Anr
High Court Of Kerala · (2020) 12 KL CK 0262
Indian Penal Code, 1860 — Section 34, 294(b), 323, 341Hindu Marriage Act, 1955 — Section 13B