High Courts18 Dec 2020Allowed
Satheesh Vs State Of Kerala And Anr
High Court Of Kerala · (2020) 12 KL CK 0311
Indian Penal Code, 1860 — Section 294(b), 323, 354, 354D, 451, 506(i)
COURT ARCHIVE
High Court Of Kerala judgments, 2020
616 judgments · page 4 of 31
High Courts18 Dec 2020Allowed
K.L. Joy And Ors Vs State Of Kerala And Ors
High Court Of Kerala · (2020) 12 KL CK 0310
Indian Penal Code, 1860 — Section 143, 147, 149, 341, 506
High Courts18 Dec 2020Disposed Of
Madukoluchibuzor Samson Vs State Of Kerala And Ors
High Court Of Kerala · (2020) 12 KL CK 0309
Indian Penal Code, 1860 — Section 34, 420, 465, 468, 471Code Of Criminal Procedure, 1973 — Section 167(2)
High Courts18 Dec 2020Allowed
Muneer Khan And Ors Vs State Of Kerala And Ors
High Court Of Kerala · (2020) 12 KL CK 0308
Indian Penal Code, 1860 — Section 34, 294(b), 323, 324, 427, 452
High Courts18 Dec 2020Allowed
Jinu And Anr Vs State Of Kerala And Anr
High Court Of Kerala · (2020) 12 KL CK 0307
Indian Penal Code, 1860 — Section 34, 498
High Courts18 Dec 2020Disposed Of
Eappan M. Thomas Vs State Of Kerala
High Court Of Kerala · (2020) 12 KL CK 0306
High Courts18 Dec 2020Allowed
Akhil Vs State Of Kerala And Anr
High Court Of Kerala · (2020) 12 KL CK 0305
Indian Penal Code, 1860 — Section 294(b), 323, 341Scheduled Castes And Scheduled Tribes (Prevention Of Atrocities) Act, 1989 — Section 3(1)(s), 3(2)(va)
High Courts18 Dec 2020Allowed
Mukesh Gopinath Vs State Of Kerala
High Court Of Kerala · (2020) 12 KL CK 0304
Indian Penal Code, 1860 — Section 34, 408, 417, 420, 465, 471
High Courts18 Dec 2020
Kannur Salafi B. Ed Ollege Vs Kannur University And Ors
High Court Of Kerala · (2020) 12 KL CK 0303
National Council For Teacher Education Act, 1993 — Section 17
High Courts18 Dec 2020Allowed
Abdul Shameer Vs State Of Kerala
High Court Of Kerala · (2020) 12 KL CK 0302
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 294(b), 323, 354(B), 427, 452, 506(ii)
High Courts18 Dec 2020Allowed
Jayaprakash D Souza Vs State Of Kerala And Ors
High Court Of Kerala · (2020) 12 KL CK 0301
Code Of Criminal Procedure, 1973 — Section 438, 439Indian Penal Code, 1860 — Section 313, 376, 376(1)
High Courts18 Dec 2020Allowed
Gopakumar Vs State Of Kerala
High Court Of Kerala · (2020) 12 KL CK 0300
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 354, 452Protection Of Children From Sexual Offences Act, 2012 — Section 9(n), 10
High Courts18 Dec 2020Allowed
Joseph Devassya Vs State Of Kerala
High Court Of Kerala · (2020) 12 KL CK 0299
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 324, 354, 354D, 376, 511
High Courts18 Dec 2020Allowed
Muhammed Navaf Vs State Of Kerala And Ors
High Court Of Kerala · (2020) 12 KL CK 0298
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 376, 450Protection Of Children From Sexual Offences Act, 2012 — Section 3(a), 4, 9(i), 10, 11(iv), 12
High Courts18 Dec 2020Allowed
Sreesha Sreedharan And Anr Vs State Of Kerala
High Court Of Kerala · (2020) 12 KL CK 0297
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 354A(1)(ii), 384, 506(i)Kerala Police Act, 2011 — Section 119
High Courts18 Dec 2020Disposed Of
Life Insuramce Corporation Of India And Ors Vs Raghavan A. And Ors
High Court Of Kerala · (2020) 12 KL CK 0296
High Courts17 Dec 2020Allowed
Sheeshmu K.V Vs State Of Kerala And Anr
High Court Of Kerala · (2020) 12 KL CK 0361
Code Of Criminal Procedure, 1973 — Section 174, 438Indian Penal Code, 1860 — Section 306
High Courts17 Dec 2020Allowed
Manu Lal And Ors Vs State Of Kerala
High Court Of Kerala · (2020) 12 KL CK 0360
Indian Penal Code, 1860 — Section 143, 147, 148, 149, 294(b), 308, 324, 341, 427, 506
High Courts17 Dec 2020Allowed
Shefeeque Vs State Of Kerala
High Court Of Kerala · (2020) 12 KL CK 0359
Indian Penal Code, 1860 — Section 379Kerala Protection Of River Banks And Regulation Of Removal Of Sand Act, 2001 — Section 20, 23
High Courts17 Dec 2020Disposed Of
Sreekumar Vs State Of Kerala
High Court Of Kerala · (2020) 12 KL CK 0358
Code Of Criminal Procedure, 1973 — Section 438Abkari Act, — Section 8(1), 8(2), 41A