High Courts10 Dec 1990
Raj Kamal Transport Vs New India Assurance Co. and Others
High Court Of Kerala · (1991) 1 ACC 660
COURT ARCHIVE
High Court Of Kerala judgments, 1990
638 judgments · page 3 of 32
High Courts10 Dec 1990Dismissed
State of Kerala Vs Union of India (UOI)
High Court Of Kerala · (1990) 12 KL CK 0008
Civil Procedure Code, 1908 (CPC) — Section 80Railways Act, 1890 — Section 77(4)
High Courts07 Dec 1990Dismissed
Radhakumari Vs Dr. K.M. Sukumaran
High Court Of Kerala · (1991) 1 KLJ 352
Kerala Buildings (Lease and Rent Control) Rules, 1979 — Rule 10
High Courts07 Dec 1990
M. Abdul Majeed Vs State of Kerala
High Court Of Kerala · (1990) 12 KL CK 0053
High Courts07 Dec 1990Allowed
Bhaskaran Nair Vs Sankaranarayanan Nair and another
High Court Of Kerala · (1991) 2 KLJ 144
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 7, Order 34 Rule 8
High Courts07 Dec 1990Allowed
Rajendran Nair Vs Kaliyanikutty Amma and Others
High Court Of Kerala · (1991) 2 KLJ 802
Civil Procedure Code, 1908 (CPC) — Section 146
High Courts07 Dec 1990Allowed
Joseph Kunju Vs Poly Mendez and Others
High Court Of Kerala · (1991) 1 KLJ 709
Kerala Land Reforms Act, 1963 — Section 103
High Courts07 Dec 1990Allowed
R. V. K. Thampuran Vs M/s. Kunnath Textiles
High Court Of Kerala · (1991) 2 KLJ 21
Civil Procedure Code, 1908 (CPC) — Section 21, 99
High Courts06 Dec 1990
Scariah Varghese Vs Varghese Marykutty and another
High Court Of Kerala · (1991) 2 KLJ 26
Dowry Prohibition Act, 1961 — Section 6, 6(1)Income Tax Act, 1961 — Section 64(iv)
High Courts06 Dec 1990
Abdul Sathar Vs Arifa Beevi and Another
High Court Of Kerala · (1991) 1 DMC 275 : (1991) 2 ILR (Ker) 16
Muslim Women (Protection of Rights on Divorce) Act, 1986 — Section 3(1)
High Courts06 Dec 1990Dismissed
Cottanad Plantations Ltd. Vs State of Kerala
High Court Of Kerala · (1990) 12 KL CK 0027
Kerala General Sales Tax Act, 1963 — Section 2
High Courts05 Dec 1990Allowed
B. Rajendra Vs Sree Kumari S.
High Court Of Kerala · (1991) 2 DMC 108 : (1991) 2 ILR (Ker) 412 : (1991) 1 KLJ 97
Hindu Marriage (Kerala) Rules, 1963 — Rule 11, 11(1)Hindu Marriage Act, 1955 — Section 13(1)
High Courts05 Dec 1990Allowed
Joy alias Itty Abraham and Another Vs State of Kerala and Others
High Court Of Kerala · (1991) 72 CompCas 57 : (1991) 2 ILR (Ker) 702
Kerala Gaming Act, 1960 — Section 7, 8
High Courts05 Dec 1990
Mahadevan Sunil Kumar and Another Vs Bhadran and Others
High Court Of Kerala · (1991) CivCC 512 : (1992) 74 CompCas 805 : (1991) 1 KLJ 335
Negotiable Instruments Act, 1881 (NI) — Section 138, 142, 94
High Courts05 Dec 1990
Commissioner of Income Tax Vs M.K. Gabrial Babu and Another
High Court Of Kerala · (1991) 97 CTR 14 : (1991) 188 ITR 464
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 132, 132(1)
High Courts05 Dec 1990Allowed
Prof. P. Meerakutty Vs The State of Kerala and Others
High Court Of Kerala · AIR 1992 Ker 273 : (1991) 1 KLJ 11
Constitution of India, 1950 — Article 226
High Courts05 Dec 1990Dismissed
Rajamma and Others Vs Ethal Rani and Another
High Court Of Kerala · (1991) 1 KLJ 214
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 15, Order 21 Rule 15(2), Order 21 Rule 16
High Courts04 Dec 1990Dismissed
Placid Dominic Vs Principal Munsiff and Others
High Court Of Kerala · (1991) 1 KLJ 99
High Courts03 Dec 1990
Dr. Anitha Plttay Vs Co. - op. Tribunal and others
High Court Of Kerala · (1991) 2 KLJ 118
Kerala Co-operative Societies Rules, 1969 — Rule 110, 123
High Courts03 Dec 1990Allowed
Raman Vs S. Devadasa Maller and others
High Court Of Kerala · (1991) 1 KLJ 377
Limitation Act, 1963 — Article 65