High Courts30 Nov 1990Allowed
Modern Food Industries (India) Ltd. Vs Assistant Commissioner (Assessment), Sales Tax and Others
High Court Of Kerala · (1993) 88 STC 9
COURT ARCHIVE
High Court Of Kerala judgments, 1990
638 judgments · page 4 of 32
High Courts30 Nov 1990
P. Chellappan Vs N. Nilakandan and Others
High Court Of Kerala · (1990) 11 KL CK 0025
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts30 Nov 1990
Putheyedathu Ramakrishnan Vs State of Kerala
High Court Of Kerala · (1991) 2 KLJ 64
Criminal Procedure Code, 1973 (CrPC) — Section 482Kerala Police Act, 1960 — Section 48
High Courts29 Nov 1990
Valsa Vs Moore
High Court Of Kerala · (1991) 1 DMC 576 : (1991) 1 ILR (Ker) 687 : (1991) 1 KLJ 106
Divorce Act, 1869 — Section 19
High Courts29 Nov 1990
Palghat Hotel Private Ltd. and Others Vs State Bank of Travancore
High Court Of Kerala · (1990) 11 KL CK 0005
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 3, Order 34 Rule 4, Order 34 Rule 5
High Courts28 Nov 1990Allowed
Chandra Worrier Rama Worrier and another Vs N.S.S. Karayogam and others
High Court Of Kerala · (1991) 2 KLJ 159
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts27 Nov 1990
V.J. Thomas Vettom Vs Kuttanad Rubber Co. Ltd.
High Court Of Kerala · (1990) 11 KL CK 0037
Companies Act, 1956 — Section 237, 397, 398
High Courts26 Nov 1990
B. Prabodhini Vs P. Rajammal and others
High Court Of Kerala · (1991) 1 KLJ 113
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22, 115Constitution of India, 1950 — Article 227Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 11, 11(3), 11(3), 11(4)(ii), 11(4)(iv)
High Courts26 Nov 1990Allowed
Ravindra S. More and Another Vs Sudarsan Chits (India) Ltd. (In Liquidation)
High Court Of Kerala · (1992) 73 CompCas 393
Companies (Court) Rules, 1959 — Rule 2(4), 6
High Courts26 Nov 1990
Commissioner of Income Tax Vs Nirmal Liquors
High Court Of Kerala · (1991) 92 CTR 213 : (1991) 190 ITR 636
Income Tax Act, 1961 — Section 254
High Courts26 Nov 1990
N.S. Vijayaraghavan Vs Commissioner of Income Tax and Another
High Court Of Kerala · (1993) 109 CTR 133 : (1993) 202 ITR 24
Constitution of India, 1950 — Article 226
High Courts26 Nov 1990Dismissed
Mary Roy Vs District Collector
High Court Of Kerala · (1991) 1 KLJ 321
Kerala Dramatic Performances Act, 1961 — Section 10, 4, 4(1), 4(2)
High Courts23 Nov 1990Allowed
Samuel Joseph Vs Ramachandran Chellayyan and others
High Court Of Kerala · (1991) 1 KLJ 307
Civil Procedure Code, 1908 (CPC) — Section 141, 15Limitation Act, 1963 — Section 14, 4, 5
High Courts23 Nov 1990
Abdhu Vs Vasravu
High Court Of Kerala · (1990) 11 KL CK 0056
Bar Council of India Rules, 1975 — Rule 13Evidence Act, 1872 — Section 126
High Courts23 Nov 1990Dismissed
Ittyarah Vs Simon
High Court Of Kerala · (1991) 2 KLJ 270
Telegraph Act, 1885 — Section 7B, 7B(1)
High Courts23 Nov 1990
Kunhikoyammu Haji and Another Vs Superintendent of Special Customs and Another
High Court Of Kerala · (1990) 11 KL CK 0011
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1)Criminal Procedure Code, 1973 (CrPC) — Section 441, 444, 444(2), 444(3)Customs Act, 1962 — Section 104, 135
High Courts22 Nov 1990Dismissed
Saraswathy and Others Vs The Official Receiver and Others
High Court Of Kerala · (1991) 1 KLJ 646
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 102Transfer of Property Act, 1882 — Section 52
High Courts22 Nov 1990Dismissed
T.M. Varghese and another Vs K.P.S.C. and Others
High Court Of Kerala · (1991) 1 KLJ 216
Constitution of India, 1950 — Article 320(3)
High Courts22 Nov 1990Dismissed
Ananthan Sreedharan Vs Sankaran Sukumaran
High Court Of Kerala · (1991) 1 KLJ 266
Civil Procedure Code Amendment Act, 1976 — Section 97(1)
High Courts22 Nov 1990
K. Joseph Jacob Vs Agricultural Income Tax Officer and Another
High Court Of Kerala · (1991) 190 ITR 464
Constitution of India, 1950 — Article 226Kerala Agricultural Income Tax Act, 1950 — Section 30, 35