High Courts22 Nov 1990Allowed
Ramanathan Vs State of Kerala
High Court Of Kerala · (1991) 2 ILR (Ker) 400 : (1995) 3 LLJ 221
Kerala Shops and Commercial Establishment Act, 1960 — Section 2(15), 2(4), 2(8)
COURT ARCHIVE
High Court Of Kerala judgments, 1990
638 judgments · page 5 of 32
High Courts22 Nov 1990
Commissioner of Income Tax Vs Travancore Rubber and Tea Co. Ltd.
High Court Of Kerala · (1991) 91 CTR 117 : (1991) 190 ITR 508
Income Tax Act, 1961 — Section 144B
High Courts22 Nov 1990
Sreedharan Vs Sukumaran
High Court Of Kerala · (1990) 11 KL CK 0002
Civil Procedure Code Amendment Act, 1976 — Section 97(1), 97(2), 97(3)
High Courts21 Nov 1990Dismissed
Ameeruddin Ahammed Vs Mehurunesa Begum
High Court Of Kerala · (1992) 2 DMC 588 : (1993) 1 ILR (Ker) 211
Civil Procedure Code, 1908 (CPC) — Section 151Guardians and Wards Act, 1890 — Section 12, 34, 34A, 41(3), 43
High Courts20 Nov 1990Dismissed
Gracykutty Vs Keshavan
High Court Of Kerala · (1991) 2 KLJ 264
Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 11, 11(10), 11(2), 11(3), 11(4)
High Courts20 Nov 1990Dismissed
Thomas John Vs P. Kochammini Amma and Others
High Court Of Kerala · AIR 1991 Ker 132 : (1991) 2 ILR (Ker) 79
Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 18
High Courts20 Nov 1990Allowed
Kerala Forest Development Corporation Regional Manager Vs K. Appu and Others
High Court Of Kerala · (1990) 11 KL CK 0012
Industrial Disputes Act, 1947 — Section 11APenal Code, 1860 (IPC) — Section 143, 147, 148, 149, 332
High Courts19 Nov 1990Allowed
Chandramathi Vs District Judge and Others.
High Court Of Kerala · (1991) 1 KLJ 17
Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 227Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 11, 18, 20, 20A, 23
High Courts19 Nov 1990
T.K. Jacob Vs Gracykutty and Others
High Court Of Kerala · AIR 1991 Ker 281
Easements Act, 1882 — Section 52Kerala Land Reforms Act, 1963 — Section 106Transfer of Property Act, 1882 — Section 105
High Courts19 Nov 1990
M.T. Kurian Vs N.A. Baraham and Others
High Court Of Kerala · (1991) 2 ACC 476
Motor Vehicles Act, 1988 — Section 96
High Courts19 Nov 1990Allowed
New India Assurance Co. Ltd. Vs Okay Transport Corporation and Others
High Court Of Kerala · (1991) 1 ACC 648 : (1991) ACJ 482
Carriers Act, 1865 — Section 10MARINE INSURANCE ACT, 1963 — Section 79Transfer of Property Act, 1882 — Section 135A, 52, 79
High Courts18 Nov 1990Dismissed
Joy Vs State of Kerala
High Court Of Kerala · (1994) 1 KLJ 244
Criminal Procedure Code, 1973 (CrPC) — Section 193, 300Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20(b)(i), 36(A)(1)(d)
High Courts16 Nov 1990Dismissed
Francis Vs Antony
High Court Of Kerala · (1990) 11 KL CK 0057
Limitation Act, 1963 — Article 137
High Courts15 Nov 1990
R. Ayyavu and Another Vs Gopinathan Nair and Another
High Court Of Kerala · (1992) 1 ACC 708 : (1991) 1 KLJ 295
Penal Code, 1860 (IPC) — Section 279, 304A
High Courts15 Nov 1990Allowed
Travancore Chemical and Manufacturing Company Ltd. and Others Vs State of Kerala and Others
High Court Of Kerala · (1991) 1 ILR (Ker) 455 : (1991) 81 STC 313
Constitution of India, 1950 — Article 14Kerala General Sales Tax Act, 1963 — Section 59A
High Courts15 Nov 1990Dismissed
P. Narayanan Vs The Managing Director, Kerala Health Reserach and Welfare Society
High Court Of Kerala · AIR 1991 Ker 306
Easements Act, 1882 — Section 52Transfer of Property Act, 1882 — Section 105
High Courts14 Nov 1990Allowed
C.O. Devassy Vs State of Kerala
High Court Of Kerala · (1991) 2 ILR (Ker) 378 : (1991) 81 STC 2
Kerala General Sales Tax Act, 1963 — Section 17(3), 19BKerala Sales Tax Appellate Tribunal Regulations, 1966 — Regulation 48(3), 48(7)
High Courts13 Nov 1990
P.N. Appukuttan Vs K.T. Janardhanan and another
High Court Of Kerala · (1990) 2 KLJ 889
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12, Order 20 Rule 12(1)(c)(iii), Order 21 Rule 64, 2(12)
High Courts13 Nov 1990
Joy Vs Cherukutty and Another
High Court Of Kerala · (1990) 11 KL CK 0055
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 55, Order 38 Rule 11A, Order 38 Rule 9
High Courts12 Nov 1990Dismissed
Narayanan Vasanthan Vs Kesavan Vamadevan Muthalali
High Court Of Kerala · (1991) 1 KLJ 23
Civil Procedure Code, 1908 (CPC) — Section 11