High Courts11 Jan 1990Dismissed
Union Bank of India Vs K.V. Venugopalan and Others
High Court Of Kerala · AIR 1990 Ker 223
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 46AContract Act, 1872 — Section 148, 171
COURT ARCHIVE
High Court Of Kerala judgments, 1990
638 judgments · page 32 of 32
High Courts10 Jan 1990
T.K. Narayana Iyer and Others Vs State of Kerala and Another
High Court Of Kerala · AIR 1990 Ker 345
Land Acquisition Act, 1894 — Section 23, 4
High Courts09 Jan 1990Dismissed
Raman Madhavan Vs State of Kerala
High Court Of Kerala · (1990) 2 ILR (Ker) 152 : (1991) 2 LLJ 544
Kerala Toddy Workers Welfare Fund Act, 1969 — Section 17A, 8
High Courts09 Jan 1990Allowed
Sundara Gownder Vs Balachandran
High Court Of Kerala · AIR 1990 Ker 324
Contract Act, 1872 — Section 23, 65Kerala Abkari Shops (Disposal in Auction) Rules, 1974 — Rule 5(4A)
High Courts09 Jan 1990
H.M.T. Limited Vs P.J. Mathew
High Court Of Kerala · (1990) 2 KLJ 1
Sales of Goods Act, 1930 — Section 9, 9(1), 9(2)
High Courts08 Jan 1990
K.B. Jacob and Sons Vs The Shipping Corporation of India Ltd.
High Court Of Kerala · (1990) 1 ACC 397
Limitation Act, 1963 — Section 14
High Courts08 Jan 1990Dismissed
K.V. Krishna Veni and Others Vs K.K. Rajagopal and Others
High Court Of Kerala · AIR 1990 Ker 337
Succession Act, 1925 — Section 106, 107, 109
High Courts08 Jan 1990
Official Liquidator and Another Vs K.S.E. Board and Another
High Court Of Kerala · (1990) 1 ACC 627 : (1990) ACJ 421 : (1990) 67 CompCas 577 : (1990) 60 FLR 879 : (1990) 2 LLJ 321
Companies Act, 1956 — Section 446Workmens Compensation Act, 1923 — Section 12, 2(1)
High Courts08 Jan 1990
K.B. Jacob and Sons, Stevedors, Cochin Vs The Shipping Corporation of India Ltd., Bombay
High Court Of Kerala · AIR 1990 Ker 256
Carriage of Goods by Sea Act, 1925 — Article 3(6)Limitation Act, 1963 — Article 11
High Courts05 Jan 1990
State Bank of Travancore Vs Devassia Joseph and Others
High Court Of Kerala · AIR 1990 Ker 195 : (1992) 75 CompCas 796
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 11, 115, 152, 47
High Courts05 Jan 1990Dismissed
Marimuthu Kounder Vs Radhakrishnan and Others
High Court Of Kerala · AIR 1991 Ker 39 : (1990) 68 CompCas 658 : (1990) KLJ 591
Negotiable Instruments Act, 1881 (NI) — Section 118
High Courts05 Jan 1990Dismissed
N.S. Vijayaraghavan Vs Commissioner of Income Tax and Another
High Court Of Kerala · (1990) 182 ITR 352
Constitution of India, 1950 — Article 226
High Courts04 Jan 1990
The Food Corporation of India and Others Vs E. Kuttappan
High Court Of Kerala · (1990) 01 KL CK 0049
Arbitration Act, 1940 — Section 14(2), 14(2), 16, 16(1), 30Limitation Act, 1963 — Article 119
High Courts04 Jan 1990Partly Allowed
A.S. Mohammedkutty and Company Vs Sales Tax Officer and Others
High Court Of Kerala · (1990) 79 STC 24
Central Sales Tax (Registration and Turnover) Rules, 1957 — Rule 12(1)Central Sales Tax Act, 1956 — Section 10, 10A, 8(3)
High Courts03 Jan 1990Dismissed
George Vs State
High Court Of Kerala · (1990) 1 KLJ 177
Criminal Procedure Code, 1973 (CrPC) — Section 100(4), 161, 162Penal Code, 1860 (IPC) — Section 34
High Courts03 Jan 1990Allowed
Asst. Labour Officer Vs Muraleedharan
High Court Of Kerala · (1990) CriLJ 1987 : (1990) KLJ 192 : (1990) 2 LLJ 335
Kerala Shops and Commercial Establishment Act, 1960 — Section 2(5), 29, 5A
High Courts03 Jan 1990
R. Bharathan Vs Income Tax Officer and Another
High Court Of Kerala · (1990) 89 CTR 25 : (1990) 182 ITR 146 : (1990) 51 TAXMAN 502
Income Tax Act, 1961 — Section 132, 132(4A), 132(5)
High Courts01 Jan 1990
Attakoya Thangal Vs Union of India (UOI)
High Court Of Kerala · (1990) 2 ILR (Ker) 190