High Courts20 Sept 1954
In Re: Kunjan Nadar
High Court Of Kerala · (1955) CriLJ 740
Criminal Procedure Code, 1898 (CrPC) — Section 167, 173, 190, 344, 36Penal Code, 1860 (IPC) — Section 109, 114, 120B, 148, 149Telegraph Act, 1885 — Section 25
COURT ARCHIVE
High Court Of Kerala judgments, 1954
121 judgments · page 2 of 7
High Courts16 Sept 1954
Lukka Ulahannan Vs Travancore-Cochin State
High Court Of Kerala · AIR 1954 Ker 104 : (1955) CriLJ 852
Criminal Procedure Code, 1898 (CrPC) — Section 164Evidence Act, 1872 — Section 27, 32Penal Code, 1860 (IPC) — Section 300, 304, 398
High Courts07 Sept 1954Allowed
Govinda Panicker Vs K. Balakrishna Marar and another
High Court Of Kerala · AIR 1954 Ker 42
Constitution of India, 1950 — Article 226
High Courts07 Sept 1954
Kunjuvaried Vs Radhalekshmi Naithiyaramma
High Court Of Kerala · AIR 1954 Ker 69
Evidence Act, 1872 — Section 92
High Courts03 Sept 1954
Malankara Rubber Produce Company Ltd. Vs Commr. of Agriculture Income Tax
High Court Of Kerala · (1954) 09 KL CK 0005
Income Tax Act, 1922 — Section 10(2)Travancore Agricultural Income Tax Act, 1119 — Section 7(2)Travancore Income Tax Act, 1121 — Section 14(3)
High Courts30 Aug 1954
Travancore Mica Co. Ltd. Vs Kell and Huxford Chambers
High Court Of Kerala · (1954) 08 KL CK 0014
High Courts27 Aug 1954Allowed
Sebastian T.K. Vs State
High Court Of Kerala · AIR 1954 Ker 12
Constitution of India, 1950 — Article 311, 311(2)
High Courts27 Aug 1954Allowed
Marianthony Mariasoosa Vs The State
High Court Of Kerala · AIR 1954 Ker 81
Penal Code, 1860 (IPC) — Section 114, 302, 304, 323
High Courts26 Aug 1954Allowed
Kunjan Velayudhan Vs Ithakku Joseph
High Court Of Kerala · AIR 1954 Ker 193
High Courts24 Aug 1954Dismissed
Govinda Menon Raman Menon and others Vs Krishna Pillai Kesava Pillai and others
High Court Of Kerala · AIR 1954 Ker 51
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts24 Aug 1954Dismissed
Nanu Divakaran Vs Velumpi Nani and others
High Court Of Kerala · AIR 1954 Ker 71
Travancore Ezhava Act, 1100 — Section 18
High Courts20 Aug 1954Allowed
Arulan Isreal Vs State
High Court Of Kerala · AIR 1954 Ker 6
Penal Code, 1860 (IPC) — Section 302
High Courts20 Aug 1954
Iravi Pillai Parameswaran Pillai Vs Mathevan Pillai Ramkrishna Pillai
High Court Of Kerala · AIR 1954 Ker 55
Travancore Nair Act, 1912 — Section 12
High Courts18 Aug 1954
Mohammed Kunju Asya Umma Kunju and Another Vs Moideenkunju Mohammad Kunju
High Court Of Kerala · AIR 1954 Ker 29 : AIR 1954 Ker 110 : (1955) CriLJ 316
Criminal Procedure Code, 1898 (CrPC) — Section 369
High Courts16 Aug 1954Allowed
Mathew Mathew Vs Ouseph Kuruvilla
High Court Of Kerala · AIR 1954 Ker 24
Civil Procedure Code, 1908 (CPC) — Section 115, 141Constitution of India, 1950 — Article 227
High Courts16 Aug 1954Dismissed
Varki Thomas Vs Forward Bank Ltd., Kottayam, Branch Palai
High Court Of Kerala · AIR 1954 Ker 496
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Travancore Limitation Act, 1100 — Article 149
High Courts11 Aug 1954
Parvathi Pillai Bhageerathi Pillai Vs Neelan Nadar Sothi Nadar
High Court Of Kerala · AIR 1954 Ker 231
Transfer of Property Act, 1882 — Section 10
High Courts09 Aug 1954
K. Gopala Pillai Vs S.P. Sankara Iyer
High Court Of Kerala · AIR 1954 Ker 2
Factories Act, 1948 — Section 75General Clauses Act, 1897 — Section 10Provincial Insolvency Act, 1920 — Section 9(1)(c)
High Courts06 Aug 1954Dismissed
Neelakanta Iyer Subramonia Iyer Vs Kurien Maria
High Court Of Kerala · AIR 1954 Ker 170