COURT ARCHIVE

High Court Of Kerala judgments, 2012

2,273 judgments · page 112 of 114

High Courts10 Jan 2012Dismissed

Sudha Chandrasekharan, K. Vs Sasikala and Others

High Court Of Kerala · (2012) 3 ILR (Ker) 941 : (2012) 4 KLJ 7

Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1(c), Order 43 Rule 1(d), Order 9 Rule 13, Order 9 Rule 2, Order 9 Rule 3Constitution of India, 1950 — Article 227

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High Courts10 Jan 2012Allowed

Commissioner of Income Tax Vs Khyber Foods

High Court Of Kerala · (2012) 346 ITR 36 : (2012) 208 TAXMAN 140

Income Tax Act, 1961 — Section 132

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High Courts10 Jan 2012Dismissed

Jewel Homes Pvt. Ltd. Vs Employees Provident Fund Organization

High Court Of Kerala · (2012) 133 FLR 247

Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 7Q

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High Courts10 Jan 2012Allowed

S. Gangadharan Vs Group Commandant and Others

High Court Of Kerala · (2012) 1 KLJ 853

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High Courts10 Jan 2012Dismissed

Ramakrishnan K.R. Vs Smt. Regha and Another

High Court Of Kerala · (2012) CriLJ 1757

Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 195, 340, 341, 342Penal Code, 1860 (IPC) — Section 211

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High Courts10 Jan 2012

M.C. Thomas Vs State of Kerala and Others

High Court Of Kerala · (2012) 1 KLJ 796

Criminal Procedure Code, 1973 (CrPC) — Section 244, 245, 245(2), 482Penal Code, 1860 (IPC) — Section 34, 418, 420, 506(2)

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High Courts10 Jan 2012

Shibukumar Vs Athira

High Court Of Kerala · (2012) 1 KLJ 344

Hindu Marriage Act, 1955 — Section 13, 13(1), 13B

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High Courts10 Jan 2012Dismissed

B. Prakasha Shetty Vs State of Kerala

High Court Of Kerala · (2012) 01 KL CK 0108

Kerala Abkari Act, 1077 — Section 55, 64

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High Courts10 Jan 2012Allowed

Babu Vs State of Kerala

High Court Of Kerala · (2012) 01 KL CK 0107

Kerala Abkari Act, 1077 — Section 55, 58, 63

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High Courts10 Jan 2012

Ampi Vs State of Kerala

High Court Of Kerala · (2012) 01 KL CK 0092

Kerala Abkari Act, 1077 — Section 55

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High Courts10 Jan 2012

Alamkai Madhavi Vs State

High Court Of Kerala · (2012) 01 KL CK 0084

Kerala Abkari Act, 1077 — Section 55

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High Courts10 Jan 2012Allowed

Beena Kaniyankunnel and Another Vs Kerala State Election Commission and Others

High Court Of Kerala · (2012) 2 KarLJ 130 : (2012) 2 KLJ 130

Constitution of India, 1950 — Article 226General Clauses Act, 1897 — Section 21, 30

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High Courts10 Jan 2012Allowed

M. Abdul Hameed Vs N.K. Chellappan and Circle Inspector of Police, Mattannur Police Station Kannur

High Court Of Kerala · (2012) 01 KL CK 0059

Penal Code, 1860 (IPC) — Section 109, 34, 392

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High Courts10 Jan 2012

Jewel Homes Pvt. Ltd. Vs Employees Provident Fund Organisation

High Court Of Kerala · (2012) 1 KLJ 541

Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 14B, 17(1), 6, 6C(4), 7Q

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High Courts10 Jan 2012

The Federal Bank Ltd. Vs P.J. Baby @ Joy and Others

High Court Of Kerala · (2012) 1 KLJ 384

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High Courts09 Jan 2012Allowed

O.M. Karmaleetha Vs N.K. Ramachandran and Fr. Robin Nadakkucherry

High Court Of Kerala · (2012) 01 KL CK 0111

Kerala Education Rules, 1959 — Rule 7(4)

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High Courts09 Jan 2012Allowed

Mini Lakshmanan Karthik Vs Shri. Shivasankar, Age and Father''s Name Not Known to The Petitioner, Secretary, General Education Department, Thiruvananthapuram - 695001

High Court Of Kerala · (2012) 01 KL CK 0109

Kerala Education Act, 1958 — Section 7(6)

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High Courts09 Jan 2012Dismissed

P.M. Muhammed Basheer, Parayil House, Vengalloor P.O., Thodupuzha Vs State of Kerala and A. Sadasivan

High Court Of Kerala · (2012) 01 KL CK 0083

Criminal Procedure Code, 1973 (CrPC) — Section 255(1)Negotiable Instruments Act, 1881 (NI) — Section 138, 87

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High Courts09 Jan 2012

Babu. M. John Vs State of Kerala and The Excise Inspector, Mavelikkara Excise Office, Mavelikkara

High Court Of Kerala · (2012) 01 KL CK 0082

Kerala Abkari Act, 1077 — Section 8(2)

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High Courts09 Jan 2012

Sebastian @ Yesudas Vs State of Kerala

High Court Of Kerala · (2012) 1 ILR (Ker) 608 : (2012) 1 KLJ 485 : (2012) 2 KLT 536

Constitution of India, 1950 — Article 143Penal Code, 1860 (IPC) — Section 380, 428, 457, 461

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