High Courts17 Dec 2012Allowed
Synudheen Vs State of Kerala
High Court Of Kerala · (2013) 1 KLJ 453 : (2013) 1 KLT 221
Transfer of Registry Rules, 1966 — Rule 3(vi)
COURT ARCHIVE
High Court Of Kerala judgments, 2012
2,273 judgments · page 3 of 114
High Courts14 Dec 2012Dismissed
Satheesh Kumar Vs State of Kerala
High Court Of Kerala · (2013) 2 ILR (Ker) 526 : (2013) 2 KLT 331
Central Sales Tax Act, 1956 — Section 2(h), 9(2)Kerala General Sales Tax Act, 1963 — Section 7Kerala Value Added Tax Act, 2003 — Section 10, 67, 67(c), 71, 8
High Courts14 Dec 2012
Mohammed Abdul Kareem Faisal Vs Balakrishna Menon and Another
High Court Of Kerala · (2013) 1 ILR (Ker) 233
Criminal Procedure Code, 1973 (CrPC) — Section 177, 178, 179, 482
High Courts14 Dec 2012
Unnikrishnan Nair Vs State of Kerala
High Court Of Kerala · (2013) 1 KLT 30
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 174, 195(1)(a), 195(1)(b)(i)Penal Code, 1860 (IPC) — Section 182, 194, 195, 195A, 306
High Courts14 Dec 2012
Abdul Saleem Vs Fousiya
High Court Of Kerala · (2013) CriLJ 1820 : (2013) 1 DMC 576 : (2013) 1 KLT 20
Criminal Procedure Code, 1973 (CrPC) — Section 399, 482Muslim Women (Protection of Rights on Divorce) Act, 1986 — Section 3
High Courts14 Dec 2012Allowed
Seline Vs Mary Varghese and Another
High Court Of Kerala · (2013) 1 ILR (Ker) 372
Easements Act, 1882 — Section 4Kerala Court Fees and Suits Valuation Act, 1959 — Section 25(b), 27(a)
High Courts14 Dec 2012Allowed
Vijayan Vs Lakshmi
High Court Of Kerala · (2013) 1 KLT 94
Evidence Act, 1872 — Section 73Kerala Panchayat Raj Act, 1994 — Section 102(d)(iii)
High Courts14 Dec 2012Dismissed
St. George Syrian Church Vs Revenue Divisional Officer and Another
High Court Of Kerala · (2013) 1 ILR (Ker) 385
Criminal Procedure Code, 1973 (CrPC) — Section 107, 144, 145, 145(1), 482
High Courts14 Dec 2012
M/s. Cannanore Drug House Vs Cheriya Melat Abdul Azeez
High Court Of Kerala · (2013) 3 KLJ 204 : (2013) 2 RCR(Rent) 69
Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 11(3)
High Courts14 Dec 2012
Mohammed Abdul Kareem Faisal Vs Balakrishna Menon
High Court Of Kerala · (2013) 1 KLT 49
Criminal Procedure Code, 1973 (CrPC) — Section 177, 178, 179, 482
High Courts14 Dec 2012
Paul Vs State of Kerala
High Court Of Kerala · (2013) 1 KLJ 469
Criminal Procedure Code, 1973 (CrPC) — Section 311Evidence Act, 1872 — Section 106
High Courts13 Dec 2012
Sareena, O.P. Vs State of Kerala
High Court Of Kerala · (2013) 2 BC 273 : (2013) 2 BC 267 : (2013) 1 ILR (Ker) 537 : (2013) 2 RCR(Criminal) 360
Criminal Procedure Code, 1973 (CrPC) — Section 354(1)(d), 389(1), 389(3), 436, 437Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts13 Dec 2012Dismissed
Jessy Vs Alex Eapen and Another
High Court Of Kerala · (2013) 2 ILR (Ker) 16 : (2013) 2 KLT 16 : (2013) 2 RCR(Rent) 316
Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 11(2)(b), 11(3), 12(3), 21
High Courts13 Dec 2012Dismissed
Mr. V. Krishnakumar Panicker Vs Mrs. Saroja Menon and State of Kerala
High Court Of Kerala · (2012) 12 KL CK 0038
Criminal Procedure Code, 1973 (CrPC) — Section 255(1)Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts13 Dec 2012Dismissed
Rev. Fr. N.K. Yacob, Rev. Fr. Thomas, Shaji and Biju Vs Rev. Fr. Baby Paul, Thomas Mar Dioniysius and Geevarghese Ramban
High Court Of Kerala · (2012) 12 KL CK 0037
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8, 100, 92, 92(1)
High Courts12 Dec 2012
Suchitra Madhusoodhanan Vs Naveen R. Nair
High Court Of Kerala · (2013) 1 KLT 70
Guardians and Wards Act, 1890 — Section 9
High Courts12 Dec 2012
Justice (Retd.) C.N. Ramachandran Nair Vs Bar Council of Kerala
High Court Of Kerala · (2013) 1 KLT 89
Advocates Act, 1961 — Section 30Constitution of India, 1950 — Article 220(2)
High Courts11 Dec 2012Allowed
Chandra Gopi Vs U.K. Gopalakrishnan
High Court Of Kerala · (2013) 1 KHC 174
High Courts11 Dec 2012
Punjab National Bank Vs M/S. ABC Flooring Materials and Others
High Court Of Kerala · (2012) 12 KL CK 0103
High Courts11 Dec 2012
Lathakumary S Vs Authorized Officer/Chief Manager Syndicate Bank, Regional Office Thiruvananthapuram 695001
High Court Of Kerala · (2012) 12 KL CK 0102
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 14