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High Court Of Kerala judgments, 2012

2,273 judgments · page 5 of 114

High Courts06 Dec 2012Allowed

Askar Ali Ghan Vs Mohammed Ali Haji

High Court Of Kerala · (2013) 1 DMC 612 : (2013) 1 KLT 16

Criminal Procedure Code, 1973 (CrPC) — Section 174Guardians and Wards Act, 1890 — Section 12, 9, 9(1)Penal Code, 1860 (IPC) — Section 304B, 306, 34
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High Courts05 Dec 2012Dismissed

Karam Veettil Parukutty Amma Vs Muhammedkutty

High Court Of Kerala · (2013) 1 ILR (Ker) 363

Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 1, 1(3), 11, 11(2)(b), 11(3)Kerala Panchayat Raj Act, 1994 — Section 3, 4, 4(2)Transfer of Property Act, 1882 — Section 106
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High Courts05 Dec 2012Dismissed

Parukutty Amma Vs Muhammedkutty

High Court Of Kerala · (2013) 1 KLT 140 : (2013) 1 RCR(Rent) 308

Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 1, 1(3), 11, 11(2)(b), 11(3)Kerala Panchayat Raj Act, 1994 — Section 3, 4, 4(2)Transfer of Property Act, 1882 — Section 106
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