High Courts11 Dec 2012Dismissed
L. John Vs Tamilnadu Mercantile Bank Ltd. and The Authorized Officer, Tamilnadu Mercantile Bank Ltd.
High Court Of Kerala · (2012) 12 KL CK 0101
COURT ARCHIVE
High Court Of Kerala judgments, 2012
2,273 judgments · page 4 of 114
High Courts11 Dec 2012
Athanaseri Muhammed Vs The Sub Inpsector of Police, Area Code and State of Kerala
High Court Of Kerala · (2012) 12 KL CK 0100
Penal Code, 1860 (IPC) — Section 34, 379Post Office Act, 1898 — Section 4(1)
High Courts11 Dec 2012
Dr. M.S. Maya Vs S. Vijayamadhavan Panicker
High Court Of Kerala · (2012) 12 KL CK 0099
High Courts11 Dec 2012
Sasikala Vs State of Kerala, The Deputy Tahsildar (RR) and The Village Officer
High Court Of Kerala · (2012) 12 KL CK 0050
Revenue Recovery Act, 1890 — Section 7
High Courts11 Dec 2012Allowed
Prathipal Vs State of Kerala
High Court Of Kerala · (2013) 1 KLT 69
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Criminal Procedure Code, 1973 (CrPC) — Section 397, 451, 452
High Courts11 Dec 2012
Member Secretary (HRACC) and Others Vs Emerald Regency and Others
High Court Of Kerala · (2013) 1 KLJ 244 : (2013) 1 KLT 264
High Courts10 Dec 2012Dismissed
Kerala Fine Arts Society Vs State of Kerala
High Court Of Kerala · (2013) 1 KLJ 607 : (2013) 1 KLT 430
Kerala Tax on Luxuries Act, 1976 — Section 17A, 4(1)(i)
High Courts10 Dec 2012Allowed
M/s. Coco Latex Exports (P) Ltd. Vs Assistant Commissioner (Assmt.), Commercial Taxes, Special Circle, Alappuzha. and State of Kerala
High Court Of Kerala · (2012) 12 KL CK 0049
High Courts10 Dec 2012Dismissed
Vijayakumar Vs Ramachandran Nair
High Court Of Kerala · (2013) 1 KLT 37
Criminal Procedure Code, 1973 (CrPC) — Section 255(1)Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts10 Dec 2012Dismissed
Ganesh Pillai Vs Sudevan and Others
High Court Of Kerala · (2013) 1 KLJ 236 : (2013) 1 KLT 267
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 1, Order 21 Rule 101, Order 21 Rule 90, Order 21 Rule 92, Order 21 Rule 97State Financial Corporations Act, 1951 — Section 31, 32
High Courts10 Dec 2012
Jomy Thomas Manjooran Vs Kerala State Electricity Board
High Court Of Kerala · AIR 2013 Ker 110 : (2013) 1 KLJ 667 : (2013) 1 KLT 595
Electricity Act, 2003 — Section 126, 127
High Courts10 Dec 2012
V. Ammed Vs State of Kerala
High Court Of Kerala · (2013) 1 KLJ 240
Kerala Abkari Act, 1077 — Section 3(18), 55(a)
High Courts07 Dec 2012Disposed Off
Ajimon Gangadharan @ Ajith Vs State of Kerala
High Court Of Kerala · (2013) 1 KHC 47
High Courts07 Dec 2012Disposed Off
K.G. Rathish Kumar and Others Vs NPR Finance Ltd.
High Court Of Kerala · (2013) 2 ARBLR 570
Arbitration and Conciliation Act, 1996 — Section 17, 17(1), 9
High Courts07 Dec 2012
M/s. Siemens Limited Vs Commercial Tax Inspector and Others
High Court Of Kerala · (2013) 1 ILR (Ker) 399 : (2013) 2 KLJ 313
Kerala Value Added Tax Act, 2003 — Section 47, 47(2), 47(8)
High Courts07 Dec 2012
Ambika B. Vs State Bank of India and others
High Court Of Kerala · AIR 2013 Ker 38 : (2013) 2 BC 735
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13(2), 13(4)
High Courts07 Dec 2012Dismissed
Rajesh K. Vs K.K. Rasitha and Others
High Court Of Kerala · AIR 2013 Ker 18 : (2013) 2 DMC 627
High Courts07 Dec 2012Dismissed
Shaji P. Sebastian Vs State Bank of India
High Court Of Kerala · (2013) 3 BC 399 : (2013) 1 KLT 481
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 21
High Courts07 Dec 2012
Asha Daleena and Others Vs Sulaikha and Others
High Court Of Kerala · (2013) CriLJ 442
Penal Code, 1860 (IPC) — Section 406, 420, 468
High Courts06 Dec 2012Allowed
Selvaraj Vs Vasudevan Balakrishnan
High Court Of Kerala · (2013) 1 KLT 131
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1, Order 9 Rule 13, 141Constitution of India, 1950 — Article 227Limitation Act, 1963 — Section 5