High Courts30 Nov 2012
Ponnamma Vs The Deputy Superintendent of Police, Punalur, Pin-691305 and Others
High Court Of Kerala · (2012) 11 KL CK 0213
COURT ARCHIVE
High Court Of Kerala judgments, 2012
2,273 judgments · page 7 of 114
High Courts30 Nov 2012
Kunhayammu Haji Vs The State of Kerala
High Court Of Kerala · (2012) 11 KL CK 0212
Penal Code, 1860 (IPC) — Section 279, 337
High Courts30 Nov 2012Dismissed
Janaki Vs State of Kerala and The Excise Inspector, Parappanangadi
High Court Of Kerala · (2012) 11 KL CK 0211
Kerala Abkari Act, 1077 — Section 55(g)
High Courts30 Nov 2012
James Chennattu Vs Vekkechalil Mathew
High Court Of Kerala · (2012) 11 KL CK 0210
High Courts30 Nov 2012Dismissed
K. Amirkutty Vs State of Kerala and Another
High Court Of Kerala · (2013) 2 ILR (Ker) 62 : (2013) 1 KLJ 503 : (2013) 2 SCT 595 : (2013) 3 SLJ 76
Kerala Government Law Officers (Appointment and Conditions of Service) and Conduct of Cases Rules, 1978 — Rule 10, 14
High Courts30 Nov 2012
Abdul Rahiman Vs State of Kerala
High Court Of Kerala · (2013) CriLJ 893 : (2013) 1 ILR (Ker) 183 : (2013) 1 KLJ 176 : (2012) 4 KLT 901
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 173(2), 173(8), 188, 204Penal Code, 1860 (IPC) — Section 4, 403, 406, 420
High Courts30 Nov 2012Allowed
Aji @ Ajith Kumar Vs State of Kerala
High Court Of Kerala · (2013) 2 ILR (Ker) 22
Criminal Procedure Code, 1973 (CrPC) — Section 207, 208, 209, 232, 313Penal Code, 1860 (IPC) — Section 302, 84
High Courts30 Nov 2012
Hydrali Vs State of Kerala
High Court Of Kerala · (2013) 1 KLT 39
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts30 Nov 2012
Swapna Jestus, K. Vs Secretary, Pulpally Grama Panchayat and Another
High Court Of Kerala · (2013) 1 ILR (Ker) 534 : (2013) 1 KLJ 467 : (2013) 1 KLT 444
High Courts29 Nov 2012Dismissed
Maranalloor Grama Panchayat and Secretary, Maranalloor Grama Panchayat Vs Sujith. Y. and Others
High Court Of Kerala · (2012) 11 KL CK 0219
High Courts29 Nov 2012Dismissed
K.L. Rajendran Vs State of Kerala
High Court Of Kerala · (2012) 11 KL CK 0218
Criminal Procedure Code, 1973 (CrPC) — Section 397Penal Code, 1860 (IPC) — Section 409
High Courts29 Nov 2012
K. Gangadharan @ Gangan Vs State of Kerala
High Court Of Kerala · (2012) 11 KL CK 0217
Criminal Procedure Code, 1973 (CrPC) — Section 428
High Courts29 Nov 2012Dismissed
Anju Paul Pollayil House, Kakkad P.O., Puthuppadi Calicut District and Aparna Muralidharan, Nandanam, Thekkenbengalam Road, Bengalam P.O. Neeleswar VIA, Kasaragode District Vs The Government of Kerala and Others
High Court Of Kerala · (2012) 11 KL CK 0216
Constitution of India, 1950 — Article 226
High Courts29 Nov 2012Dismissed
Manager, T.K. Madhava Memorial U.P. School Vs State of Kerala and Another
High Court Of Kerala · (2013) 1 KLJ 735
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22, Order 41 Rule 33, Order 47 Rule 1Constitution of India, 1950 — Article 142, 226Kerala Land Acquisition Act, 1961 — Section 3(1)
High Courts29 Nov 2012Allowed
District Registrar Vs Bahuleyan
High Court Of Kerala · (2013) 2 ILR (Ker) 674 : (2013) 1 KLT 831
Kerala Stamp Act, 1959 — Serial No. 42(ii)
High Courts29 Nov 2012
Omana Thomas Vs State of Kerala Local Self Government Department Government Secretariat, Thiruvananthapuram 1 and The Secretary, Alagappa Nagar Grama Panchayat, Alagappa Nagar P.O., Thrissur District 680302 Addl. 3 Abeesh Kumar
High Court Of Kerala · (2012) 11 KL CK 0095
High Courts29 Nov 2012
Sugunan Vs State of Kerala and Station House Officer
High Court Of Kerala · (2012) 11 KL CK 0094
Criminal Procedure Code, 1973 (CrPC) — Section 357(3), 482Penal Code, 1860 (IPC) — Section 326, 452
High Courts29 Nov 2012
Rukmini, Madhava Shenoy and Srinivasa Shenoy Vs B. Susheela Pai and Others
High Court Of Kerala · (2012) 11 KL CK 0093
Kerala Land Reforms Act, 1963 — Section 103
High Courts29 Nov 2012Allowed
Sauda Beevi Vs Subaida Pareeth
High Court Of Kerala · (2012) 4 KLJ 868 : (2012) 4 KLT 832
Evidence Act, 1872 — Section 73Kerala Panchayat Raj Act, 1994 — Section 102(1)(d)(iii), 104, 104(a), 113, 73
High Courts29 Nov 2012Dismissed
Judish Vs St. Jude''s Shrine
High Court Of Kerala · (2012) 4 KLT 995
Kerala Panchayat Raj Act, 1994 — Section 166, 235A, 235B, 235F, 235P