High Courts28 Nov 2012Allowed
Jahangeer Vs State of Kerala
High Court Of Kerala · (2013) 1 KLT 210
Criminal Procedure Code, 1973 (CrPC) — Section 25AInsolvency Act, 1955 — Section 16, 59, 61Penal Code, 1860 (IPC) — Section 177, 34, 409, 420, 465
COURT ARCHIVE
High Court Of Kerala judgments, 2012
2,273 judgments · page 8 of 114
High Courts28 Nov 2012
Abdul Samad C.A. and Mrs. Kamar Jahan Vs Ritha and State
High Court Of Kerala · (2012) 11 KL CK 0145
Protection of Women From Domestic Violence Act, 2005 — Section 12, 31
High Courts28 Nov 2012
P.K. Gopalakrishnan Vs The Deputy Tahsildar (Revenue Recovery) and Syndicate Bank
High Court Of Kerala · (2012) 11 KL CK 0143
High Courts28 Nov 2012Dismissed
Omanakuttan Pillai Vs The State of Kerala and The Forest Range Officer, Pathanapuram
High Court Of Kerala · (2012) 11 KL CK 0141
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts28 Nov 2012Dismissed
Narayanan and Deepalayam Veettil @ Puthra Vs State of Kerala
High Court Of Kerala · (2013) 1 ILR (Ker) 377 : (2013) 1 KLJ 15
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 67, 73Penal Code, 1860 (IPC) — Section 465, 468, 471
High Courts28 Nov 2012Allowed
Mohan Nair Vs The Excise Inspector, Konni Range and The State of Kerala
High Court Of Kerala · (2012) 11 KL CK 0139
Criminal Procedure Code, 1973 (CrPC) — Section 428
High Courts28 Nov 2012Allowed
Mathew Thomas Represented By His Power of Attorney Holder David N. Mathew Vs K.S. Valsamma @ Valsamma Philip and K.S. Bindu @ Bindu Thomas
High Court Of Kerala · (2012) 11 KL CK 0138
High Courts28 Nov 2012Dismissed
Mani Nair Vs The Revenue Divisional Officer/Sub Divisional Magistrate Fort Kochi-682001, Babu Chirackal House, Asokapuram, Aluva 683101 and Thankamani
High Court Of Kerala · (2012) 11 KL CK 0137
Criminal Procedure Code, 1973 (CrPC) — Section 133, 137(2)
High Courts28 Nov 2012
N. Vasava Panicker, Secretary, Piravanthur Service Co-Operative Bank Ltd. Piravanthoor Vs S. Sasikalakumari, Valuthundi Kizhakke Puthen Veedu, Paimanathoor in Vambala Muri Piravanthoor Village and Others
High Court Of Kerala · (2012) 11 KL CK 0136
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 173(2), 173(8), 210, 245(1)Penal Code, 1860 (IPC) — Section 201, 34, 403, 405, 409
High Courts28 Nov 2012
Santhosh Club Karimanoor and V.K. Thankappan Vs V.V. Philip and Others
High Court Of Kerala · (2012) 11 KL CK 0100
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts28 Nov 2012Dismissed
Santhosh Nair, Mohanan and Suresh Samuel Vs Kerala State
High Court Of Kerala · (2012) 11 KL CK 0099
Kerala Abkari Act, 1077 — Section 55(a)
High Courts28 Nov 2012Dismissed
Sasidharan Nair @ Mani Vs State of Kerala and The Sub Inspector of Police, Varkala Police Station
High Court Of Kerala · (2012) 11 KL CK 0098
Criminal Procedure Code, 1973 (CrPC) — Section 174, 482Penal Code, 1860 (IPC) — Section 304
High Courts28 Nov 2012
Tijo Thomas Vs The State of Kerala and Others
High Court Of Kerala · (2012) 11 KL CK 0096
High Courts28 Nov 2012
The Executive Engineer, IIP Division No. II Chalakkudy, Thrissur District, Pin 680307, The Assistant Executive Engineer, Public Works Department, Roads Sub Division, Aluva, Ernakulam District, Pin 683101 and The Assistant Engineer, Public Works Department, Roads Section, Angamaly, Ernakulam District, Pin 683572 Vs Joemon Joseph
High Court Of Kerala · (2012) 11 KL CK 0090
High Courts28 Nov 2012Dismissed
Cheriparamban Mujeebrehiman Vs The State of Kerala
High Court Of Kerala · (2012) 11 KL CK 0089
Criminal Procedure Code, 1973 (CrPC) — Section 397Evidence Act, 1872 — Section 114Penal Code, 1860 (IPC) — Section 34, 380, 457, 461
High Courts28 Nov 2012
Gangadharan Nair Vs Gopalakrishnan Nair, Ramani and The State of Kerala
High Court Of Kerala · (2012) 11 KL CK 0088
High Courts28 Nov 2012
Indian Pentecostal Church of God Vs State of Kerala and The Tahsildar
High Court Of Kerala · (2012) 11 KL CK 0087
Kerala Building Tax (Amendment) Act, 1980 — Section 3(1)(b)
High Courts28 Nov 2012
United India Insurance Co. Ltd. Vs M. Usman Haji and Others
High Court Of Kerala · (2013) 1 KLJ 167
Motor Vehicles Act, 1988 — Section 163A, 165, 166Penal Code, 1860 (IPC) — Section 279, 304