High Courts05 Jan 2016Allowed

Paul Vs Varghese

High Court Of Kerala · (2016) 1 KHC 739

Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1Easements Act, 1882 - Section 12, Section 15
High Courts05 Jan 2016Dismissed

Jyni and others Vs Raphel, P.T., and others

High Court Of Kerala · (2016) AAC 1121 : (2016) 4 ALLMR 64 : (2016) 2 ILRKerala 54 : (2016) 2 KHC 870 : (2016) 2 KLT 32

Constitution of India, 1950 — Article 141, 142Motor Vehicles Act, 1988 — Section 168