COURT ARCHIVE

High Court Of Kerala judgments, 2016

1,171 judgments · page 3 of 59

High Courts16 Dec 2016Disposed Off

Nazeer @ Oyoor Nazeer Vs Shemeema

High Court Of Kerala · (2016) 4 ILRKerala 976 : (2017) 1 KerLJ 1 : (2017) 1 KLT 300 : (2017) 2 RCRCivil 544

Constitution of India, 1950 - Article 226, Article 44Muslim Women (Protection of Rights on Divorce) Act, 1986 - Section 3

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High Courts16 Dec 2016Allowed

Nair Service Society Vs University Grants Commission

High Court Of Kerala · (2017) 1 ILRKerala 320 : (2017) 2 KerLJ 89

Constitution of India, 1950 - Article 16

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High Courts15 Dec 2016Disposed Off

Avira Joseph Vs Joseph Mathew

High Court Of Kerala · (2017) 2 KLT 165

Evidence Act, 1872 - Section 63, Section 68Succession Act, 1925 - Section 63

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High Courts15 Dec 2016Disposed Off

Francis Assissi Vs Sr. Breesiya

High Court Of Kerala · (2017) AIRCC 1009 : (2017) 2 CivCC 569 : (2017) 2 ICC 640 : (2017) 1 ILRKerala 33 : (2017) 1 KerLJ 461 : (2017) 1 KLT 1041

Civil Procedure Code, 1908 (CPC) - Order 26 Rule 9, Section 100

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High Courts15 Dec 2016Allowed

State of Kerala Vs Indira

High Court Of Kerala · (2017) 1 KLT 749

Kerala Education Rules, 1959 - Chapter VIII, Rule 7(3)

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High Courts15 Dec 2016Disposed Off

Rajasree Exports Enterprises Vs The Secretary, Perumpuzha Cashew Workers Industrial Co-Operative Society Ltd.

High Court Of Kerala · (2017) 1 ILRKerala 871 : (2017) 1 KerLJ 714

Kerala Cashew Factories (Acquisition) Act, 1974 - Section 10A, Section 10A(5)Payment of Gratuity Act, 1972 - Section 4

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High Courts15 Dec 2016Disposed Off

Ray Sudhan Vs Sajeendran

High Court Of Kerala · (2017) 1 KLT 371

Civil Procedure Code, 1908 (CPC) - Section 92

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High Courts15 Dec 2016Allowed

Regional Director ESI Corporation Vs M/s. Jaymat Hotel Resorts Ltd.

High Court Of Kerala · (2017) 2 LLJ 36

Employees State Insurance Act, 1948 - Section 45A, Section 75, Section 77

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High Courts15 Dec 2016Allowed

Asst. Excise Commission Vs A. Ellias Kunju

High Court Of Kerala · (2017) 1 KLT 987

Constitution of India, 1950 - Article 226

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High Courts15 Dec 2016Disposed off

Smt. Geetha Narayanan Vs The Labour Court, Ernakulam

High Court Of Kerala · (2017) 2 LLJ 70 : (2017) 2 LLN 500

Constitution of India, 1950 - Article 226

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High Courts14 Dec 2016Disposed Off

Miss. Sindhu Varghese Vs The Regional Passport Officer

High Court Of Kerala · (2017) AIR(Kerala) 39 : (2017) 1 ILRKerala 502

Registration of Births and Deaths Act, 1969 - Section 13, Section 23, Section 7, Section 8, Section 9

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High Courts14 Dec 2016Dismissed

M/s Sepack India Pvt. Ltd. Vs Controller of Legal Metrology

High Court Of Kerala · (2017) 2 ILRKerala 121

Companies Act, 1956 - Section 394Legal Metrology (Enforcement) Rules, 2012 - Rule 11(10)

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High Courts14 Dec 2016Disposed Off

Sree Narayana Guru Smaraka Sangam Upper Primary School Vs Union of India

High Court Of Kerala · (2017) 292 CurTR 296 : (2017) 392 ITR 457 : (2017) 245 Taxman 312

Income Tax Act, 1961 - Section 200A, Section 234E

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High Courts14 Dec 2016Allowed

M/s. United India Insurance Company Ltd. Vs Surat Goods Transport Service

High Court Of Kerala · (2017) 173 AIC 567 : (2017) 2 CivCC 37 : (2017) 1 ICC 718 : (2017) 1 KerLJ 58 : (2017) 1 KLT 12

Carriers Act, 1865 - Section 10

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High Courts14 Dec 2016Dismissed

Vishnu Prakash A. Vs University of Calicut

High Court Of Kerala · (2017) 1 RSJ 122

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High Courts13 Dec 2016Disposed Off

Prabhavini Devi Vs Sudha

High Court Of Kerala · (2017) 2 RCRCivil 929

Hindu Succession Act, 1956 - Section 16, Section 8

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High Courts13 Dec 2016Disposed Off

Sanuja B. Vs Kerala State Beverages Corporation Ltd.

High Court Of Kerala · (2017) 1 ILRKerala 573 : (2017) 1 KerLJ 245 : (2017) 1 KLT 44

Constitution of India, 1950 - Article 14, Article 15, Article 226Kerala Abkari Shops Disposal Rules, 2002 - Rule 7(37)

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High Courts09 Dec 2016Dismissed

Rajah Healthy Acres(P) Ltd. Vs State of Kerala

High Court Of Kerala · (2017) 1 KLT 1

Kerala Tax on Luxuries Act, 1976 - Section 2(ee), Section 2(fb), Section 4

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High Courts08 Dec 2016Dismissed

Autobahn Trucking, Autobahn Trucking Corporation Pvt. Ltd. Vs State of Kerala

High Court Of Kerala · (2017) 1 ILRKerala 705 : (2017) 1 KerLJ 559 : (2017) 1 KLT 402

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High Courts08 Dec 2016Allowed

Kerala State Bamboo Corporation Ltd. Vs P.K. Ramesan Nair

High Court Of Kerala · (2017) 1 ILRKerala 366 : (2017) 1 KerLJ 212 : (2017) 2 KLT 789

Limitation Act, 1963 - Section 3

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