High Courts30 Nov 2016Dismissed
Tom Thomas Vs State Bank of India
High Court Of Kerala · (2017) 1 KerLJ 270
Contract Act, 1872 - Section 128, Section 140, Section 141
COURT ARCHIVE
High Court Of Kerala judgments, 2016
1,171 judgments · page 5 of 59
High Courts30 Nov 2016Allowed
K.K. Viswanathan Master Vs State of Kerala
High Court Of Kerala · (2017) 1 KerLJ 646
Kerala Panchayat Raj Act, 1994 - Section 189, Section 215, Section 215(9), Section 253Kerala Public Accountants Act, 1963 - Section 8
High Courts30 Nov 2016Dismissed
Upendra Rao Vs M.K. Ammini
High Court Of Kerala · (2017) 1 ICC 630 : (2017) 1 ILRKerala 466 : (2017) 1 KerLJ 313 : (2017) 1 KLT 57
Evidence Act, 1872 - Section 63, Section 65, Section 65, Section 74, Section 74Registration Act, 1908 - Section 57, Section 57(5)
High Courts29 Nov 2016Dismissed
Sahadath Hossain Vs State of Kerala
High Court Of Kerala · (2017) 1 ILRKerala 380 : (2017) 1 KerLJ 364
Criminal Procedure Code, 1973 (CrPC) - Section 439National Investigation Agency Act, 2008 - Section 21(4), Section 22Unlawful Activities (Prevention) Act, 1967 - Section 15(1)(a)(iii a), Section 16 (1)(b)
High Courts29 Nov 2016Allowed
E.K. Rama Varma Raja Vs E.K. Unnikrishna Varma Raja
High Court Of Kerala · (2017) 1 ILRKerala 26 : (2016) 4 KerLJ 799 : (2016) 4 KLT 914
Hindu Succession Act, 1956 - Section 7, Section 7(3)
High Courts29 Nov 2016Disposed Off
K. Ibrahim Vs Geologist, Department of Mining and Geology
High Court Of Kerala · (2017) 1 KLT 211
Kerala Minor Mineral Concession Rules, 2015 - Rule 10(q), Rule 106, Rule 15
High Courts29 Nov 2016Dismissed
Joby. P.D. Vs District Collector
High Court Of Kerala · (2017) 1 ILRKerala 235 : (2017) 1 KerLJ 140 : (2017) 1 KLT 183
Kerala Conservation of Paddy Land and Wetland Act, 2008 - Section 13, Section 19, Section 20Mines And Minerals (Development And Regulation) Act, 1957 - Section 21(5)
High Courts29 Nov 2016Disposed Off
State of Kerala Vs Hotel Elegance
High Court Of Kerala · (2017) 2 ILRKerala 93
Foreign Liquor Rules, 1953 - Rule 13(11)
High Courts28 Nov 2016Allowed
H. Noushad Vs State of Kerala
High Court Of Kerala · (2017) 1 KerLJ 706 : (2017) 1 KLT 972
Passports Act, 1967 - Section 6(2)(f)
High Courts28 Nov 2016Dismissed
Sethulakshmi Bashi Vs Punjab National Bank
High Court Of Kerala · (2017) 171 AIC 475 : (2017) 1 CivCC 636 : (2017) 1 CivilLJ 896 : (2017) 1 ILRKerala 208 : (2016) 4 KerLJ 815 : (2016) 4 KLT 857
Contract Act, 1872 - Section 20Specific Relief Act, 1963 - Section 20Transfer of Property Act, 1882 - Section 105
High Courts25 Nov 2016Allowed
T.K. Muhammed Shafeeq Vs The Manager, Tali Devaswom
High Court Of Kerala · (2017) 1 KLT 613
Constitution of India, 1950 - Article 21Kerala Police Act, 2011 - Section 29, Section 64(1)
High Courts25 Nov 2016Disposed Off
Life Insurance Corporation of India Vs Amballoor Janatha Service Co-Operative Bank Ltd.
High Court Of Kerala · (2017) 1 KLT 33
High Courts25 Nov 2016Disposed Off
Mohanan M.E. Vs University of Calicut
High Court Of Kerala · (2017) 1 ILRKerala 865 : (2017) 1 KerLJ 701 : (2017) 1 KLT 657
High Courts25 Nov 2016Dismissed
Shahul Hameed A. Vs P.E. Abdu Razak
High Court Of Kerala · (2017) 1 ILRKerala 159 : (2016) 4 KerLJ 804
Kerala Buildings (Lease and Rent Control) Act, 1965 - Section 11(3)
High Courts25 Nov 2016Dismissed
Shishan M.A. Vs M.K. Murali
High Court Of Kerala · (2017) ACD 1 : (2017) 171 AIC 496 : (2017) 1 AICLR 212 : (2017) 2 BC 598 : (2017) 1 CivCC 429 : (2017) 1 CriCC 357 : (2017) 2 DCR 114 : (2016) 4 KerLJ 842 : (2016) 4 KLT 876 : (2017) 1 NIJ 471 : (2017) 2 RCRCivil 466 : (2017) 1 RCRCriminal 798
Negotiable Instruments Act, 1881 (NI) - Section 138, Section 141
High Courts24 Nov 2016Dismissed
N. Prakasan Vs Commercial Tax Officer
High Court Of Kerala · (2016) 4 KerLJ 852
Kerala Value Added Tax Act, 2003 - Section 25C, Section 6(5)
High Courts24 Nov 2016Disposed Off
Zamorin Raja Vs Government of Kerala
High Court Of Kerala · (2017) 1 ILRKerala 263 : (2016) 4 KLT 841
Madras Hindu Religious and Charitable Endowments Act, 1951 - Section 20, Section 21, Section 23, Section 48, Section 48, Section 6(9)
High Courts23 Nov 2016Disposed Off
M/s. ICICI Lombard General Insurance Co. Ltd. Vs Amith Varghese
High Court Of Kerala · (2017) 2 KerLJ 359 : (2017) 2 KLT 8
Motor Vehicles Act, 1988 - Section 166, Section 173
High Courts23 Nov 2016Disposed Off
Valsala Devi Vs The State Police Chief
High Court Of Kerala · (2017) 1 ILRKerala 373 : (2016) 4 KLT 864
Criminal Procedure Code, 1973 (CrPC) - Section 164Kerala Police Act, 2011 - Section 57, Section 57
High Courts23 Nov 2016Dismissed
Superintendent of Post Offices Vs Regional Labour Commissioner
High Court Of Kerala · (2017) 1 KLT 591 : (2017) LabLR 378
Kerala Shops and Commercial Establishment Act, 1960 - Section 2(4)Payment of Gratuity Act, 1972 - Section 1(3)(b)