High Courts27 Sept 1974Allowed
Kaderkunhi Beary and Others Vs Kadre Beary and Others
High Court Of Kerala · AIR 1976 Ker 92
Civil Procedure Code, 1908 (CPC) — Section 11Kerala Land Reforms Act, 1963 — Section 4A(1)
COURT ARCHIVE
High Court Of Kerala judgments, 1974
132 judgments · page 2 of 7
High Courts26 Sept 1974Partly Allowed
Kannu Rowther Vs Kerala State Road Transport Corporation
High Court Of Kerala · AIR 1975 Ker 109
Motor Vehicles Act, 1939 — Section 110B
High Courts18 Sept 1974Dismissed
P.M. Parthakumaran Vs Special Tahsildar for Land Acquisition, Kozhikode
High Court Of Kerala · AIR 1975 Ker 54
Kerala Land Acquisition Act, 1961 — Section 12(2), 20(2)
High Courts16 Sept 1974Dismissed
M.M. Joseph Vs The State of Kerala and Others
High Court Of Kerala · AIR 1975 Ker 103
Constitution of India, 1950 — Article 31AKerala Land Reforms Act, 1963 — Section 75, 76 , 77 , 78 , 79
High Courts13 Sept 1974Dismissed
Scaria Joseph Vs Mathai George
High Court Of Kerala · AIR 1975 Ker 24
Kerala Agriculturists Debt Relief Act, 1970 — Section 4Kerala Court Fees Act, 1125 — Article 3, 25, 52
High Courts12 Sept 1974
Commissioner of Income Tax Vs Travancore-Cochin Chemicals Ltd.
High Court Of Kerala · (1975) 99 ITR 24
Income Tax Act, 1961 — Section 33, 43
High Courts11 Sept 1974Partly Allowed
Thevaril Ranee Sidhan and Another Vs The Special Tahsildar for Land Acquisition and Others
High Court Of Kerala · AIR 1975 Ker 27
Civil Procedure Code, 1908 (CPC) — Section 59Kerala Land Acquisition Act, 1961 — Section 32, 33(2)
High Courts10 Sept 1974
Commissioner of Income Tax Vs Gujarat Travancore Agency Shah Harilal Santidas Vs Union of India (UOI) and Others
High Court Of Kerala · (1976) 103 ITR 149
Income Tax Act, 1922 — Section 28(1)Income Tax Act, 1961 — Section 139(1), 139(2), 271, 271(1), 276CWealth Tax Act, 1957 — Section 10
High Courts09 Sept 1974
K.K. Sivasankaran Nair Vs State of kerala and Another
High Court Of Kerala · (1977) 2 LLJ 179
High Courts09 Sept 1974Dismissed
Muhammad Vs Imbichibi
High Court Of Kerala · AIR 1975 Ker 32
Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 11(1)Kerala Land Reforms Act, 1963 — Section 2(25), 79
High Courts06 Sept 1974Partly Allowed
Pathumma Beevi and Others Vs Rajakrishna Menon and Another
High Court Of Kerala · AIR 1975 Ker 91
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22Limitation Act, 1963 — Section 18, 19, 20
High Courts05 Sept 1974
Malayalam Plantations Limited and Others Vs State of Kerala and Others
High Court Of Kerala · (1976) 1 LLJ 114
Constitution of India, 1950 — Article 19, 226, 43Minimum Wages Act, 1948 — Section 12, 18, 3, 5, 7
High Courts23 Aug 1974
Idicula Jacob Vs Mariyamma
High Court Of Kerala · AIR 1976 Ker 89
Divorce Act, 1869 — Section 11
High Courts21 Aug 1974
Appicha Asari Unni Asari Vs Vairavan Asari Sasthavasari Nadooprambil and Others
High Court Of Kerala · AIR 1975 Ker 79
Kerala Agrlculturists Debt Relief Act, 1958 — Section 10, 3, 4(5)Limitation Act, 1908 — Article 182(5)
High Courts21 Aug 1974
Chaminanattil Balakrishnan and Others Vs O.P. Muhammed and Others
High Court Of Kerala · (1976) CriLJ 1322
Criminal Procedure Code, 1973 (CrPC) — Section 145, 145(4)
High Courts20 Aug 1974Allowed
Dat Pethe and Another Vs District Collector, Ernakulam and Others
High Court Of Kerala · AIR 1976 Ker 37
Constitution of India, 1950 — Article 12Goa, Daman and Diu Industrial Development Act, 1965 — Section 38Revenue Recovery Act, 1890 — Section 3
High Courts20 Aug 1974
Travancore Electro-Chemical Industries Limited Vs Harindranath
High Court Of Kerala · (1976) 1 LLJ 366
High Courts13 Aug 1974Dismissed
Karthiyayani Pillai and Others Vs State of Kerala and Others
High Court Of Kerala · (1974) 08 KL CK 0003
Travancore Nair Act, 1100 — Section 41
High Courts12 Aug 1974
Pachhalloor Noohu Vs Public Prosecutor
High Court Of Kerala · (1975) CriLJ 1304
Penal Code, 1860 (IPC) — Section 499, 500, 501, 502
High Courts08 Aug 1974Dismissed
Jugalkishore Benarsidas Vs South India Saw Mills (P.) Ltd.
High Court Of Kerala · (1975) 45 CompCas 273
Companies Act, 1956 — Section 433, 434, 439