High Courts23 Sept 2010
Cherthala Milk Supplies and Marketing Vs V.N. Ganesh Bhatt
High Court Of Kerala · (2010) 09 KL CK 0137
COURT ARCHIVE
High Court Of Kerala judgments
54,365 judgments · page 1,387 of 2,719
High Courts23 Sept 2010Dismissed
Vipin Vs State of Kerala
High Court Of Kerala · (2010) 4 ILR (Ker) 292 : (2010) 4 KLT 380
Kerala Medical Officers Admission to Post Graduate Courses under Service Quota Act, 2008 — Section 2, 5(1)
High Courts22 Sept 2010Dismissed
Mathew Antony Vs Mathew Iassac
High Court Of Kerala · (2010) 09 KL CK 0427
Motor Vehicles Act, 1988 — Section 166
High Courts22 Sept 2010Dismissed
Vinu Varghsese Vs The Superintendent of Police and Others
High Court Of Kerala · (2010) 09 KL CK 0426
Constitution of India, 1950 — Article 226
High Courts22 Sept 2010Dismissed
The Kalpetta Municipality Vs M. Mohandas, State of Kerala, The Chief Town Planner and District Town Planner
High Court Of Kerala · (2012) 1 KLT 62
Kerala Municipalities Act, 1960 — Section 393, 393(1), 5Land Acquisition Act, 1894 — Section 4, 4(1), 4(2), 6
High Courts22 Sept 2010Dismissed
The Secretary, Uzhavoor Grama Panchayath and The Uzhavoor Grama Panchayath Vs C.D. Sukumaran Nair and The Assistant Executive Engineer
High Court Of Kerala · (2010) 09 KL CK 0406
Kerala Panchayat Raj Act, 1994 — Section 220
High Courts22 Sept 2010
Sam Jose Vs Director General of Police, Deputy Excise Commissioner, Circle Inspector of Police and V.V. George Kutty
High Court Of Kerala · (2010) 09 KL CK 0378
High Courts22 Sept 2010
Karuppanna Gounder and Velathal Vs Pazhaniswamy Gounder and Others
High Court Of Kerala · (2010) 09 KL CK 0377
High Courts22 Sept 2010
Prasannakumar K.K. Vs The Sub Inspector of Police and Others
High Court Of Kerala · (2010) 09 KL CK 0376
High Courts22 Sept 2010Dismissed
Sreeramani Amma Vs Jayalakshmi Amma and Others
High Court Of Kerala · (2010) 09 KL CK 0343
Constitution of India, 1950 — Article 227
High Courts22 Sept 2010Allowed
Department of Posts Vs The Kothamangalam Municipality and Kothamangalam Municipal Council
High Court Of Kerala · (2010) 09 KL CK 0342
High Courts22 Sept 2010Dismissed
Joby Jocob Pulickekudy Vs Babu
High Court Of Kerala · (2010) 09 KL CK 0341
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(2)
High Courts22 Sept 2010
Anoop K. Vs State of Kerala and The District Educational Officer
High Court Of Kerala · (2010) 09 KL CK 0333
High Courts22 Sept 2010
Thushara L. Unni Vs The Manager, Perumal Kovil Devaswom, The Assistant Educational Officer, The District Educational Officer and State of Kerala
High Court Of Kerala · (2010) 09 KL CK 0332
Kerala Education Rules, 1959 — Rule 51A
High Courts22 Sept 2010Dismissed
Sindhu R.P. Vs The Sub Inspector of Police, The Circle Inspector of Police and Smt. Indu
High Court Of Kerala · (2010) 09 KL CK 0177
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 200, 202
High Courts22 Sept 2010
M.N. Parthasarathi Vs The Sub Inspector of Police, The S.P. Ernakulam (Rural) and State of Kerala
High Court Of Kerala · (2010) 09 KL CK 0176
Constitution of India, 1950 — Article 226
High Courts22 Sept 2010
Salini Vs The Sub Inspector of Police and Head Load Workers (Commissioner of Income Tax U.)
High Court Of Kerala · (2010) 09 KL CK 0119
High Courts22 Sept 2010Dismissed
P. Mujeeb Rahman Vs The Tribunal for Local Self Governemnt, M. Abdul Nadeer, The Ramanattukara Grama Panchayath and The Secretary
High Court Of Kerala · (2010) 09 KL CK 0093
Kerala Panchayat Raj Act, 1994 — Section 271S
High Courts22 Sept 2010Dismissed
Noushad Vs The District Collector and Sub Inspector of Police
High Court Of Kerala · (2010) 09 KL CK 0092
Constitution of India, 1950 — Article 226
High Courts22 Sept 2010Dismissed
K. Sathyan Vs The Secretary, Regional Transport and K.K. Babu
High Court Of Kerala · (2010) 09 KL CK 0091
Constitution of India, 1950 — Article 226Kerala Motor Vehicles Taxation Act, 1976 — Section 90