High Courts23 Sept 2010
K.B. Raveendran Vs The Chief Engineer (HRM) and K.S.E.B
High Court Of Kerala · (2010) 09 KL CK 0444
COURT ARCHIVE
High Court Of Kerala judgments
54,365 judgments · page 1,386 of 2,719
High Courts23 Sept 2010Dismissed
B. Rethnamony Vs State of Kerala and Others
High Court Of Kerala · (2010) 09 KL CK 0441
Criminal Procedure Code, 1973 (CrPC) — Section 173(8), 482
High Courts23 Sept 2010
Sarala and Sajtih Vs State of Kerala, Director, Urban Affairs and Secretary
High Court Of Kerala · (2010) 09 KL CK 0440
High Courts23 Sept 2010Dismissed
Smt. Grace George Thandiakkal Vs State of Kerala, Director of Health Services, The Secretary and Under Secretary, Secret Section
High Court Of Kerala · (2010) 09 KL CK 0439
Kerala State and Subordinate Services Rules, 1958 — Rule 3
High Courts23 Sept 2010
V.P. Suresh Babu Vs Chief Engineer (HRM)
High Court Of Kerala · (2010) 09 KL CK 0438
High Courts23 Sept 2010Allowed
Gopalakrishnan P.V., Sandoshkumar M. and Prakashan Kunhumbuduka, Field Workers Vs State of Kerala and Others
High Court Of Kerala · (2010) 09 KL CK 0437
High Courts23 Sept 2010
Thomas John Vs K.C. John and Others
High Court Of Kerala · (2010) 09 KL CK 0436
High Courts23 Sept 2010
Alex Emmanuel and Thomson Emmanuel Vs State of Kerala and The Sub Inspector of Police
High Court Of Kerala · (2010) 09 KL CK 0435
High Courts23 Sept 2010Allowed
Sreedharan and Indira Vs State of Kerala and The Managing Director
High Court Of Kerala · (2010) 09 KL CK 0434
Land Acquisition Act, 1894 — Section 18, 23(1A), 28
High Courts23 Sept 2010
Umesh K.P. Vs State of Kerala and Others
High Court Of Kerala · (2010) 09 KL CK 0433
High Courts23 Sept 2010Dismissed
Shahida Beevi, Nadheera Beevi and Majidha Beevi Vs Saleem and Shobitha
High Court Of Kerala · (2010) 09 KL CK 0432
Limitation Act, 1963 — Article 59
High Courts23 Sept 2010
Sabu T.K. and Others Vs State of Kerala, The Director General of Police and The Superintendent of Police
High Court Of Kerala · (2010) 09 KL CK 0331
High Courts23 Sept 2010Dismissed
Vipin I.S. Vs State of Kerala and Others
High Court Of Kerala · (2010) 3 KLJ 323
Kerala Medical Officers Admission to Post Graduate Courses under Service Quota Act, 2008 — Section 5(1)
High Courts23 Sept 2010
Reena C. Tharakan Vs The State of Kerala, The Corporate Manager M.M.C. Corporate and District Educational Officer
High Court Of Kerala · (2010) 09 KL CK 0237
Kerala Education Rules, 1959 — Rule 43, 51A
High Courts23 Sept 2010
S. Radha Vs The Deputy Director of Education
High Court Of Kerala · (2010) 09 KL CK 0236
High Courts23 Sept 2010
Smt. Suman Paul and The Manager Vs The District Educational Officer, The Deputy Director of Education and State of Kerala
High Court Of Kerala · (2010) 09 KL CK 0235
High Courts23 Sept 2010
C.M. Venugopalan Vs State of Kerala, The Accountant General and Deputy Director of Education
High Court Of Kerala · (2010) 09 KL CK 0234
High Courts23 Sept 2010
Shylesh, Rajeesh @ Kuttappu and Arjun @ Kichu Vs State of Kerala
High Court Of Kerala · (2010) 09 KL CK 0175
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts23 Sept 2010
Abdul Rahman Kunju Vs State of Kerala, Pushpa Kumar and Raja Kumari
High Court Of Kerala · (2010) 09 KL CK 0174
Criminal Procedure Code, 1973 (CrPC) — Section 311, 313
High Courts23 Sept 2010Dismissed
Sali and Others Vs Shri Santhosh
High Court Of Kerala · (2010) 09 KL CK 0141