High Courts22 Sept 2010Dismissed
Rotana Inns (P) Ltd. Vs State of Kerala, The Intelligence Officer and The Inspecting Assistant Commissioner
High Court Of Kerala · (2010) 09 KL CK 0030
Kerala General Sales Tax Act, 1963 — Section 45A
COURT ARCHIVE
High Court Of Kerala judgments
54,365 judgments · page 1,388 of 2,719
High Courts22 Sept 2010
A.V. Mohammedunni Haji Vs K. Vijayan @ Vijayabhanu Kaprat and Others
High Court Of Kerala · (2010) 09 KL CK 0020
High Courts20 Sept 2010Dismissed
United India Insurance Co. Ltd. Vs Velayudhan
High Court Of Kerala · (2011) ACJ 2288
Motor Vehicles Act, 1988 — Section 147, 147(1)
High Courts20 Sept 2010
The Oriental Insurance Co. Ltd. Vs Radhakrishnan and A.S. Santhoshkumar
High Court Of Kerala · (2010) 09 KL CK 0443
High Courts20 Sept 2010
Anto Vs George and Manager, Oriental Insurance Co. Ltd.
High Court Of Kerala · (2010) 09 KL CK 0442
High Courts20 Sept 2010Dismissed
Raghavan Vs The Secretary
High Court Of Kerala · (2010) 09 KL CK 0431
High Courts20 Sept 2010
Ramla Beevi Vs Sree Gokulam Chits Ad Finance Company, Nazarudeen and Shajeela
High Court Of Kerala · (2010) 09 KL CK 0430
Civil Procedure Code, 1908 (CPC) — Order 38 Rule 8
High Courts20 Sept 2010Dismissed
State of Kerala Vs N.E. Abraham
High Court Of Kerala · (2010) 09 KL CK 0429
High Courts20 Sept 2010
Smitha Mohandas Vs K.B. Joshiba
High Court Of Kerala · (2010) 09 KL CK 0425
Hindu Marriage Act, 1955 — Section 12, 12(1)
High Courts20 Sept 2010Dismissed
Francis Manooran Vs State of Kerala and Others
High Court Of Kerala · (2010) 09 KL CK 0422
High Courts20 Sept 2010
Prasanth Prasannan Vs M.G. University
High Court Of Kerala · (2010) 09 KL CK 0421
High Courts20 Sept 2010
Jaganivasan Vs The Sub Divisional Magistrate and The Village Officer
High Court Of Kerala · (2010) 09 KL CK 0420
High Courts20 Sept 2010
Miss. Lavanya Menon M. Vs The Vice Chancellor, The Controller of Examinations and The Principal, Jyothi Engineering College
High Court Of Kerala · (2010) 09 KL CK 0419
High Courts20 Sept 2010
Vipin E.N. Vs Kannur University, The Controller of Examinations and The Principal, Sree Narayana Guru College
High Court Of Kerala · (2010) 09 KL CK 0418
High Courts20 Sept 2010
Ramshad A.K. Vs Cochin University of Science and The Controller of Examinations
High Court Of Kerala · (2010) 09 KL CK 0417
High Courts20 Sept 2010
Anoopkumar K.V. Vs The Kannur University and The Controller of Examination
High Court Of Kerala · (2010) 09 KL CK 0416
High Courts20 Sept 2010
Nitin Jose and Others Vs The Mahatma Gandhi University and The Controller of Examinations
High Court Of Kerala · (2010) 09 KL CK 0415
High Courts20 Sept 2010
Paul Mathew Vs The Mahathma Gandhi University and The Controller of Examinations
High Court Of Kerala · (2010) 09 KL CK 0414
High Courts20 Sept 2010
Jeena Ajayan and Sanimol P.M. Vs Mahatma Gandhi University and Controller of Examinations
High Court Of Kerala · (2010) 09 KL CK 0413
High Courts20 Sept 2010
Ashwin Abraham and Others Vs The University of Calicut and The Controller of Examinations
High Court Of Kerala · (2010) 09 KL CK 0412