High Courts27 Sept 2010
Sumam Dominic Vs Baby Mathew and State of Kerala
High Court Of Kerala · (2010) 09 KL CK 0272
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138
COURT ARCHIVE
High Court Of Kerala judgments
54,365 judgments · page 1,385 of 2,719
High Courts27 Sept 2010Dismissed
P.B. Wilson Vs State of Kerala, The District Education Officer, The Corporate Manager and The Head Master, St. Francis Assissi
High Court Of Kerala · (2010) 09 KL CK 0179
High Courts27 Sept 2010Dismissed
All Kerala Security Service Employees Vs The Regional Provident Fund and The Labour Commissioner
High Court Of Kerala · (2010) 09 KL CK 0159
Constitution of India, 1950 — Article 226
High Courts27 Sept 2010Dismissed
Parakkattil Abu Vs Pachiyath Beekkutty
High Court Of Kerala · AIR 2011 Ker 38 : (2011) 2 DMC 133 : (2010) 4 ILR (Ker) 239 : (2011) 1 RCR(Civil) 326 : (2011) 1 RCR(Civil) 326
Dissolution of Muslim Marriages Act, 1939 — Section 2
High Courts27 Sept 2010Dismissed
Beena Jayadevan Vs Roy Mathew
High Court Of Kerala · (2010) 09 KL CK 0154
High Courts27 Sept 2010Dismissed
V. Sivasankaran Nair Vs P.N. Sulochana Nair
High Court Of Kerala · (2011) 1 RCR(Civil) 137
Hindu Marriage Act, 1955 — Section 13, 19
High Courts27 Sept 2010Dismissed
Bindiya S. Vs C.S. Krishna Kumar
High Court Of Kerala · (2010) 09 KL CK 0152
Hindu Marriage Act, 1955 — Section 13B
High Courts27 Sept 2010
P.K. Ibrahim Vs Union of India and Others
High Court Of Kerala · (2011) 1 KLJ 202 : (2010) 4 KLT 315
Constitution of India, 1950 — Article 73, 74, 77
High Courts27 Sept 2010Dismissed
M.K. Kuttykrishnan, Excise Guard Vs State of Kerala, Commissioner of Excise, Deputy Excise Commissioner and Deputy Excise Commissioner
High Court Of Kerala · (2010) 09 KL CK 0111
High Courts27 Sept 2010Dismissed
Geetha Viswanathan and Others Vs Sasidharan
High Court Of Kerala · (2011) 8 RCR(Civil) 2539
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, Order 41 Rule 27(3)
High Courts26 Sept 2010Allowed
Peethambaran Vs Dileepkumar Panicker and Others
High Court Of Kerala · (2011) 1 KLJ 126
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 15, 47Constitution of India, 1950 — Article 227
High Courts25 Sept 2010Allowed
Shamnad Vs Kerala State Election Commission
High Court Of Kerala · (2010) 4 KLT 138
Constitution of India, 1950 — Article 226, 243DKerala Panchayat Raj Act, 1994 — Section 153, 153(3), 153(4), 154(4)
High Courts24 Sept 2010
K.B. Rajeev Nair Vs Rupesh and Co.
High Court Of Kerala · (2010) 09 KL CK 0423
High Courts24 Sept 2010Allowed
Musthafa Haji M.K. Vs Director, C.B.I., New Delhi and Others
High Court Of Kerala · (2010) 3 KLJ 383 : (2012) 1 RCR(Criminal) 404
Constitution of India, 1950 — Article 156(3), 226, 32, 356Criminal Procedure Code, 1973 (CrPC) — Section 127, 128, 129, 130, 131Penal Code, 1860 (IPC) — Section 143, 147, 148, 149, 302
High Courts24 Sept 2010
L. Preetha Vs Director of Public Instructions and Deputy Director of Education
High Court Of Kerala · (2010) 09 KL CK 0238
High Courts24 Sept 2010
Reghunathan Nair Vs A. Jayakumar and K. Pradeep Kumar
High Court Of Kerala · (2010) 09 KL CK 0184
High Courts24 Sept 2010Dismissed
Rema Nair Vs The Kerala Public Service Commission and The Director, Directorate of Vocational
High Court Of Kerala · (2010) 09 KL CK 0182
Kerala Public Service Commission Rules of Procedure, 1976 — Rule 13
High Courts24 Sept 2010Allowed
The Manager, P.N. Manoj and G. Jayamohan Vs The Director Public Instructions, The Deputy Director of Education, The District Educational Officer and Smt. Prethibha G. Nair
High Court Of Kerala · (2010) 09 KL CK 0181
Kerala Education Rules, 1959 — Rule 51B
High Courts24 Sept 2010Dismissed
Ambika Kumari B. Vs State of Kerala, The Director of Public Instructions and Deputy Director of Education
High Court Of Kerala · (2010) 09 KL CK 0180
High Courts23 Sept 2010Allowed
Raveendran Pillai Vs Commissioner of Income Tax
High Court Of Kerala · (2011) 237 CTR 80 : (2011) 332 ITR 531 : (2010) 4 KLT 530 : (2010) 194 TAXMAN 477
Income Tax Act, 1961 — Section 260(A), 32(1), 41(2), 50