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High Court Of Kerala judgments

54,365 judgments · page 1,383 of 2,719

High Courts29 Sept 2010Allowed

Kotnis Vs State of Kerala

High Court Of Kerala · (2010) 4 KLT 447

Constitution of India, 1950 — Article 226Kerala Education Rules, 1959 — Rule 10(B), 3, 3(2), 5Registration of Births and Deaths Act, 1969 — Section 17
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High Courts29 Sept 2010Allowed

Kerala Hindi Prachar Sabha Vs Joseph

High Court Of Kerala · (2010) 4 ILR (Ker) 490 : (2010) 4 KLT 584

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8, Order 1 Rule 8(1), Order 1 Rule 8(2), Order 1 Rule 8(4), Order 23 Rule 3Companies Act, 1956 — Section 235Limitation Act, 1963 — Section 6
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High Courts29 Sept 2010

Nalinam Vs Joint Registrar

High Court Of Kerala · (2011) 2 KLT 991

Constitution of India, 1950 — Article 226Kerala Co-operative Societies Rules, 1969 — Rule 35, 35(3)Penal Code, 1860 (IPC) — Section 353, 427
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