High Courts04 Oct 2010
The Headmaster and The Manager Vs P.A. Smitha, The State of Kerala, The Director of Public Instructions and The District Educational Officer
High Court Of Kerala · (2010) 10 KL CK 0164
COURT ARCHIVE
High Court Of Kerala judgments
54,365 judgments · page 1,381 of 2,719
High Courts04 Oct 2010
Essar Oil Limited Vs Intelligence Officer and Others
High Court Of Kerala · (2011) 37 VST 192
Central Sales Tax (Registration and Turnover) Rules, 1957 — Rule 5(1)Central Sales Tax Act, 1956 — Section 8(1)Constitution of India, 1950 — Article 14, 265
High Courts04 Oct 2010Allowed
Ms. Shiney Augustine Vs Kerala State Election Commission and Sri. Sunny Paulose
High Court Of Kerala · (2010) 10 KL CK 0149
Kerala Local Authorities (Prohibition of Defection) Act, 1999 — Section 3, 4Representation of the People Act, 1951 — Section 29A
High Courts04 Oct 2010Dismissed
Joseph O.E., K.T. Thomas, John K. Thomas and Krishnankutty P. Vs National Transorting Planning and Research and Others
High Court Of Kerala · (2010) 10 KL CK 0143
High Courts04 Oct 2010Dismissed
Rani S. Vs State of Kerala, The Joint Registrar of Co-operative, The Co-operative Service Examination and The Vallicode Service Co-operative
High Court Of Kerala · (2010) 10 KL CK 0105
High Courts04 Oct 2010Allowed
Health Officer, Corporation of Kochi and Corporation of Kochi Vs Peter T.X. @ Siju, The Executive Engineer, The Assistant Executive Engineer and The District Medical Officer, Health
High Court Of Kerala · (2010) 10 KL CK 0104
High Courts04 Oct 2010Allowed
S. Saji Vs The Regional Executive, The Commissioner, Director, Kerala State Insurance and State of Kerala
High Court Of Kerala · (2010) 10 KL CK 0103
High Courts04 Oct 2010Dismissed
Sasidharan Pillai, K.V. and Others Vs IOB and Others
High Court Of Kerala · (2011) 2 BC 286 : (2011) 1 KLT 137
Civil Procedure Code, 1908 (CPC) — Section 73Companies Act, 1956 — Section 529ARecovery of Debts Due to Banks and Financial Institutions Act, 1993 — Section 22
High Courts04 Oct 2010Dismissed
K.V. Sasidharan Pillai and Others Vs Indian Overseas Bank and Others
High Court Of Kerala · AIR 2011 Ker 24 : (2011) 168 CompCas 137
Civil Procedure Code, 1908 (CPC) — Section 22Companies Act, 1956 — Section 22, 529ASecuritisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13(4), 13(9), 17(1)
High Courts04 Oct 2010
CIT Vs N.C. John and Sons (P) Ltd.
High Court Of Kerala · (2010) 10 KL CK 0022
Income Tax Act, 1961 — Section 154, 263, 80HHC
High Courts04 Oct 2010Dismissed
Sasidharan Pillai Vs Indian Overseas Bank
High Court Of Kerala · (2011) 2 BC 286 : (2011) 1 KLT 137
Civil Procedure Code, 1908 (CPC) — Section 73Companies Act, 1956 — Section 529ARecovery of Debts Due to Banks and Financial Institutions Act, 1993 — Section 22
High Courts01 Oct 2010Dismissed
Upasana College of Nursing Vs Kerala University for Health and Allied Sciences
High Court Of Kerala · (2010) 4 KLT 318
Constitution of India, 1950 — Article 254Indian Nursing Council Act, 1947 — Section 10, 14Kerala University of Health and Allied Sciences Ordinance, 2009 — Section 50, 50(1), 50(2), 51, 52
High Courts01 Oct 2010Allowed
N.R. Babudas Nair Vs The Kerala State Road Transport, The State Transport Appellate Tribunal, Regional Transport Authority and The Secretary
High Court Of Kerala · (2010) 10 KL CK 0148
Motor Vehicles Act, 1988 — Section 100(3), 104, 68FF
High Courts01 Oct 2010Dismissed
Indian National Anganwadi Employees Fed. Vs State of Kerala
High Court Of Kerala · (2010) 10 KL CK 0146
Companies Act, 1956 — Section 617Kerala Panchayat Raj Act, 1994 — Section 30, 30(1)Kerala Panchayat Raj Ordinance, 2010 — Section 5
High Courts01 Oct 2010Dismissed
John K.C. and Others Vs State of Kerala and Others
High Court Of Kerala · (2010) 10 KL CK 0145
High Courts01 Oct 2010Dismissed
Pratiksh A. Asher Vs State of Kerala
High Court Of Kerala · (2010) 4 ILR (Ker) 516 : (2010) 3 KLJ 546 : (2011) 39 VST 485
Kerala General Sales Tax Act, 1963 — Section 29(2), 30B, 30B(1), 30B(2), 30B(3)
High Courts01 Oct 2010
Sneha C. Menon Vs Hari. C.C., Sahida and United India Insurance Co. Ltd.
High Court Of Kerala · (2010) 10 KL CK 0129
High Courts01 Oct 2010Dismissed
Lalu @ E.L. Yesudas Vs P.R. Joseph, Johnson @ Jude. K.E. and The National Insurance Company Ltd.
High Court Of Kerala · (2010) 10 KL CK 0128
Limitation Act, 1963 — Section 5
High Courts01 Oct 2010
Sharafudeen Vs Najim, Faziludeen and New India Assurance Company Ltd.
High Court Of Kerala · (2010) 10 KL CK 0127
High Courts01 Oct 2010Allowed
The Commissioner of Income Tax Vs International Creative Foods (P) Ltd.
High Court Of Kerala · (2010) 10 KL CK 0106
Income Tax Act, 1961 — Section 195(2), 260A, 40, 41(2)